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Gauhati High Court judgments

24,891 judgments · page 406 of 1,245

High Courts19 Jun 2014

Salma Jesmin Vs Mazibur Rahman

Gauhati High Court · (2015) 1 GLD 695 : (2014) 4 GLT 994

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 2, Order 6 Rule 6, Order 7 Rule 11, Order 7 Rule 7Representation of the People Act, 1951 — Section 100, 80, 80A, 81, 83
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High Courts18 Jun 2014Disposed Off

In Re: WP(C) No. 7441 of 2005

Gauhati High Court · (2014) 06 GAU CK 0014

Constitution of India, 1950 — Article 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 17
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High Courts13 Jun 2014

Pabhojan Tea Estate Vs The Union of India

Gauhati High Court · (2014) 307 ELT 448 : (2014) 27 GSTR 219

Central Sales Tax Act, 1956 — Section 9, 9(2), 9(2-A)Constitution of India, 1950 — Article 226, 227Finance Act, 2003 — Section 128(1), 157, 157(1), 157(3)
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High Courts13 Jun 2014

Anowar Ali Vs The State of Assam

Gauhati High Court · (2014) 3 GLT 500

Constitution of India, 1950 — Article 14, 21, 226, 355Foreigners Act, 1946 — Section 9Illegal Migrants (determination By Tribunals) Act, 1983 — Section 3(1)(c), 8(1)
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High Courts12 Jun 2014

Napuk Tea Estate Vs State of Assam

Gauhati High Court · (2015) 1 GLD 512 : (2014) 4 GLT 81

Constitution of India, 1950 — Article 136, 226Evidence Act, 1872 — Section 106Industrial Disputes Act, 1947 — Section 11A
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High Courts11 Jun 2014Dismissed

Mary Yimchunger Vs Chief Secretary

Gauhati High Court · (2016) 1 ACC 621 : (2015) ACJ 2449 : (2014) 2 GLD 7 : (2014) 3 GLT 172

Motor Vehicles Act, 1988 — Section 140, 141, 163(a), 163A, 163BPenal Code, 1860 (IPC) — Section 304(A), 337, 448
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