High Courts24 Jul 2014
Minati Bora Vs State of Assam
Gauhati High Court · (2014) 143 FLR 639 : (2014) 3 GLD 118 : (2014) 5 GLT 370
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 404 of 1,245
High Courts23 Jul 2014
C.C. Sakhawliana and Others Vs State of Mizoram and Others
Gauhati High Court · (2015) 2 GLD 513 : (2014) 5 GLT 405
Constitution of India, 1950 — Article 14, 16
High Courts23 Jul 2014Disposed Off
Rajendra Nath Borpuzari Vs The State of Assam
Gauhati High Court · (2015) 1 GLD 654 : (2014) 4 GLT 700
High Courts22 Jul 2014
Jatil Bardoloi Vs State of Assam
Gauhati High Court · (2014) 3 GLT 511
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 302
High Courts22 Jul 2014
Ouguri, Khatahguri Vs State of Assam
Gauhati High Court · (2015) 1 GLD 714 : (2014) 4 GLT 981
Fisheries Act, 1897 — Section 6
High Courts22 Jul 2014
Oil India Limited and Others Vs Drillmec S.P.A. and Others
Gauhati High Court · (2014) 5 GLT 296
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 41 Rule 33, Order 6 Rule 14Constitution of India, 1950 — Article 12, 14, 19, 19(1), 19(1)(f)General Clauses Act, 1897 — Section 3(42)
High Courts18 Jul 2014Disposed off
Sanjeev Nagar and Others Vs State of Nagaland and Others
Gauhati High Court · (2015) 1 GLT 457
Antiquities and Art Treasures Act, 1972 - Section 25(1) — Constitution of India, 1950 - Article 19, 21, 226, 227 — Criminal Procedure Code, 1973 (CrPC) - Section 154, 155, 155(2), 156, 156(1) — Evidence Act, 1872 - Section 27 — Penal Code, 1860 (IPC) - Section 120(B), 120B, 120-B, 147, 148
High Courts18 Jul 2014
P.H. Naik Vs Nagaland University
Gauhati High Court · (2014) 4 GLT 318
Nagaland University Act, 1989 — Section 28(5)
High Courts17 Jul 2014
Umakant Pandey Vs Union of India and Others
Gauhati High Court · (2014) 5 GLT 377
High Courts17 Jul 2014Disposed Off
Gobinda Mandal Vs State of Assam
Gauhati High Court · (2014) 3 GLD 72 : (2014) 4 GLT 195
High Courts17 Jul 2014
Satyen Talukdar Vs State of Assam
Gauhati High Court · (2014) 3 GLD 83 : (2014) 3 GLT 464
High Courts17 Jul 2014
Islam Uddin Laskar Vs State of Assam
Gauhati High Court · (2015) 1 GLD 137 : (2014) 3 GLT 701
High Courts17 Jul 2014Dismissed
Nirbhai Kumar Singh Gautom Vs The Union of India
Gauhati High Court · (2014) 142 FLR 938 : (2014) 3 GLD 77 : (2014) 4 GLT 199 : (2014) 4 LLN 131
High Courts17 Jul 2014Allowed
Umesh Ch Sarma Vs The State of Assam
Gauhati High Court · (2014) 143 FLR 878 : (2014) 142 FLR 942 : (2014) 3 GLD 121 : (2015) 2 GLT 1060 : (2014) 4 LLN 126
High Courts17 Jul 2014
Ajit Kumar Baruah Vs State of Assam
Gauhati High Court · (2014) 3 GLD 93 : (2014) 3 GLT 382
Assam College Employees (Provincialisation) Act, 2005 — Section 12, 6Constitution of India, 1950 — Article 309University Grants Commission Act, 1956 — Section 26
High Courts17 Jul 2014
Dhenuram Mili Vs State of Assam
Gauhati High Court · (2014) 3 GLD 105 : (2014) 3 GLT 401
High Courts17 Jul 2014
Ajoy Kumar Haloi Vs State of Assam
Gauhati High Court · (2014) 3 GLD 67 : (2014) 3 GLT 420
Constitution of India, 1950 — Article 226, 311(2)
High Courts17 Jul 2014
Nripen Chandra Kalita Vs State of Assam
Gauhati High Court · (2014) 3 GLD 80 : (2014) 4 GLT 720
Right of Children to Free and Compulsory Education Act, 2009 — Section 2, 23, 23(2)
High Courts16 Jul 2014
Musstt. Eklatun Nessa Laskar Vs Durjyodhan Das
Gauhati High Court · (2014) 07 GAU CK 0027
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 3, Order 22 Rule 4, 100
High Courts14 Jul 2014Dismissed
The State of Assam Vs B. D. Brothers
Gauhati High Court · (2014) 07 GAU CK 0024
Civil Procedure Code, 1908 (CPC) — Section 100, 80