High Courts19 Aug 2014
Mukul Saikia and Others Vs Achinta Das and Others
Gauhati High Court · (2014) 3 GLD 10 : (2014) 5 GLT 594
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 402 of 1,245
High Courts19 Aug 2014
G.H. Vijapura and Co. Vs State of Assam
Gauhati High Court · (2014) 4 FLT 907 : (2014) 4 GLT 454
Constitution of India, 1950 — Article 265Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 3
High Courts19 Aug 2014
G.H. Vijapura and Co. Vs The State of Assam
Gauhati High Court · AIR 2014 Guw 165 : (2014) 3 GLD 38
Constitution of India, 1950 — Article 265Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 3
High Courts19 Aug 2014Dismissed
Lakshya Medhi Vs The State of Assam
Gauhati High Court · (2014) 4 GLT 258
High Courts19 Aug 2014Dismissed
Gunabala Bora Vs Padmalata Das and Others
Gauhati High Court · (2015) 3 GLT 102
Civil Procedure Code, 1908 (CPC) - Section 100(5)Limitation Act, 1963 - Section 25
High Courts16 Aug 2014
State of Mizoram Vs Competition Commission of India
Gauhati High Court · (2015) 1 GLD 628 : (2014) 4 GLT 159
Competition Act, 2002 — Section 19, 19(1), 19(1)(a), 2(1), 2(c)Constitution of India, 1950 — Article 301, 301, 302, 303Lotteries (Regulation) Act, 1998 — Section 2(b), 4(j)
High Courts14 Aug 2014Disposed Off
Assam Power Generation Corporation Ltd. Vs The State of Assam
Gauhati High Court · (2014) 143 FLR 397 : (2014) 3 GLD 64 : (2014) 4 GLT 262 : (2015) 1 LLJ 187
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(s)Payment of Gratuity Act, 1972 — Section 2(e), 4, 6, 7, 7(4)(a)
High Courts14 Aug 2014
Hari Mohan Vs Union of India
Gauhati High Court · (2015) 1 GLD 647 : (2014) 4 GLT 693
Central Reserve Police Force Act, 1949 — Section 11, 11(1), 18
High Courts14 Aug 2014
Union of India Vs Ganesh Roy
Gauhati High Court · (2015) 1 GLD 425 : (2014) 4 GLT 498
Railway Claims Tribunal Act, 1987 — Section 23
High Courts13 Aug 2014Disposed off
State of Assam Vs Sajindur Rashid
Gauhati High Court · (2015) 2 Crimes 24
High Courts11 Aug 2014
Debashish Roy Vs United Bank of India
Gauhati High Court · (2014) 4 GLT 501 : (2015) LabIC 246
Constitution of India, 1950 — Article 14, 226
High Courts08 Aug 2014Dismissed
Saimawii Vs Government of Mizoram and Others
Gauhati High Court · (2015) 3 ACC 149
Motor Vehicles Act, 1988 - Section 140 166
High Courts08 Aug 2014
Khagendra Nath Sarma Vs Leena Thakuria
Gauhati High Court · (2015) 2 GLD 4 : (2014) 4 GLT 951
Constitution of India, 1950 — Article 14, 16, 16(1), 16(4), 16(4A)
High Courts07 Aug 2014Allowed
Kishore Bhuyan Vs The State of Assam
Gauhati High Court · (2015) 1 GLD 380 : (2014) 4 GLT 601
Constitution of India, 1950 — Article 311
High Courts07 Aug 2014
Samsul Ali Vs The State of Assam
Gauhati High Court · (2014) LabIC 4397
Penal Code, 1860 (IPC) — Section 395Police Act, 1861 — Section 7Border Security Force Act, 1968 — Section 11
High Courts06 Aug 2014Allowed
K. Lalhriatmawia Vs Zothanmawii and Others
Gauhati High Court · (2014) 08 GAU CK 0051
Motor Vehicles Act, 1988 - Section 163
High Courts06 Aug 2014
A.A. Laskar Vs State of Mizoram and Others
Gauhati High Court · (2015) 2 GLD 534 : (2014) 5 GLT 438
High Courts06 Aug 2014
Rajani Phukon and Others Vs Union of India and Others
Gauhati High Court · (2014) 5 GLT 340
Evidence Act, 1872 — Section 114(g)
High Courts06 Aug 2014
Gobin Chandra Bora Vs Assam Agricultural University and Others
Gauhati High Court · (2014) 5 GLT 50