COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 408 of 1,245

High Courts22 May 2014

Anowar Ali Vs The State of Assam

Gauhati High Court · AIR 2014 Guw 134 : (2014) 4 AKR 56

Constitution of India, 1950 — Article 14, 21, 226, 355Foreigners Act, 1946 — Section 9Illegal Migrants (determination By Tribunals) Act, 1983 — Section 3(1)(c), 8(1)

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High Courts22 May 2014

Md. Nurul Islam Vs The State of Assam and Others Sri Zabedur Rahman Vs The State of Assam and Others

Gauhati High Court · (2014) 2 GLD 309 : (2014) 3 GLT 210

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High Courts22 May 2014Allowed

Rahmat Ali and Hiramoni Mazumdar Vs The State of Assam

Gauhati High Court · (2014) CriLJ 4276 : (2015) 1 GLT 62

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 357APenal Code, 1860 (IPC) — Section 147, 148, 300, 302, 304

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High Courts21 May 2014

Khargeshwar Chetia Vs State of Assam and Others

Gauhati High Court · (2014) 2 GLD 117

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High Courts21 May 2014Disposed Off

Sri Khargeswar Chetia Vs The State of Assam and Others

Gauhati High Court · (2014) 05 GAU CK 0018

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High Courts21 May 2014

Khargeswar Chetia Vs State of Assam and Others

Gauhati High Court · (2014) 5 GLT 529

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High Courts20 May 2014

Majahar Hussain Vs State of Assam and Others

Gauhati High Court · (2014) 2 GLD 216

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High Courts20 May 2014Partly Allowed

Azizur Rahman Vs The State of Assam

Gauhati High Court · (2014) 05 GAU CK 0048

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 302, 304, 326, 34, 448

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High Courts20 May 2014Dismissed

Abdul Matin alias Abdul Matlib Vs Abdul Hussain (Deceased) by his legal heirs

Gauhati High Court · (2014) 05 GAU CK 0045

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 64Majority Act, 1875 — Section 3

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High Courts20 May 2014Allowed

Smt. Suparna Sen (Chanda) and Shri Ayush Chanda Vs Sri Ashit Chanda

Gauhati High Court · (2015) 1 DMC 129 : (2014) 4 GLT 105

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2), 354, 397, 401

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High Courts20 May 2014

Safikul Ali Vs State of Assam

Gauhati High Court · (2014) 3 GLD 457 : (2014) 2 GLT 887

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 26, 302

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High Courts20 May 2014Partly Allowed

Smti. Nanibala Dutta and Others Vs Smti. Rupama Dutta, Smti. Purnima Dutta and Smti. Ranima Dutta

Gauhati High Court · (2014) 05 GAU CK 0033

Civil Procedure Code, 1908 (CPC) — Section 100, 100(4), 54Hindu Marriage Act, 1955 — Section 17, 5Hindu Succession Act, 1956 — Section 8, 8(a)

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High Courts20 May 2014

Nurul Islam Vs State of Assam

Gauhati High Court · (2014) 2 GLD 69 : (2014) 3 GLT 653

Benami Transactions (Prohibition) Act, 1988 — Section 3(3)Constitution of India, 1950 — Article 300ACriminal Procedure Code, 1973 (CrPC) — Section 173

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High Courts20 May 2014Allowed