High Courts25 Apr 2014Allowed
Mrs. Wahida Begum and Miss Ishmat Jahan Vs Md. Majid and Others
Gauhati High Court · (2015) 1 GLD 482 : (2014) 4 GLT 208
Penal Code, 1860 (IPC) — Section 198Succession Act, 1925 — Section 370, 371, 372, 373
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 411 of 1,245
High Courts23 Apr 2014
S.C. Padhi Vs Union of India
Gauhati High Court · (2015) 1 GLD 197 : (2014) 3 GLT 622
Constitution of India, 1950 — Article 14, 226
High Courts22 Apr 2014Dismissed
Sodou Asom Prathamik Aru Majaliamatri Santha Vs State of Assam
Gauhati High Court · (2014) 2 GLD 237 : (2014) 3 GLT 1
Assam Elementary Education (Provincialisation) Act, 1974 — Section 3Constitution of India, 1950 — Article 14, 16, 21-A, 226, 23Right of Children to Free and Compulsory Education Act, 2009 — Section 11
High Courts22 Apr 2014Allowed
Md. Ataur Rehman Mazarbhuiya @Atabur Vs The State of Assam
Gauhati High Court · (2014) 2 GLT 579
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts22 Apr 2014Allowed
Sri Arjun Kumar Vs The State of Assam
Gauhati High Court · (2014) 04 GAU CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts22 Apr 2014
The Assam Agricultural University Vs Manjit Kumar Bhattacharya
Gauhati High Court · AIR 2014 Guw 124
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 2, 2(b), 3, 4, 5Evidence Act, 1872 — Section 60
High Courts21 Apr 2014Allowed
Babu Konwar Vs State of Assam
Gauhati High Court · (2014) 3 GLD 357 : (2014) 2 GLT 379
Arms Act, 1959 — Section 25(1)(a), 25(a), 25(l)(a), 27Constitution of India, 1950 — Article 21, 22, 22(2), 226National Security Act, 1980 — Section 10, 12, 13, 3, 3(3)
High Courts21 Apr 2014Dismissed
National Insurance Co. Ltd. Vs Nandita Pathak
Gauhati High Court · (2014) 3 ACC 599
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts15 Apr 2014
Jayanta Borah Vs State of Assam and Others
Gauhati High Court · (2014) 2 GLD 229
Constitution of India, 1950 — Article 226
High Courts11 Apr 2014
Mohit Lal Roy Vs Sisir Kumar Roy
Gauhati High Court · (2015) 1 GLD 140 : (2014) 3 GLT 630
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6A, Order 8 Rule 6A(1), Order 8 Rule 6A(3), Order 8 Rule 9
High Courts11 Apr 2014Allowed
Sri Harendra Ojha Vs Sri Suresh Choudhury and Others Sri Kaushal Singh Vs Sri Suresh Choudhury
Gauhati High Court · AIR 2014 Guw 88 : (2014) 3 GLD 712 : (2014) 2 GLT 546
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6(A), Order 8 Rule 6A, Order 8 Rule 6A, Order 8 Rule 6B
High Courts10 Apr 2014Dismissed
H. Lalhrilmawia Vs State of Mizoram
Gauhati High Court · (2014) LabIC 2218
Constitution of India, 1950 — Article 14, 16
High Courts09 Apr 2014Dismissed
Gopika Ranjan Paul Vs Shri Rabindra Kr. Dhar
Gauhati High Court · (2015) 1 GLD 422 : (2014) 4 GLT 539
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 45Transfer of Property Act, 1882 — Section 106, 111(a), 116, 5
High Courts09 Apr 2014
M/s. P.N. Pharma Marketing Service Pvt. Ltd., a private limited company incorporated under the Companies Act and Sri Swapan Paul Vs M/s. Nicholas Piramal India Limited, a public limited company incorporated under the Companies Act
Gauhati High Court · AIR 2014 Guw 84
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 115, 47, 96
High Courts09 Apr 2014
Kanchi Sankara Health and Educational Foundation Vs State of Assam
Gauhati High Court · (2014) 143 FLR 642 : (2014) 2 GLD 279 : (2014) 2 GLT 703 : (2014) 3 LLN 368
Industrial Disputes Act, 1947 — Section 10, 2(j), 2(k), 2(s)
High Courts09 Apr 2014
Subhash Chandra Saha Vs Nawratan Mal Surana
Gauhati High Court · (2015) 1 GLD 490 : (2014) 4 GLT 191
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Apr 2014
M/s. National Constructions Vs The State of Nagaland and Others
Gauhati High Court · (2015) 1 GLD 525 : (2014) 4 GLT 71
Income Tax Act, 1961 — Section 10(26)
High Courts09 Apr 2014
P.N. Pharma Marketing Service Pvt. Ltd. Vs Nocholas Piramal India Ltd.
Gauhati High Court · (2015) 1 GLD 486 : (2014) 4 GLT 206
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 115, 47, 96
High Courts09 Apr 2014
Rangapada Paul Vs Man Singha Gour
Gauhati High Court · (2015) 1 GLD 677 : (2014) 4 GLT 883
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 100, 100(5)Specific Relief Act, 1963 — Section 22
High Courts08 Apr 2014
Officer Commanding Vs Bhanu Kanduluna
Gauhati High Court · (2016) 1 ACC 191 : (2015) ACJ 2311 : (2014) 2 AnWR 189
Motor Vehicles Act, 1988 — Section 173