High Courts31 Mar 2015Dismissed

Jacoba Vs State of Mizoram

Gauhati High Court · (2015) 2 GLT 790

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 428Penal Code, 1860 (IPC) - Section 376(2)(f), 506(a)
High Courts31 Mar 2015Allowed

Nagaho Ayemi Vs State of Nagaland and Others

Gauhati High Court · (2015) CriLJ 3191 : (2015) 2 GLT 437 : (2015) 4 RCR(Criminal) 386

Constitution of India, 1950 - Article 22(5)Criminal Procedure Code, 1973 (CrPC) - Section 161, 162(1)Explosive Substances Act, 1908 - Section 5
High Courts30 Mar 2015Partly Allowed

Rabilal Goala Vs State of Assam

Gauhati High Court · (2015) 2 GLT 295

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 302, 304 (II), 304(1), 304(II)
High Courts25 Mar 2015

Imran Khan Vs State of Assam

Gauhati High Court · (2015) 3 DMC 206 : (2015) 2 GLT 893

Criminal Procedure Code, 1973 (CrPC) - Section 374(2)Penal Code, 1860 (IPC) - Section 306, 498(A), 498A, 498-A