High Courts21 Apr 2015Allowed
Mukesh Kapoor Vs UTI Asset Management Company (P) Ltd.
Gauhati High Court · (2015) 04 GAU CK 0027
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, 11, 115, 151, 20Constitution of India, 1950 - Article 227
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Gauhati High Court judgments
24,891 judgments · page 378 of 1,245
High Courts20 Apr 2015
Sanjay Singh and Others Vs State of Assam
Gauhati High Court · (2015) 3 GLT 607
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 320, 323, 326, 34
High Courts15 Apr 2015Dismissed
Jayanta Borah Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLT 843
Constitution of India, 1950 - Article 226
High Courts10 Apr 2015Disposed off
Kwmta Gwra Brahma Vs State of Assam
Gauhati High Court · (2016) CriLJ 250 : (2015) 2 GLT 665
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 387, 397(3), 399(3), 437, 438Penal Code, 1860 (IPC) - Section 34, 507
High Courts10 Apr 2015Dismissed
State of Assam and Others Vs Umesh Chandra Das and Others
Gauhati High Court · (2015) 2 GLT 631
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313Penal Code, 1860 (IPC) - Section 141, 142, 147, 149, 302
High Courts10 Apr 2015Allowed
Bikash Chandra Nath Vs Union of India and Others
Gauhati High Court · (2015) 2 GLT 679
Central Reserve Police Force Act, 1949 - Section 11(1)Constitution of India, 1950 - Article 226
High Courts09 Apr 2015
Union of India Vs B.B. Enterprise
Gauhati High Court · (2015) 4 GLT 1098
Railway Claims Tribunal Act, 1987 - Section 23
High Courts09 Apr 2015Dismissed
R. Thankhuma and Others Vs Lalchhuanliana and Others
Gauhati High Court · (2015) 2 GLD 652
Criminal Procedure Code, 1973 (CrPC) - Section 144, 145, 145(1), 146, 146(1)
High Courts09 Apr 2015Allowed
Soma Das Vs Ranjit Das
Gauhati High Court · AIR 2015 Guw 109 : (2016) 1 DMC 64 : (2015) 4 GLT 732
Guardians and Wards Act, 1890 - Section 25, 47
High Courts09 Apr 2015Disposed off
Tarin Dakpe Vs Election Commission of India and Others
Gauhati High Court · (2015) 3 GLT 20
Constitution of India, 1950 - Article 324Representation of the People Act, 1951 - Section 28A
High Courts09 Apr 2015Dismissed
Sankar Dutta and Others Vs Anima Rani Datta and Others
Gauhati High Court · (2015) 04 GAU CK 0018
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1AConstitution of India, 1950 - Article 12, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 195, 340
High Courts09 Apr 2015Allowed
Ranjit Das and Others Vs State of Assam
Gauhati High Court · (2015) 2 GLT 558
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 376(g)
High Courts08 Apr 2015Dismissed
Rabi Biswas Vs Pramila Das and Others
Gauhati High Court · (2015) 04 GAU CK 0053
Penal Code, 1860 (IPC) - Section 326, 34, 447Transfer of Property Act, 1882 - Section 54
High Courts08 Apr 2015
Tapu Mosu Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2015) 3 GLT 72
Constitution of India, 1950 - Article 14, 16, 16(1), 21, 23
High Courts08 Apr 2015Dismissed
Sushmita Begum Vs The State of Assam and Others
Gauhati High Court · AIR 2015 Guw 88 : (2015) 3 GLT 502
Assam Panchayat Act, 1994 - Section 127, 129, 129(b)Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 7 Rule 11, 151Constitution of India, 1950 - Article 226
High Courts08 Apr 2015Dismissed
Satyabrata Mukherjee and Others Vs Bishnulal Rabidas and Others
Gauhati High Court · (2015) 04 GAU CK 0020
Hindu Succession Act, 1956 - Section 22, 22(1)
High Courts08 Apr 2015Dismissed
Nandita Das Vs Bharat Petroleum Corporation Ltd. and Others
Gauhati High Court · (2015) 2 GLT 644
Constitution of India, 1950 - Article 226
High Courts07 Apr 2015Allowed
Amanulali Vs State of Assam and Others
Gauhati High Court · (2015) 3 GLT 662
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 354, 376, 376(1)
High Courts07 Apr 2015
Uttam Bhowmick and Others Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLT 1089
Constitution of India, 1950 - Article 136, 243ZJ, 243ZJ(2), 243ZT