High Courts19 Mar 2015Dismissed
Kalikanta Kalita and Others Vs Mahat Kalita
Gauhati High Court · (2016) AIR (Guw) 16
Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 276, 295, 299, 63
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 382 of 1,245
High Courts19 Mar 2015Dismissed
United India Insurance Company Ltd. Vs Gaya Roy and Others
Gauhati High Court · (2015) 5 ALLMR 7 : (2015) 145 FLR 905
Motor Vehicles Act, 1988 - Section 146(1), 147, 147(1), 147(1)(b), 147(b)Workmens Compensation Act, 1923 - Section 30, 4(1)(a)
High Courts19 Mar 2015
Joynath Gour and Others Vs The Assam State Transport Corporation and Others
Gauhati High Court · (2015) 03 GAU CK 0022
Assam Urban Areas Rent Control Act, 1972 - Section 2(f)Transfer of Property Act, 1882 - Section 106
High Courts19 Mar 2015
Central Bank of India, Jorhat Branch Vs Biharilal Srivastava
Gauhati High Court · AIR 2015 Guw 86 : (2015) 3 BC 567
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, 47
High Courts18 Mar 2015Dismissed
Jitendra Nath Burman Vs The Union of India and Others
Gauhati High Court · (2015) 2 GLD 309
Central Reserve Police Force Act, 1949 - Section 10(n), 12
High Courts18 Mar 2015Allowed
Santosh Kr. Pandey Vs State of Assam
Gauhati High Court · (2015) 2 GLD 321 : (2015) 4 GLT 677
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(i), 20(b)(ii)(c), 41(2), 42, 42(1)Penal Code, 1860 (IPC) - Section 140
High Courts18 Mar 2015
Santosh Kumar Das Vs Mukti Rani Das and Others
Gauhati High Court · AIR 2015 Guw 108 : (2015) 2 GLT 832
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 1, Order 22 Rule 10
High Courts18 Mar 2015Disposed off
Kampu Dolo Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2015) 3 GLT 231
Constitution of India, 1950 - Article 226, 309
High Courts18 Mar 2015Dismissed
Sandip Tindya Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2015) 3 GLT 42
Constitution of India, 1950 - Article 14, 19(1)(g), 226Northern India Ferries Act, 1878 - Section 10, 12, 4, 8, 9
High Courts18 Mar 2015Dismissed
Harekrishna Das and Others Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLT 278
Constitution of India, 1950 - Article 14
High Courts18 Mar 2015Dismissed
Durga Charan Mandal Vs The State of Assam and Others
Gauhati High Court · (2015) 2 GLD 328
Assam Panchayat Act, 1994 - Section 105, 105(2), 105(3), 105(4), 106
High Courts18 Mar 2015
Fakar Uddin Ahmed and Others Vs The State of Assam and Others
Gauhati High Court · (2015) 03 GAU CK 0047
Assam Panchayat Act, 1994 - Section 52
High Courts18 Mar 2015Dismissed
Gee Tee Wood Products and Others Vs The State of Assam and Others
Gauhati High Court · (2015) 03 GAU CK 0046
Assam Preferential Stores Purchase Act, 1989 - Section 9
High Courts18 Mar 2015Dismissed
State of Assam and Others Vs Arunima Chetia and Others
Gauhati High Court · (2015) 03 GAU CK 0044
High Courts17 Mar 2015Allowed
Ramesh Chandra Hazarika Vs Manager, Bettybari T.E., Mazbat and Others
Gauhati High Court · (2015) 03 GAU CK 0081
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2(s)
High Courts17 Mar 2015Dismissed
Sakti Ram Gulati Vs Lalpati Haloai
Gauhati High Court · (2015) 03 GAU CK 0078
Criminal Procedure Code, 1973 (CrPC) - Section 144Transfer of Property Act, 1882 - Section 44
High Courts17 Mar 2015Dismissed
Akbar Ali Khan and Others Vs Jamela Begum and Others
Gauhati High Court · (2015) 03 GAU CK 0077
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 3, Order 7 Rule 3, 152, 47Criminal Procedure Code, 1973 (CrPC) - Section 145
High Courts17 Mar 2015Allowed
People''s Right to Information and Development Implementing Society of Mizoram Vs State of Mizoram and Others
Gauhati High Court · (2015) 03 GAU CK 0076
Criminal Procedure Code, 1973 (CrPC) - Section 173Prevention of Corruption Act, 1988 - Section 19
High Courts17 Mar 2015Allowed
Utpal Mishra Vs State of Assam
Gauhati High Court · (2015) 2 GLD 333
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 313(1)(b), 342Penal Code, 1860 (IPC) - Section 109, 164, 311, 366, 375
High Courts16 Mar 2015
Hovuto Sema and Others Vs Imkonglembaao and Others
Gauhati High Court · (2015) 3 GLT 410
Constitution of India, 1950 - Article 215Contempt of Courts Act, 1971 - Section 11, 12