High Courts25 Mar 2015Allowed
Hareswar Daimary and Others Vs The State of Assam and Others
Gauhati High Court · (2015) 2 GLT 750
Constitution of India, 1950 - Article 300ALand Acquisition Act, 1894 - Section 18, 23, 23(1), 23(1A), 23(2)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 381 of 1,245
High Courts25 Mar 2015Allowed
Pawan Kumar Sethia Vs Sakala Devi Thakur and Others
Gauhati High Court · (2015) 2 GLD 292 : (2015) 2 GLT 230
Civil Procedure Code, 1908 (CPC) - Section 151Evidence Act, 1872 - Section 45, 47, 73
High Courts25 Mar 2015
Rafique Ahmed and Others Vs Legal Heirs of Eunus Ali and Others
Gauhati High Court · (2015) 2 GLT 704
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts25 Mar 2015Allowed
Laldas Karmakar and Others Vs State of Assam
Gauhati High Court · (2015) 03 GAU CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 141, 146, 147, 148, 307
High Courts25 Mar 2015Dismissed
Monuj Kachari Vs State of Assam and Others
Gauhati High Court · (2015) 03 GAU CK 0009
High Courts24 Mar 2015Dismissed
Rajendra Prasad Bora and Others Vs Lohit Prakash Dutta and Others
Gauhati High Court · (2015) 4 GLT 114
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 54, Order 21 Rule 58, Order 21 Rule 66(3), Order 27 Rule 27, 136Criminal Procedure Code, 1973 (CrPC) - Section 84Prevention of Corruption Act, 1988 - Section 11, 13, 4, 5(6), 6
High Courts24 Mar 2015
Jalal Uddin and Others Vs The State of Assam and Others
Gauhati High Court · AIR 2015 Guw 149 : (2016) 1 BC 258 : (2015) 2 GLT 1097
Assam Panchayat Act, 1994 - Section 105(3), 106(3), 109(3), 127
High Courts24 Mar 2015Dismissed
Secretary, Sadar Patty Masjid Committee Vs Wahida Begum and Others
Gauhati High Court · (2015) 2 GLD 414
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 41 Rule 31, Order 6 Rule 17Evidence Act, 1872 - Section 103, 106, 109, 114(g), 115
High Courts24 Mar 2015
Sarat Ch. Gogoi Vs Anju Dolakasharia and Others
Gauhati High Court · (2015) 03 GAU CK 0008
High Courts23 Mar 2015
United India Insurance Co. Ltd. Vs Abdul Matin and Others
Gauhati High Court · (2015) 3 GLT 143
Motor Vehicles Act, 1988 - Section 163(A), 163A, 166, 170
High Courts23 Mar 2015Allowed
Mega Electricals-Joint Venture with Dihang Edutech Infrastructure Pvt. Ltd. and Others Vs Union of India and Others
Gauhati High Court · (2015) 03 GAU CK 0088
High Courts23 Mar 2015Dismissed
Tapan Chandra Daimary Vs The State of Assam and Others
Gauhati High Court · (2015) AIR (Guw) 176 : (2015) 2 GLD 302 : (2015) 2 GLT 1106
Constitution of India, 1950 - Article 14, 226
High Courts23 Mar 2015Disposed off
National Boards Employees Union Vs State of Assam and Others
Gauhati High Court · (2015) 146 FLR 311 : (2015) 2 LLN 667
High Courts20 Mar 2015Disposed Off
Nobi Ali Ahmed Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2015) 3 GLT 401
Constitution of India, 1950 - Article 14, 16, 226
High Courts20 Mar 2015Allowed
Jayanta Hasamsa Vs State of Assam and Others
Gauhati High Court · (2015) 3 GLT 369
Constitution of India, 1950 - Article 311Police Act, 1949 - Section 7
High Courts20 Mar 2015
Emami Limited and Others Vs State of Assam and Others
Gauhati High Court · (2015) 80 VST 249
High Courts20 Mar 2015Allowed
Jagannath Bhagawati and Others Vs State of Assam and Others
Gauhati High Court · (2015) 03 GAU CK 0043
High Courts20 Mar 2015Allowed
Bipul Sarma Vs State of Assam
Gauhati High Court · (2015) 2 GLT 449
Criminal Procedure Code, 1973 (CrPC) - Section 207, 251, 251, 252, 253Prevention of Food Adulteration Act, 1954 - Section 16, 16(1), 16A, 20, 20A
High Courts20 Mar 2015Dismissed
Debnath Mahara Vs State of Assam
Gauhati High Court · (2015) 2 GLT 442
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 301, 301(2), 311, 313, 397Evidence Act, 1872 - Section 114, 138, 165
High Courts19 Mar 2015Dismissed
Powal Bora and Others Vs Cheniram Bora and Others
Gauhati High Court · (2015) 2 GLT 897