High Courts11 Apr 2018Dismissed
SULTANA RAHMAN Vs CANARA BANK AND 2 ORS
Gauhati High Court · (2018) 04 GAU CK 0088
Transfer of Property Act, 1882 — Section 60Constitution of India, 1950 — Article 14, 21, 300
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 273 of 1,245
High Courts11 Apr 2018Dismissed
PRANJAL PANGGING Vs THE STATE OF ASSAM and 4 ORS
Gauhati High Court · (2018) 04 GAU CK 0087
High Courts11 Apr 2018Allowed
RAI CHAND DAS AND 6 ORS. Vs THE UNION OF INDIA AND 6 ORS.
Gauhati High Court · (2018) 04 GAU CK 0086
High Courts11 Apr 2018Dismissed
PROVA DEVI and ORS. Vs RAM KRISHNA SINGH
Gauhati High Court · (2018) 04 GAU CK 0085
High Courts11 Apr 2018Dismissed
MD. SHABER ALI Vs MD. AKKAS ALI
Gauhati High Court · (2018) 04 GAU CK 0084
Code of Civil Procedure, 1908 — Order 41 Rule 31
High Courts11 Apr 2018
HARAKANTA DAS Vs DIMBESWAR DAS
Gauhati High Court · (2018) 04 GAU CK 0083
Indian Evidence Act, 1872 — Section 63, 64, 65, 74(2)
High Courts10 Apr 2018Disposed Off
Smt. Zothansangi @APPELLANT@Hash Shri. Zodinliana
Gauhati High Court · (2018) 04 GAU CK 0136
Mizo Marriage Divorce & Inheritance of Property Act, 2014 — Section 31(10)
High Courts10 Apr 2018Dismissed
ARNAB DEKA Vs THE STATE OF ASSAM AND 5 ORS
Gauhati High Court · (2018) 04 GAU CK 0013
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 156(3), 156, 162, 173, 410, 406, 420Constitution of India, 1950 — Article 21
High Courts10 Apr 2018Partly Allowed
MANTU MAJHI and ANR Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0012
Indian Penal Code, 1860 — Section 34, 302
High Courts10 Apr 2018Dismissed
MD. SEKENDER ALI and 2 ORS. Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0011
Indian Penal Code, 1860 — Section 34, 299, 300, 302Code Of Criminal Procedure, 1973 — Section 161, 164, 174, 209, 313
High Courts10 Apr 2018Disposed Of
M/S. TRAVELLER'S CLUB and ANR. Vs THE STATE OF ASSAM and 3 ORS.
Gauhati High Court · (2018) 04 GAU CK 0009
High Courts10 Apr 2018Dismissed
KUMUD CHOUDHURY Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 04 GAU CK 0008
Assam Services (Discipline & Appeal) Rules, 1964 — Rule 9(5), 15Constitution of India, 1950 — Article 226
High Courts10 Apr 2018Dismissed
SRI PRASANNA KUMAR PHUKAN Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0007
Assam Services (Discipline & Appeal) Rules, 1994 — Rule 9(9)
High Courts10 Apr 2018Allowed
MANAGEMENT OF CACHAR PAPER MILL Vs THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, SILCHAR and ANR
Gauhati High Court · (2018) 04 GAU CK 0006
Industrial Dispute Act, 1947 — Section 17B, 17(B), 33(2)(b), 33(A), 33AConstitution of India, 1950 — Article 136, 226
High Courts10 Apr 2018Dismissed
UNION BANK OF INDIA and ANR. Vs PABITRA PRAN SAIKIA
Gauhati High Court · (2018) 04 GAU CK 0005
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17(1)Security Interest (Enforcement) Rules, 2002 — Rule 8, 8(1), 9, 9(1), 9(3), 9(4)
High Courts10 Apr 2018Disposed Of
SHAZAHAN ALI AHMED Vs THE STATE OF ASSAM AND 4 ORS
Gauhati High Court · (2018) 04 GAU CK 0004
High Courts10 Apr 2018Allowed
SRI PARESH CHANDRA DAS Vs M/S GYANSTHAL PVT LTD and 2 ORS
Gauhati High Court · (2018) 04 GAU CK 0003
Code of Civil Procedure 1908 — Section 96, Order 41 Rule 23A
High Courts10 Apr 2018Disposed Of
SUSHIL NAMASUDRA Vs THE STATE OF ASSAM AND 9 ORS
Gauhati High Court · (2018) 04 GAU CK 0002
High Courts10 Apr 2018Dismissed
DR. RAJKUMAR AGARWALLA Vs THE STATE BANK OF INDIA and ANR,
Gauhati High Court · (2018) 04 GAU CK 0001
Code Of Civil Procedure, 1908 — Section 96Indian Evidence Act, 1872 — Section 63, 65
High Courts09 Apr 2018Dismissed
Sh. Lalchullova @APPELLANT@Hash State of Mizoram
Gauhati High Court · (2018) 04 GAU CK 0135
Protection of Children from Sexual Offence Act, 2012 — Section 4Indian Penal Code, 1860 — Section 376(2)(i)Code of Criminal Procedure, 1973 — Section 313