High Courts09 Apr 2018Partly Allowed
MD ABDUL ALI and ANR Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0023
Indian Penal Code, 1860 — Section 120B, 120(B), 341, 376(2)(g), 376D, 379Code of Criminal Procedure, 1973 — Section 227
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 274 of 1,245
High Courts09 Apr 2018Allowed
SABIN DEKA Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0022
Indian Penal Code, 1860 — Section 34, 489(A), 489(B)Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Apr 2018Partly Allowed
BUNU SHYAM and 4 ORS. Vs UNITED INDIA INSURANCE CO. LTD. and 2 ORS.
Gauhati High Court · (2018) 04 GAU CK 0021
Motor Vehicles Act, 1988 — Section 173
High Courts09 Apr 2018
NATIONAL INSURANCE CO. LTD. Vs MAIJUDDINAHMED and ORS
Gauhati High Court · (2018) 04 GAU CK 0020
Motor Vehicles Act, 1988 — Section 147(4), 173
High Courts09 Apr 2018Dismissed
SRI BHABA KANTA GAYAN Vs THE STATE BANK OF INDIA and 3 ORS
Gauhati High Court · (2018) 04 GAU CK 0019
High Courts09 Apr 2018Disposed Of
MD. SAIFUL HUSSAIN Vs THE STATE OF ASSAM AND 6 ORS
Gauhati High Court · (2018) 04 GAU CK 0018
High Courts09 Apr 2018Dismissed
NIBEDITA BARUAH Vs NUMALIGARH REFINERY LTD. and 7 ORS.
Gauhati High Court · (2018) 04 GAU CK 0017
Constitution of India, 1950 — Article 12, 226
High Courts09 Apr 2018Dismissed
DIPIKA BORA Vs THE ASSAM GRAMIN VIKASH BANK AND 2 ORS
Gauhati High Court · (2018) 04 GAU CK 0016
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(13)
High Courts09 Apr 2018Disposed Of
MD. SAMSUDDIN AHMED and 4 ORS Vs THE ASSAM BOARD OF REVENUE and ORS
Gauhati High Court · (2018) 04 GAU CK 0015
High Courts09 Apr 2018Dismissed
CHANDRA MOHAN DAS Vs THE UNION OF INDIA and 4 ORS.
Gauhati High Court · (2018) 04 GAU CK 0014
Illegal Migrants (Determination by Tribunals) Act, 1983 — Section 3(1)( c), 8(1)Citizenship Act, 1955 — Section 5(1)(a), 6AForeigners’ Act, 1946 — Section 9
High Courts06 Apr 2018Allowed
MINTU HASDA and ANR Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0026
Indian Penal Code, 1860 — Section 34, 302Code of Criminal Procedure 1973 — Section 313Indian Evidence Act, 1872 — Section 25, 26
High Courts06 Apr 2018Allowed
BHABANI PRINT AND PUBLICATION and ANR @APPELLANT @has THE UNION OF INDIA and 6 ORS
Gauhati High Court · (2018) 04 GAU CK 0025
High Courts06 Apr 2018Disposed Of
SAYEED AHMED Vs ASSAM AGRICULTURAL UNIVERSITY and 5 ORS.
Gauhati High Court · (2018) 04 GAU CK 0024
Assam Service (Discipline & Appeal) Rules 1964 — Rule 9Constitution of India, 1950 — Article 311
High Courts05 Apr 2018Partly Allowed
MD IBRAHIM ALI Vs THE STATE OF ASSAM and ANR
Gauhati High Court · (2018) 04 GAU CK 0033
Indian Penal Code, 1860 — Section 34, 147, 149, 302, 304IICode of Criminal Procedure, 1973 — Section 313
High Courts05 Apr 2018Disposed Of
PRASANTH K.B Vs THE UNION OF INDIA and 3 ORS
Gauhati High Court · (2018) 04 GAU CK 0032
Indian Penal Code, 1860 — Section 279Code Of Criminal Procedure, 1973 — Section 173
High Courts05 Apr 2018Disposed Of
TALIMUL RAHMAN, Vs THE STATE OF ASSAM,
Gauhati High Court · (2018) 04 GAU CK 0030
Assam Municipal Act, 1956 — Section 148(2)
High Courts05 Apr 2018Disposed Of
JADAB CHANDRA MAZUMDAR Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 04 GAU CK 0029
High Courts05 Apr 2018Disposed Of
CHILARAY INDIA PVT. LTD. Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0028
Constitution of India, 1950 — Article 226
High Courts05 Apr 2018Allowed
ON THE DEATH OF ABDUL AHAD, HIS LEGAL HEIRS ARE- (1) SALEKA Vs ON THE DEATH OF NUR MAHAMMAD HIS LEGAL HEIRS NUR MAHAN NESSA and ORS
Gauhati High Court · (2018) 04 GAU CK 0027
Specific Relief Act, 1963 — Section 6, 6(2)(a)
High Courts05 Apr 2018Dismissed
KUMARI SUPRIYA BHATTACHARJEE Vs THE UNION OF INDIA and ORS
Gauhati High Court · (2018) 04 GAU CK 0010
Industrial Dispute Act, 1947 — Section 10Constitution of India, 1950 — Article 226