High Courts04 Apr 2018Dismissed
Musstt. Rehana Begum Vs State of Assam
Gauhati High Court · (2018) 04 GAU CK 0038
Code of Criminal Procedure, 1973 — Section 125, 482Indian Penal Code, 1860 — Section 34, 323, 353, 447, 494, 495, 506
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 275 of 1,245
High Courts04 Apr 2018Allowed
RAGHA MURA Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0037
Indian Penal Code 1860 — Section 34, 304
High Courts04 Apr 2018Allowed
ORIENTAL INSURANCE CO. LTD. Vs MD. NOBI HUSSAIN and ANR
Gauhati High Court · (2018) 04 GAU CK 0036
Workmen’s Compensation Act, 1923 — Section 30Workmen’s Compensation (Procedure) Rules, 1924 — Rule 21(3), 21
High Courts04 Apr 2018Dismissed
WASHIM ARIF Vs THE STATE OF ASSAM and 2 ORS
Gauhati High Court · (2018) 04 GAU CK 0035
High Courts04 Apr 2018Disposed Of
RUHUL AMIN MUGHAL Vs THE STATE OF ASSAM AND 5 ORS
Gauhati High Court · (2018) 04 GAU CK 0034
Assam Secondary Education (Provincialisation) Service Rules, 2003 — Section 14(3)
High Courts03 Apr 2018Allowed
MRINAL KANTI ROY Vs SUNIL NATH
Gauhati High Court · (2018) 04 GAU CK 0049
Code of Civil Procedure, 1908 — Section 96, Section 98, Section 105, Order 8 Rule 1, Order 21 Rule 34(5), Order 30 Rule 1, Order 40 Rule 33, Order 40 Rule 23AIndian Partnership Act, 1932 — Section 25, 69
High Courts03 Apr 2018Allowed
UNITED BANK OF INDIA Vs SMI. SNEHMOYE BORTHAKUR and 2 ORS
Gauhati High Court · (2018) 04 GAU CK 0048
Code of Civil Procedure, 1908 — Section 96, Order 8 Rule 6ALimitation Act, 1963 — Article 113
High Courts03 Apr 2018Allowed
DEBA KISHAN Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0046
Indian Penal Code, 1860 — Section 302
High Courts03 Apr 2018Partly Allowed
MUKHDEO GIRI Vs PRADIP PEGU and ORS
Gauhati High Court · (2018) 04 GAU CK 0045
Motor Vehicles Act, 1988 — Section 166, 173
High Courts03 Apr 2018Dismissed
ABDUL WAHID Vs THE STATE OF ASSAM and 4 ORS
Gauhati High Court · (2018) 04 GAU CK 0044
Assam College Employees (Provincialisation) Rules, 2010 — Rule 5(2)
High Courts03 Apr 2018Dismissed
Shri Sashi Kant Mishra Vs The State of Assam
Gauhati High Court · (2018) 04 GAU CK 0043
High Courts03 Apr 2018Dismissed
SRI MONOJ KUMAR SINGH Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0042
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 66
High Courts03 Apr 2018Allowed
KAMALA SARMAH Vs THE STATE OF ASSAM and 7 ORS.
Gauhati High Court · (2018) 04 GAU CK 0041
Settlement Rules framed under the Assam Land and Revenue Regulation, 1886 — Rule 16
High Courts03 Apr 2018Allowed
N.E. TRADE and TRANSPORT and ANR. Vs FOOD CORPN. OF INDIA and 3 ORS.
Gauhati High Court · (2018) 04 GAU CK 0040
Constitution of India, 1950 — Article 226
High Courts03 Apr 2018Dismissed
GITA BHATTACHARJEE Vs APARNA CHOUDHURY AND ORS
Gauhati High Court · (2018) 04 GAU CK 0039
Code of Civil Procedure, 1908 — Section 80, 80(1), 80(3), 96Indian Penal Code, 1860 — Section 283, 304(A)Limitation Act, 1963 — Section 13
High Courts02 Apr 2018Disposed Of
INDRA KANTA PEGU Vs THE STATE OF ASSAM AND 6 ORS.
Gauhati High Court · (2018) 04 GAU CK 0047
High Courts29 Mar 2018
NANDAN BARUAH and 16 ORS. Vs THE STATE OF ASSAM AND 4 ORS
Gauhati High Court · (2018) 03 GAU CK 0157
High Courts29 Mar 2018Allowed
BABU BORUAH Vs STATE OF ASSAM
Gauhati High Court · (2018) 03 GAU CK 0156
Indian Penal Code, 1860 — Section 376, 376(2)(i), 376(i), 448Code of Criminal Procedure, 1973 — Section 313
High Courts29 Mar 2018Disposed Of
JOHURA KHATUN and 3 ORS Vs ORIENTAL INSURANCE CO LTD and ANR
Gauhati High Court · (2018) 03 GAU CK 0155
High Courts29 Mar 2018Disposed Of
BURABURI ANCHALIK OMNI BUS STAND SAMITY Vs THE STATE OF ASSAM AND 8 ORS
Gauhati High Court · (2018) 03 GAU CK 0154
Assam Motor Vehicle Rules, 2003 — Rule 51(1), 54, 58Constitution of India, 1950 — Article 226