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Gauhati High Court judgments

24,891 judgments · page 271 of 1,245

High Courts20 Apr 2018Dismissed

THE STATE OF ASSAM Vs MAHTAB HUSSAIN

Gauhati High Court · (2018) 04 GAU CK 0050

Assam Land & Revenue Regulation, 1886 &mdashh; Section 154Code Of Civil Procedure, 1908 — Section 9, Section 80, Order 27 Rule 1, Order 6 Rule 5Contract Act, 1972 — Section 10
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High Courts19 Apr 2018Allowed

RINA PAUL Vs NANDITA ACHARJEE

Gauhati High Court · (2018) 04 GAU CK 0060

Code of Civil Procedure, 1908 — Section 47, 50, 50(2), 52, 52(1), 52(2), 53, 60, 151, Order 21 Rule 48, Order 21 Rule 58, Order 41 Rule 58(1), Order 41 Rule 58(2), Order 22 Rule 12, Order 38 Rule 8Constitution of India, 1950 — Article 227
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High Courts18 Apr 2018Partly Allowed

ASSAM GAS CO. LTD. Vs UMA KANTA KALITA

Gauhati High Court · (2018) 04 GAU CK 0074

Code of Civil Procedure, 1908 — Section 96Indian Evidence Act, 1872 — Section 106, 114, 122, 131Limitation Act, 1963 — Article 72, 113
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High Courts13 Apr 2018Dismissed

P.C. Lalhmachhuana Vs P.C. Zothiamthanga and ors

Gauhati High Court · (2018) 04 GAU CK 0143

Mizoram Civil Courts Act, 2005 — Section 10, 10(1), 10(2), 17, 17(1), 17(2), 31Code of Civil Procedure, 1908 — Section 100Constitution Of India, 1950 — Article 226, 227
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