COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 269 of 1,245

High Courts26 Apr 2018Disposed Of

ANAR HUSSEN @ MD. ANOWAR HUSSAIN and 4 ORS. Vs THE STATE OF ASSAM and ANR.

Gauhati High Court · (2018) 04 GAU CK 0113

Code of Criminal Procedure, 1973 — Section 154, 155, 154(1), 154(3), 156(3), 482Indian Penal Code 1860 — Section 34, 366, 376

Read judgment

High Courts26 Apr 2018Disposed Of

DWIJEN THAKURIA Vs CENTRAL BUREAU OF INVESTIGATION C.B.I.

Gauhati High Court · (2018) 04 GAU CK 0112

Indian Penal Code 1860 — Section 120B, 201, 419, 420, 465, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)Code of Criminal Procedure, 1973 — Section 313

Read judgment

High Courts26 Apr 2018Disposed Of

ORIENTAL INSURANCE CO. LTD. Vs ALOK SAIKIA

Gauhati High Court · (2018) 04 GAU CK 0111

Motor Vehicles Act, 1988 — Section 140, 163, 173

Read judgment

High Courts26 Apr 2018Allowed

KAKUMONI BORAH Vs STATE OF ASSAM and ORS.

Gauhati High Court · (2018) 04 GAU CK 0110

Women's Reservation Bill Act, 2008 — Section 4, 11(1)Assam Women’s Reservation Rules 2005 — Rule 3(3), 3Constitution of India, 1950 — Article 16(4), 16

Read judgment

High Courts26 Apr 2018Allowed

MISS CHAITALI SIDDHANTA @APPELLANT @has THE STATE OF ASSAM AND 6 ORS

Gauhati High Court · (2018) 04 GAU CK 0109

Women's Reservation Bill Act, 2008 — Section 4, 11(1)Assam Women (Reservation of Vacancies in Services and Posts) Rules, 2005 — Rule 3, 3(3)Constitution of India, 1950 — Article 16(4), 16

Read judgment

High Courts26 Apr 2018Allowed

M/S. RADHABALLAV KHITISH CH. SAHA and ANR. Vs UNION OF INDIA and ORS.

Gauhati High Court · (2018) 04 GAU CK 0108

Indian Penal Code 1860 — Section 34, 285, 304, 337, 338, 427, 436, 440

Read judgment

High Courts26 Apr 2018Allowed

DR. LALATENDU SAHU Vs THE STATE OF ASSAM AND 3 ORS

Gauhati High Court · (2018) 04 GAU CK 0107

Assam Services (Pension) Rules, 1969 — Rule 21Assam Services (Discipline and Appeal) Rules, 1964 — Rule 7

Read judgment

High Courts26 Apr 2018Dismissed

RAJIB SONOWAL Vs THE STATE OF ASSAM AND 4 ORS.

Gauhati High Court · (2018) 04 GAU CK 0106

Read judgment

High Courts26 Apr 2018Dismissed

HIRANYA MAYEE BRAHMA Vs THE STATE OF ASSAM AND ORS

Gauhati High Court · (2018) 04 GAU CK 0105

Read judgment

High Courts26 Apr 2018Dismissed

Assam Civil Service Officers? Association Vs The Union of India

Gauhati High Court · (2018) 04 GAU CK 0104

Administrative Tribunals Act, 1985 — Section 14Indian Administrative Service (Appointment by Selection) Regulations, 1997 — Rule 2(g), 4(1)(iii), 4, 4(1), 9(1)Assam Civil Service Rules, 1998 — Rule 3(2), 3(3)

Read judgment

High Courts26 Apr 2018Allowed