High Courts24 Apr 2018Disposed Of
MANOWAR HUSSAIN and 2 ORS Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 04 GAU CK 0119
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 270 of 1,245
High Courts24 Apr 2018Disposed Of
LUKENA CHUTIA AND ORS. Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 04 GAU CK 0118
High Courts24 Apr 2018Dismissed
SRISTI and 2 ORS. Vs KAILASH KUMAR SHARMA and 10 ORS.
Gauhati High Court · (2018) 04 GAU CK 0117
Code Of Civil Procedure, 1908 — Section 10, Section 151, Order 21 Rule 97, Order 21 Rule 99, Order 8 Rule 2Contract Act, 1872 — Section 31Specific Relief Act, 1963 — Section 14(c )
High Courts23 Apr 2018Dismissed
NIZAM UDDIN SEIKH Vs THE STATE OF ASSAM and ANR
Gauhati High Court · (2018) 04 GAU CK 0134
Code of Criminal Procedure, 1973 — Section 389Indian Penal Code 1860 — Section 302, 354, 307, 376, 448, 449
High Courts23 Apr 2018Disposed Of
DEBASISH KHAUND Vs THE STATE OF ASSAM and 8 ORS.
Gauhati High Court · (2018) 04 GAU CK 0133
High Courts23 Apr 2018Disposed Of
AURO TEA COMPANY PVT. LTD. Vs THE UNION OF INDIA and 4 ORS
Gauhati High Court · (2018) 04 GAU CK 0132
High Courts23 Apr 2018
SYED FARUK HUSSAIN KHAN Vs THE STATE OF ASSAM AND 4 ORS
Gauhati High Court · (2018) 04 GAU CK 0129
High Courts23 Apr 2018Disposed Of
DAFEDAR SINGH Vs THE UNION OF INDIA AND 8 ORS.
Gauhati High Court · (2018) 04 GAU CK 0128
High Courts23 Apr 2018Dismissed
SAMALA KHATUN Vs THE UNION OF INDIA AND 5 ORS
Gauhati High Court · (2018) 04 GAU CK 0127
Foreigners Act, 1946 — Section 9Indian Evidence Act, 1872 — Section 66
High Courts23 Apr 2018Disposed Of
KALAM UDDIN Vs THE UNION OF INDIA AND 5 ORS.
Gauhati High Court · (2018) 04 GAU CK 0126
Constitution of India, 1950 — Article 226
High Courts23 Apr 2018Disposed Of
SMTI. ANJALI DUTTA Vs THE STATE OF ASSAM AND 4 ORS
Gauhati High Court · (2018) 04 GAU CK 0125
High Courts23 Apr 2018Disposed Of
NIR BAHADUR CHETRI Vs THE UNION OF INDIA and 2 ORS
Gauhati High Court · (2018) 04 GAU CK 0124
Central CCS (Pension) Rules, 1972 — Rule 49(2)(b)Constitution of India, 1950 — Article 226
High Courts20 Apr 2018Dismissed
SMT. BISMITA SAIKIA @ BISMITA SAIKIA DUTTA Vs PRANJAL DUTTA and 3 ORS.
Gauhati High Court · (2018) 04 GAU CK 0058
Code of Criminal Procedure, 1973 — Section 401, 482Protection of Women from Domestic Violence Act, 2005 — Section 2(a), 2(f), 12, 18, 19, 22, 23Hindu Marriage Act, 1955 — Section 13(i)(ia)
High Courts20 Apr 2018Disposed Of
AJIT CHANGMAI Vs DIPEN BORAH and 5 ORS
Gauhati High Court · (2018) 04 GAU CK 0057
High Courts20 Apr 2018Disposed Of
SMTI SUSHMITA PURKAYASTHA Vs THE STATE OF ASSAM and 4 ORS
Gauhati High Court · (2018) 04 GAU CK 0056
Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 — Section 2(g), 2(g)(ii), 2(g)(i), 2(o), 2(o)(i), 4, 4(2)(a)Assam College Employees (Provincialisation) Act, 2005 — Section 3, 6Assam Non-Government College Management Rules, 2001 — Rule 2(a), 3, 5, 15, 21(iii)
High Courts20 Apr 2018Disposed Of
THE UNION OF INDIA and 3 ORS. Vs JITEN CHANDRA BHUYAN and 4 ORS.
Gauhati High Court · (2018) 04 GAU CK 0055
High Courts20 Apr 2018Disposed Of
MORIOM BIBI Vs THE UNION OF INDIA and 3 ORS
Gauhati High Court · (2018) 04 GAU CK 0054
Citizenship Act, 1955 — Section 6A, 6A(3), (4)Constitution of India, 1950 — Article 226
High Courts20 Apr 2018Dismissed
PRAFULLA KUMAR DAS Vs UNITED BANK OF INDIA and ORS.
Gauhati High Court · (2018) 04 GAU CK 0053
Indian Evidence Act, 1872 — Section 62, 66Constitution of India, 1950 — Article 226
High Courts20 Apr 2018Dismissed
MD. FARUK ALI Vs THE UNION OF INDIA and 2 ORS
Gauhati High Court · (2018) 04 GAU CK 0052
Constitution of India, 1950 — Article 14
High Courts20 Apr 2018Dismissed
ON THE DEATH OF HEMENDRA NATH SARMA HIS LEGAL HEIRS SMTI Vs DILIP KUMAR SARMA and 4 ORS LABANYA DEVI ORS
Gauhati High Court · (2018) 04 GAU CK 0051
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1