High Courts17 Aug 2026Disposed Of
Sudhang Kumar Brahma Vs The Bodoland Territorial Council & Ors.
Gauhati High Court · (2026) 08 GAU CK 3990
Constitution of India-Article 226
COURT ARCHIVE
Gauhati High Court judgments
26,820 judgments · page 14 of 1,341
High Courts17 Aug 2026Allowed
On Death Of Bhateshwar Boro His Legal Heirs Sita Boro And 2 Ors Vs M/S. North East Refractory And Minerals Rep. By Bishwajit Kar (Proprietor) S/O. Lt. Hritendra Lal Kar
Gauhati High Court · 2025 INSC 520
Code of Civil Procedure-Section 115, Order 41 Rule 31Assam Urban Areas Rent Control Act, 1972-Section 5, 5(4)Assam Non-Agricultural Urban Areas Tenancy Act, 1955-Section 11, 5, 6(1)
High Courts17 Aug 2026Disposed Of
Bikalanga Kalyan Kendra Vs The Union Of India and 5 Ors
Gauhati High Court · (2026) 08 GAU CK 0245
High Courts17 Aug 2026Disposed Of
Sudhang Kumar Brahma Vs The Bodoland Territorial Council And 3 Ors.
Gauhati High Court · (2026) 08 GAU CK 0244
Constitution of India-Article 226
High Courts17 Aug 2026
Moktar Ali Borbhuya Vs The State Of Assam And 5 Ors
Gauhati High Court · (2026) 08 GAU CK 0241
National Highways Act, 1956-Section 3D[2], 3[a], 3H[4], 3G[1]
High Courts17 Aug 2026Allowed
M/s Rds Logistics And Agencies Pvt. Ltd. Vs The Union Of India
Gauhati High Court · (2026) 08 GAU CK 0238
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 74
High Courts17 Aug 2026Allowed
Mahesh Enterprise Pvt. Ltd. Vs Union Of India
Gauhati High Court · (2026) 08 SC CK 0239
Railway Claims Tribunal (Procedure) Rules, 1989-Rule 24Railway Claims Tribunal Act, 1987-Section 16Railways Act, 1989-Section 199, 198, 30
High Courts17 Aug 2026Allowed
Dilip Mandal @ Das Vs The State Of Assam And Anr.
Gauhati High Court · (2026) 08 GAU CK 0237
CrPC-Section 374, 164, 313, 161Protection of Children from Sexual Offences Act, 2012-Section 6, 4, 3 (b), 5 (m), 5, 3, Sub-Section (b) of Section 3IPC-Section 376 AB, 379, 376
High Courts17 Aug 2026Dismissed
Fazil Ahmed Barbhuiya Vs Ruhana Begom Laskar
Gauhati High Court · (2026) 08 GAU CK 0236
BNSS, 2023-Section 448/442, 438/442Indian Penal Code-Sections 498A/376/506/406Protection of Women from Domestic Violence Act, 2005-Section 12, 29
High Courts17 Aug 2026Allowed
Md Mainuddin Laskar And Anr Vs The State Of Assam And Anr
Gauhati High Court · (2026) 08 GAU CK 0235
IPC-Section 302, 109, 324, 147, 148, 149, 342, 323, 326, 34, 304 Part-I, 376CrPC-Section 374(2), 161, 164, 313, 221, Sub-Section (2) of Section 221, 464
High Courts14 Aug 2026Allowed
Mr. Tama Ngullie Vs The State Of Nagaland & Ors.
Gauhati High Court · (2026) 08 GAU CK 3904
BNS, 2023-Sections 64/65(1)POCSO Act, 2012-Section 4Nagaland Services (Discipline and Appeal) Rules, 1967-Rule 6(2)
High Courts14 Aug 2026Dismissed
Hatem Ali Mollah Vs Ayesha Siddika
Gauhati High Court · (2026) 08 GAU CK 3955
Code of Criminal Procedure, 1973-Section 125Protection of Women from Domestic Violence Act, 2005
High Courts14 Aug 2026Disposed Of
Pankaj Kumar Mazumdar Vs Ranjan Barpatra Gohain & Anr.
Gauhati High Court · (2026) 08 GAU CK 3956
Cr.P.C.-Section 397, 401, 102, 452, sub-section (3)Constitution of India-Article 227I.P.C.-U/S 385/325
High Courts14 Aug 2026Dismissed
Sanjoy Kumara Saha & Anr. Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 08 GAU CK 3958
IPC-Sections 302/34, 392/34, 302Cr.P.C-Sections 313Evidence Act-Section 27, 8
High Courts14 Aug 2026Allowed
The State Of Assam & Anr. Vs Baneswar Bezbaruah & Ors.
Gauhati High Court · 2024 INSC 938
Constitution of India-Article 14UGC Regulations
High Courts14 Aug 2026Disposed Of
M/s Shree Balaji Marble And Tiles & Anr. Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 08 GAU CK 3960
Constitution of India-Article 14, 226National Food Security Act, 2013-Section 3, 10, 4, 5, 6, 8, 22, 22(1), 22(4), 24, 24(2), 24(3), 24(4), 32, Chapter II, Schedule IEssential Commodities Act, 1955-Section 3
High Courts14 Aug 2026Disposed Of
Ramesh Rai Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 08 GAU CK 3961
Constitution of India-Article 226Goods and Services Tax Act, 2017
High Courts14 Aug 2026
Md Eachin Ali Ahmed Alias Easin Ali Vs The Union Of India & Ors.
Gauhati High Court · (2026) 08 GAU CK 3964
High Courts14 Aug 2026Dismissed
Haidar Ali Vs The Union Of India & Ors.
Gauhati High Court · (2026) 08 GAU CK 3965
Constitution of India-Article 226, 32Foreigners Act 1946-Section 9
High Courts14 Aug 2026
Kismat Ali Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 08 GAU CK 3967