High Courts19 Aug 2026Dismissed
Smt. Anu Das Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 08 GAU CK 3996
COURT ARCHIVE
Gauhati High Court judgments
26,820 judgments · page 13 of 1,341
High Courts18 Aug 2026Partly Allowed
Smti Ponung Radeng Saring & Ors. Vs The State Of AP & Ors.
Gauhati High Court · (2026) 08 GAU CK 3870
Arunachal Pradesh Urban Local Bodies (Disqualification on Grounds of Defection) Act, 2014-sub-sections (1) and (2) of Section 6, Section 6(1), 6, 6(2)Constitution of India-Part IX, Part IX-A, Article 243K, 243ZA, 243K(1), 14 and 21, 226 and 227, 32, 14, 21, 226, Entry 5 of List II of the Seventh Schedule, 154, 323-A and 323-B, Entry 5, List II of Seventh Schedule, 324, 368
High Courts18 Aug 2026Allowed
Sh. Lalhriatpuia Vs State of Mizoram & Anr.
Gauhati High Court · (2026) 08 GAU CK 3878
IPC-Section 376(3), 376 (3)POCSO Act, 2012-Section 6, 29, 30CrPC-Section 313, 164
High Courts18 Aug 2026Allowed
Sh. Isak Lalrinmawia Vs The State Of Mizoram
Gauhati High Court · (2026) 08 GAU CK 3885
IPC-Section 302, 302/376(2) (k), 302/376 (2)(k)POCSO ActCr.PC-Section 313
High Courts18 Aug 2026Partly Allowed
Md. Khajul Uddin Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 08 GAU CK 3975
Code of Criminal Procedure, 1973-Section 374(2), 313, 161, 164, 222, 222(1)Indian Penal Code, 1860-Section 376 AB, 307, 506Protection of Children from Sexual Offences Act, 2012-Section 6, 8, 42, 10, 5, Sub-section (m) of Section 5, 3, 9, Sub-Section (m) of Section 9, 7
High Courts18 Aug 2026Disposed Of
ICICI Lombard General Insurance Co. Ltd. Vs Smti Juney Rose Kharpran & Ors.
Gauhati High Court · 2025 INSC 15
Motor Vehicles Act, 1988-Section 166
High Courts18 Aug 2026Allowed
National Insurance Company Limited Vs Motiur Rahman & Anr.
Gauhati High Court · (2026) 08 GAU CK 3978
Companies Act, 1956Motor Vehicle Act, 1980-Section 173, 166, 140, 163A, 163-A, 147
High Courts18 Aug 2026Disposed Of
Smt Putul Deka & Ors. Vs Sri Kamal Rajbongshi & Anr.
Gauhati High Court · (2026) 08 GAU CK 3979
Motor Vehicles Act, 1988-Section 173, 166Constitution of India-Article 142
High Courts18 Aug 2026Dismissed
Union Of India Vs Md. Ismail & Ors.
Gauhati High Court · (2026) 08 GAU CK 3980
Motor Vehicles Act, 1988-Section 173, 166Indian Penal Code-Sections 279, 304A, 338 and 427
High Courts18 Aug 2026Dismissed
Oriental Insurance Co. Ltd. Vs Kalpana Das & Ors.
Gauhati High Court · (2026) 08 GAU CK 3981
Motor Vehicles Act-Section 173, 165
High Courts18 Aug 2026Allowed
The Management Of Gillaphukhuri Tea Estate Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 08 GAU CK 4947
Constitution of India-Article 226Industrial Dispute Act, 1947-Section 17B
High Courts18 Aug 2026Disposed Of
Icici Lombard Generalinsurance Co. Ltd. Vs Smti Juney Rose Kharpran, Miss Junecy Nylla Dashisha Kharpran, Miss Dakameai Favie Jane Kharpran, Smti Thngoi Nongkhlaw, Sri Suresh Chand, Sri Ganga Ram Singh
Gauhati High Court · 2025 INSC 15
Motor Vehicles Act, 1988-Section 166
High Courts18 Aug 2026Disposed Of
Icici Lombard Generalinsurance Co. Ltd. Vs Smti Juney Rose Kharpran
Gauhati High Court · 2025 INSC 15
Motor Vehicles Act, 1988-Section 166
High Courts17 Aug 2026Disposed Of
The Mizoram State Health Care Society & Ors. Vs State Information Commission, Mizoram & Ors.
Gauhati High Court · (2026) 08 GAU CK 3875
Constitution of India-Article 226, 32, 136Right to Information Act, 2005-Section 19 (3), 8, 19 (4), 19 (9), 8 (1)(d), 11(1), 22, 11, 8(1)(e), 19(7), 2(n), 10, 8(1)(j), 8(2), 7(1), 7(2), 20, 23Official Secrets Act, 1923
High Courts17 Aug 2026Allowed
Mahesh Enterprise Pvt. Ltd. Vs Union Of India & Ors.
Gauhati High Court · (2026) 08 GAU CK 3977
Railway Claims Tribunal Act, 1987-Section 23, 16Railway Claims Tribunal (Procedure) Rules, 1989-Rule 24Railways Act, 1989-Section 199, 198, 30
High Courts17 Aug 2026Partly Allowed
The State Of Assam & Ors. Vs Chandreswar Saikia & Ors.
Gauhati High Court · (2026) 08 GAU CK 4948
Constitution of India-Article 226The Assam Education (Provincialisation of Services of Teachers and Re-organisation of Educational Institutions) Act, 2017
High Courts17 Aug 2026
Nabajyoti Baruah Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 08 GAU CK 3983
High Courts17 Aug 2026
Moktar Ali Borbhuya Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 08 GAU CK 3985
National Highways Act, 1956-Section 3D[2], 3[a], 3H[4], 3G[1]
High Courts17 Aug 2026Allowed
Bhateshwar Boro & Ors. Vs M/s. North East Refractory And Minerals
Gauhati High Court · 2025 INSC 520
Code of Civil Procedure-Section 115, Order 41 Rule 31Assam Urban Areas Rent Control Act, 1972-Section 5, 5(4), 5(1)Assam Non-Agricultural Urban Areas Tenancy Act, 1955-Section 11, 5
High Courts17 Aug 2026Disposed Of
Bikalanga Kalyan Kendra Vs The Union Of India & Ors.
Gauhati High Court · (2026) 08 GAU CK 3988