High CourtsDivision Bench(2026) 08 GAU CK 3964

Md Eachin Ali Ahmed Alias Easin Ali vs The Union Of India & Ors.

Gauhati High Court · Decided on 14 August 2026

HON’BLE JUDGES
Sanjay Kumar Medhi, J · Pranjal Das, J
CASE NUMBER
WP(C)/3693/2026

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Judgment

3 paragraphs · 64 words

(S.K Medhi, J)

An order has been passed today in I.A (C) No. 2597/2026 for impleadment of the following incumbents as respondent Nos. 8 and 9 i.e., District Commissioner, Baksa & Superintendent of Police (Border), Baksa)

Mr. K.M. Hassan, learned counsel for the petitioner, is accordingly required to file an amended cause title, which is to be done within a period of 4(four) weeks.