COURT ARCHIVE

Gauhati High Court judgments

24,887 judgments · page 1,198 of 1,245

High Courts26 Jul 1962Allowed

Hatem Ali Vs Deputy Commissioner and Others

Gauhati High Court · (1962) 07 GAU CK 0006

Assam Panchayat (Financial) Rules, 1960 — Rule 65(5), 65(7)Assam Panchayati Raj Act, 1959 — Section 139, 160Constitution of India, 1950 — Article 226

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High Courts23 Jul 1962Allowed

Niasha Ghose Vs Kari Siddek Ali and Others

Gauhati High Court · (1962) 07 GAU CK 0010

Limitation Act, 1963 — Article 694, 91Penal Code, 1860 (IPC) — Section 447Specific Relief Act, 1963 — Section 39, 42

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High Courts19 Jul 1962

Mohan Choudhury Vs The State

Gauhati High Court · (1965) CriLJ 84

Penal Code, 1860 (IPC) — Section 147, 149, 332, 353

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High Courts18 Jul 1962

Abdul Aziz Vs The Union Territory of Tripura

Gauhati High Court · (1963) CriLJ 558

Forest Act, 1927 — Section 2, 33, 64, 65Penal Code, 1860 (IPC) — Section 224, 324

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High Courts13 Jul 1962Dismissed

Mutum Iboton Singh Vs Moirangthem Yaima Singh and others

Gauhati High Court · (1962) 07 GAU CK 0007

Penal Code, 1860 (IPC) — Section 193, 4, 6

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High Courts10 Jul 1962

Laisram Pishak Singh Vs Manipur Administration

Gauhati High Court · (1963) CriLJ 371

Penal Code, 1860 (IPC) — Section 394, 397, 398

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High Courts06 Jul 1962Dismissed

Ambarali Barlaskar Vs Ataur Rahman Barlaskar and Others

Gauhati High Court · AIR 1963 Guw 22

Arbitration Act, 1940 — Section 3Arbitration Rules, 1940 — Rule 3

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High Courts06 Jul 1962Allowed

S. Raringsui Tangkhul and another Vs S. Yangmaso and another

Gauhati High Court · (1962) 07 GAU CK 0002

Criminal Procedure Code, 1898 (CrPC) — Section 417(3), 417(4), 435, 439(5)Limitation Act, 1963 — Section 29(2), 3, 5

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High Courts05 Jul 1962

The State Vs Laisram Ibobi Sing

Gauhati High Court · (1963) CriLJ 692

Penal Code, 1860 (IPC) — Section 304A

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High Courts28 Jun 1962

Surendra Chandra Das Vs Union Territory at Tripura

Gauhati High Court · AIR 1963 Tripura 14

Constitution of India, 1950 — Article 14, 14, 19(1)(g), 19(1)(g)Forest Act, 1927 — Section 32(c), 32(c), 32(d), 32(d), 32(e)

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High Courts26 Jun 1962

United Bank of India Ltd. Vs J.C. Mitra and Others

Gauhati High Court · (1962) 06 GAU CK 0014

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 7, Order 21 Rule 97, 47

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High Courts26 Jun 1962

Jagannath Karanani and Another Vs Sayed Abdul Wahed and Others

Gauhati High Court · (1962) 06 GAU CK 0003

Assam Urban Areas Rent Control Act, 1972 — Section 12(1), 6, 6(1)Transfer of Property Act, 1882 — Section 106, 111, 113

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High Courts22 Jun 1962

Aswini Kumar Das Vs Raman Chandra Mohanta

Gauhati High Court · (1963) CriLJ 391

General Clauses Act, 1897 — Section 3Penal Code, 1860 (IPC) — Section 342, 351, 352, 354, 447

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High Courts22 Jun 1962

Ka Sylvia Dohling Vs U Nodro and Another

Gauhati High Court · AIR 1962 Guw 143

Land Acquisition Act, 1894 — Section 18, 26(1), 26(2), 3, 54

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High Courts21 Jun 1962

Dhirendra Chandra Saha and Others Vs Tripura Administration

Gauhati High Court · (1963) CriLJ 559

Penal Code, 1860 (IPC) — Section 224, 353

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High Courts20 Jun 1962

Surendra Chandra Debnath and Others Vs Raghunath Sil

Gauhati High Court · (1964) CriLJ 733

Penal Code, 1860 (IPC) — Section 379

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High Courts18 Jun 1962

Satyanarayan Tea Co. (P.) Ltd. Vs Commissioner of Income Tax, Assam

Gauhati High Court · AIR 1967 Guw 95 : (1963) 47 ITR 932

Income Tax Act, 1961 — Section 10, 66

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High Courts12 Jun 1962

Narendra Chandra Das and Another Vs Collector of Central Excise and Land Customs and Others

Gauhati High Court · (1962) 06 GAU CK 0013

Imports and Exports (Control) Act, 1947 — Section 3(1)Sea Customs Act, 1878 — Section 167(8), 178A, 182

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High Courts12 Jun 1962

Namichand Jain Vs The Superintendent of Central Excise and Land Customs, Silchar (Cachar) and another

Gauhati High Court · (1962) 06 GAU CK 0001

Criminal Procedure Code, 1898 (CrPC) — Section 96Imports and Exports (Control) Act, 1947 — Section 2, 2(c), 5, 6

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High Courts08 Jun 1962Allowed

Khaija Waiphei Vs Ngulthang Chief

Gauhati High Court · (1962) 06 GAU CK 0012

Penal Code, 1860 (IPC) — Section 427, 447

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