High Courts17 Dec 1962Allowed
Swarnalata Barua Vs Union of India (UOI) and Others
Gauhati High Court · AIR 1963 Guw 117
Railways Act, 1989 — Section 13, 7(1)
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 1,197 of 1,245
High Courts15 Dec 1962
Munsar Ali and Others Vs Union Territory
Gauhati High Court · (1964) CriLJ 213
Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 323, 326
High Courts07 Dec 1962Dismissed
Hemam Thambaltombi Devi and others Vs Moirangthem Ibonaha Singh and another
Gauhati High Court · (1962) 12 GAU CK 0008
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Dec 1962Allowed
Pabbojan Tea Co. Ltd. and Others Vs Deputy Commissioner and Others
Gauhati High Court · (1962) 12 GAU CK 0004
Assam Minimum Wages Rules, 1952 — Rule 27, 29Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 227
High Courts07 Dec 1962
Moba Maring and Others Vs Parhat Angba Maring and Another
Gauhati High Court · (1963) CriLJ 464
Penal Code, 1860 (IPC) — Section 428
High Courts06 Dec 1962Dismissed
Bhramar Lal Baxi and Another Vs Promode Ranjan Chaudhury and Others
Gauhati High Court · (1962) 12 GAU CK 0007
Companies (Consolidation) Act, 1908 — Section 93Companies Act, 1900 — Section 13(1), 15, 80, 86, 87Companies Act, 1913 — Section 109
High Courts26 Nov 1962Allowed
Durganath Sarma Vs Deputy Commission and/or Collector and Others
Gauhati High Court · (1962) 11 GAU CK 0002
Assam Acquisition of Land for Flood Control and Prevention of Erosion Act, 1955 — Section 10(2), 11, 2, 3, 4Constitution of India, 1950 — Article 13, 14, 19, 226, 31Gaming Act, 1845 — Section 8
High Courts23 Nov 1962
Management of Kunjalal, Debidutt Oil and Atta Mills Vs R. Labhaya, Pres Officer, Industrial Tribunal and Others
Gauhati High Court · (1962) 11 GAU CK 0004
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 25A, 25C, 25E
High Courts23 Nov 1962
Momin Khan Vs The Superintendent of Police and Another
Gauhati High Court · (1962) 11 GAU CK 0003
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 491Foreigners Act, 1946 — Section 12, 3, 3(1), 3(2)
High Courts25 Sept 1962
Ajit Kumar Sarma Vs State of Assam and Others
Gauhati High Court · AIR 1963 Guw 46
Constitution of India, 1950 — Article 226Gauhati University Act, 1947 — Section 21Gauhati University Amendment Act, 1960 — Section 17
High Courts25 Sept 1962Allowed
Mantapada Choudhury Vs Purnaprabha pathak and Others
Gauhati High Court · (1962) 09 GAU CK 0001
High Courts20 Sept 1962Dismissed
Bhagwan Das Sukul and Others Vs Dhanan Joy Paul and Another
Gauhati High Court · (1962) 09 GAU CK 0005
Assam Non-Agricultural Urban Areas Tenancy Act, 1955 — Section 5Transfer of Property Act, 1882 — Section 106, 116
High Courts18 Sept 1962Dismissed
Sudhir Kumar Barua Vs State Transport (Appellate) Authority and Others
Gauhati High Court · (1962) 09 GAU CK 0004
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 46, 49, 54, 62
High Courts04 Sept 1962Allowed
Dasuram Mirjmal Firm Vs Brahmadatta Bajaj and Others
Gauhati High Court · AIR 1963 Guw 41
Stamp Act, 1899 — Section 36, 37, 38(2), 61
High Courts04 Sept 1962Allowed
Charubala Dutta Roy Vs Anantamayee Nag and Another
Gauhati High Court · (1962) 09 GAU CK 0002
Limitation Act, 1963 — Article 115, 120, 66, 85Transfer of Property Act, 1882 — Section 130(1), 130(2), 134, 3, 6
High Courts28 Aug 1962
Musam Mia and Others Vs Kishim Ali Mia and Another
Gauhati High Court · (1963) CriLJ 129
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 109, 494
High Courts24 Aug 1962Dismissed
Ram Chandra Malpani and Others Vs State of Assam and Others
Gauhati High Court · (1962) 08 GAU CK 0002
Assam Municipal Act, 1956 — Section 14, 16, 18(1), 22, 23Constitution of India, 1950 — Article 145, 225, 226, 32, 32Municipalities Election Rules, 1955 — Rule 1, 1(1), 10, 11, 11(1)
High Courts24 Aug 1962Dismissed
Management of the National Power Supply Corporation Vs State of Assam and Others
Gauhati High Court · AIR 1963 Guw 24
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 21, 33, 33(1), 33(2)
High Courts31 Jul 1962
U.F. Siem and Others Vs U. Lebanon Kherkongor and Another
Gauhati High Court · AIR 1963 Guw 38 : (1963) CriLJ 565
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 439
High Courts30 Jul 1962
Prafulla Chandra Bhowmik Vs Union Territory of Tripura
Gauhati High Court · AIR 1963 Tripura 38
Central Civil Services (Temporary Services) Rules, 1949 — Rule 3, 3Constitution of India, 1950 — Article 311, 311, 311(2), 311(2)