High Courts05 Mar 1963
The Management of Tiok Tea Estate Vs Workmen of Tiok Tea Estate and Others
Gauhati High Court · (1963) 03 GAU CK 0001
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 1,196 of 1,245
High Courts28 Feb 1963Dismissed
The Management of Saligram Rai Chunilal Bahadur and Co. Vs The Presiding Officer, Labour Court and Others
Gauhati High Court · AIR 1963 Guw 162
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 18, 18(1), 19, 19(3), 33
High Courts21 Feb 1963
The State Vs Angom Maobi Singh and Another
Gauhati High Court · (1963) CriLJ 715
Penal Code, 1860 (IPC) — Section 354, 375, 376
High Courts19 Feb 1963
Nongthombam Kanhai Singh Vs Rajkumar Bhaskar Singh and Another
Gauhati High Court · (1964) CriLJ 408
Guardians and Wards Act, 1890 — Section 10Penal Code, 1860 (IPC) — Section 499, 500, 53Probation of Offenders Act, 1958 — Section 11, 3, 4
High Courts15 Feb 1963
Oinam Atonungshi Singh Vs Akoijam Ningol Sorokhaibam Ongbi Rajani Devi and Another
Gauhati High Court · (1964) CriLJ 47
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4), 14j(4)
High Courts06 Feb 1963
Commissioner Of Wealth-Tax, Assam Vs Ahmed Tea Co. (Pvt.) Ltd.
Gauhati High Court · AIR 1967 Guw 63 : (1963) 48 ITR 943
Income Tax Act, 1961 — Section 3
High Courts05 Feb 1963
Basiruddin Sk. and Others Vs Rajmamud Sarkar
Gauhati High Court · AIR 1965 Guw 79 : (1965) CriLJ 464
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts01 Feb 1963
The State Vs Md. Misir Ali and Others
Gauhati High Court · AIR 1963 Guw 151 : (1963) CriLJ 255
Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 148, 149, 320, 324, 326
High Courts29 Jan 1963
Sumermal Jain and Others Vs The Union Territory
Gauhati High Court · AIR 1964 Guw 41 : (1964) CriLJ 209
Penal Code, 1860 (IPC) — Section 120B, 143, 342, 379, 395
High Courts25 Jan 1963Allowed
Management of Langharjan Tea Estate Vs Presiding Officer, Labour Court and Others
Gauhati High Court · (1963) 01 GAU CK 0005
Industrial Disputes Act, 1947 — Section 10Industrial Employment (Standing Orders) Act, 1946 — Section 9
High Courts22 Jan 1963
Jogendra Kumar Sarkar Vs Hem Chandra Roy
Gauhati High Court · (1964) CriLJ 255
Penal Code, 1860 (IPC) — Section 353, 506
High Courts22 Jan 1963Allowed
Bhuban Chandra Das Vs Chairman Assam Board of Revenue and Others
Gauhati High Court · AIR 1967 Guw 98
Constitution of India, 1950 — Article 226Fisheries Rules, 1953 — Rule 11, 43, 46, 49
High Courts18 Jan 1963Dismissed
Management of Maijan Tea Estate Vs Presiding Officer, Labour Court and Others
Gauhati High Court · (1963) 01 GAU CK 0002
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 10(4), 28F(1), 28K
High Courts16 Jan 1963
Chakra Bahadur Thapa Vs The Commandant and Others
Gauhati High Court · (1964) CriLJ 486
Constitution of India, 1950 — Article 22
High Courts16 Jan 1963
Administration of Tripura Vs Saman Goala
Gauhati High Court · (1963) CriLJ 240
Arms Act, 1959 — Section 19
High Courts12 Jan 1963
The State Vs Lenbom Lonkholam Simte and Others
Gauhati High Court · (1964) CriLJ 107
Arms Act, 1959 — Section 19, 21, 22Penal Code, 1860 (IPC) — Section 120B
High Courts05 Jan 1963Dismissed
Moirangthem Rajendra Singh Vs The Manipur Administration and another
Gauhati High Court · (1963) 01 GAU CK 0004
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts24 Dec 1962Dismissed
Ratiram Lakshmi Narayan and others Vs Kantilal Mohonlal and Bros.
Gauhati High Court · (1962) 12 GAU CK 0003
Civil Procedure Code, 1908 (CPC) — Section 141, 15, 38, 47
High Courts21 Dec 1962Dismissed
Assam Railways and Trading Co. Ltd. Vs Saraswati Devi
Gauhati High Court · (1962) 12 GAU CK 0006
Workmens Compensation Act, 1923 — Section 3, 3(1), 4