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Gauhati High Court judgments

24,887 judgments · page 1,200 of 1,245

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High Courts20 Feb 1962

Bangshidhar Sarma Vs Director of public Instruction and Others

Gauhati High Court · (1962) 02 GAU CK 0001

Assam Aided High and Higher Secondary Employees Rules, 1960 — Rule 2, 4Constitution of India, 1950 — Article 220, 226, 229(3), 288, 300
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High Courts16 Feb 1962

Chouthmal Agarwalla Vs Commissioner of Income Tax

Gauhati High Court · (1962) 46 ITR 262

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 2, 22, 23(3), 34, 34(1)
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High Courts16 Feb 1962

Chouthmal Agarwalla Vs Commissioner of Income Tax, Assam

Gauhati High Court · (1962) 46 ITR 262

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10, 22, 23, 34
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High Courts15 Feb 1962

Senairam Doongarmall and another Vs State of Assam

Gauhati High Court · AIR 1962 Guw 98 : (1963) 48 ITR 797

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 286Contract Act, 1872 — Section 72
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High Courts15 Feb 1962

Gaibidingpao Kabui Vs Union Territory of Manipur and Another

Gauhati High Court · (1963) CriLJ 451

Constitution of India, 1950 — Article 22
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High Courts24 Jan 1962

Satish Chandra Sen Gupta Vs Smt. Charu Bala Sen Gupta

Gauhati High Court · AIR 1962 Guw 61 : (1962) CriLJ 803

Criminal Procedure Code, 1898 (CrPC) — Section 488, 48S
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High Courts23 Jan 1962

Harakchand Radhakisan Vs Commissioner of Income Tax, Assam

Gauhati High Court · (1962) 46 ITR 196

Income Tax Act, 1961 — Section 10, 12, 13, 66
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High Courts19 Jan 1962

Management of Hattiali Tea Estate Vs Presiding Officer, Labour Court and Others

Gauhati High Court · AIR 1962 Guw 105

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
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High Courts15 Jan 1962

Jabid Ali and Others Vs Tripura Administration

Gauhati High Court · (1962) CriLJ 590

Penal Code, 1860 (IPC) — Section 395, 397
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High Courts11 Jan 1962

Uma Chatterjee and Another Vs Smt. Prativa Mukherjee and Another

Gauhati High Court · (1962) CriLJ 527

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High Courts09 Jan 1962

Amarendra Nath Vs Maharani Kanchan Prava Mahadevya

Gauhati High Court · AIR 1963 Tripura 55

Civil Procedure Code, 1908 — Order 20 Rule 6, 151, 152, 47Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, 151, 152, 47
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High Courts05 Jan 1962

Sudhir Kumar Braua Vs State Transport (Appellate) Authority and Others

Gauhati High Court · (1962) 01 GAU CK 0004

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 44, 50
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High Courts05 Jan 1962

Tajo Ram Nath and Another Vs Baneswar Nath

Gauhati High Court · AIR 1962 Guw 106

Succession Act, 1925 — Section 2, 70Transfer of Property Act, 1882 — Section 3
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High Courts04 Jan 1962

M/s. Amolakchand Murlidhar Vs Sub-divisional Officer and Others

Gauhati High Court · AIR 1962 Guw 80

Assam Cement Control Act, 1953 — Section 3Constitution of India, 1950 — Article 226, 9(1)
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High Courts02 Jan 1962Dismissed

Haridas Baishnab Vs State of Assam and others

Gauhati High Court · AIR 1964 Guw 56

Constitution of India, 1950 — Article 226
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High Courts29 Dec 1961

Promode Chandra De Vs Nirmalendu Dev Nagendra Nath Dev

Gauhati High Court · (1963) CriLJ 135

Criminal Procedure Code, 1898 (CrPC) — Section 107, 561A
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High Courts22 Dec 1961

Abdul Noor and Another Vs Siraj Ali and Another

Gauhati High Court · (1963) CriLJ 326

Civil Procedure Code, 1908 (CPC) — Section 141, 16, 17, 18, 19
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High Courts21 Dec 1961

Management of Socklatinga Tea Estate Vs Presiding Officer, Labour Court and Others

Gauhati High Court · (1961) 12 GAU CK 0006

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 2, 25F, 33B, 7
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High Courts21 Dec 1961Allowed

U. Bistobor and Others Vs The Members of the Village Court

Gauhati High Court · AIR 1967 Guw 8

Assam High Court (Jurisdiction Over District Courts) Order, 1954 — Rule 6Constitution of India, 1950 — Article 265
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High Courts21 Dec 1961

Jogendra Nath Banthao Vs The State

Gauhati High Court · AIR 1962 Guw 62 : (1962) CriLJ 560

Penal Code, 1860 (IPC) — Section 302, 304
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