High Courts05 May 2022Disposed Of
Harendra Nath Roy And 53 Ors. Vs Union Of India And 14 Ors.
Gauhati High Court · (2022) 05 GAU CK 0005
COURT ARCHIVE
Gauhati High Court judgments
26,832 judgments · page 117 of 1,342
High Courts05 May 2022Dismissed
Bahar Uddin Laskar Vs State Of Assam
Gauhati High Court · (2022) 05 GAU CK 0004
Constitution Of India, 1950 — Article 14, 16Karnataka Civil Services (Appointment On Compassionate Grounds) Rules, 1996 — Rule 5
High Courts05 May 2022Dismissed
Archana Bhattacharjee Vs Bank Of Baroda
Gauhati High Court · (2022) 05 GAU CK 0003
Bank Of Baroda (Employees�) Pension, Regulations, 1995 — Regulation 14, 22, 22(1), 30
High Courts05 May 2022Partly Allowed
Aditya Das Vs State Of Assam
Gauhati High Court · (2022) 05 GAU CK 0002
Indian Penal Code, 1860 — Section 34, 320, 323, 325, 341
High Courts05 May 2022Partly Allowed
Rajen Baruah Vs State Of Assam
Gauhati High Court · (2022) 05 GAU CK 0001
Indian Penal Code, 1860 — Section 34, 300, 302, 304I, 304II, 306, 326, 341, 342, 511Code Of Criminal Procedure, 1973 — Section 313
High Courts02 May 2022
State Of Assam And Anr Vs Jignesh Mevani And Anr.
Gauhati High Court · (2022) 05 GAU CK 0011
Code Of Criminal Procedure, 1973 — Section 439
High Courts29 Apr 2022Dismissed
Bhairab Das Vs State Of Assam
Gauhati High Court · (2022) 04 GAU CK 0046
Indian Penal Code, 1860 — Section 90, 366, 366A, 376Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 313(4)Evidence Act, 1872 — Section 35
High Courts29 Apr 2022Allowed
Rajesh Racha Vs State Of Assam & Anr.
Gauhati High Court · (2022) 04 GAU CK 0042
Evidence Act, 1872 — Section 134Code Of Criminal Procedure, 1973 — Section 161, 162
High Courts29 Apr 2022Allowed
Nilufar Islam Vs State Of Assam And 6 Ors
Gauhati High Court · (2022) 04 GAU CK 0041
Constitution Of India, 1950 — Article 226Assam Finance Service Rules, 1963 — Rule 162(1)Bihar Financial Rules, 1950 — Rule 96
High Courts29 Apr 2022Allowed
Dipak Deb Vs State Of Assam And 4 Ors.
Gauhati High Court · (2022) 04 GAU CK 0040
High Courts29 Apr 2022Disposed Of
Jayanti Bhowmick Vs Union Of India And 4 Ors
Gauhati High Court · (2022) 04 GAU CK 0039
High Courts29 Apr 2022Disposed Of
Damila Bordoloi Vs State Of Assam And 3 Ors
Gauhati High Court · (2022) 04 GAU CK 0038
Assam Services (Pension) Rules, 1969 — Rule 140
High Courts28 Apr 2022Allowed
Suniti Singha And 2 Ors Vs New India Assurance Co. Ltd. And 2 Ors
Gauhati High Court · (2022) 04 GAU CK 0045
Motor Vehicles Act, 1988 — Section 173
High Courts28 Apr 2022Allowed
Anupam Saikia Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 04 GAU CK 0044
Constitution Of India, 1950 — Article 226
High Courts28 Apr 2022Dismissed
M/S Bani Prakash Pvt Ltd Vs On The Death Of Hiranya Kr Das His Legal Heirs And Representatives Smti Rina Das And 5 Ors
Gauhati High Court · (2022) 04 GAU CK 0043
Constitution Of India, 1950 — Article 227Assam Urban Areas Rent Control Act, 1972 — Section 8Code of Civil Procedure, 1908 — Section 115
High Courts27 Apr 2022Dismissed
Pub Goalpara Fishery Co-Operative Society Vs State Of Assam And 7 Ors
Gauhati High Court · (2022) 04 GAU CK 0037
Assam Fishery Rules, 1953 — Rule 7, 8, 12, 50Indian Fisheries Act, 1897 — Section 6Assam Land And Revenue Regulations, 1886 — Regulation 16, 155, 156
High Courts27 Apr 2022Dismissed
Kodvanu Vs Union Of India And 3 Ors.
Gauhati High Court · (2022) 04 GAU CK 0033
Foreigners Act, 1946 — Section 9
High Courts27 Apr 2022Disposed Of
Samima Nasrin Vs State Of Assam And 3 Ors
Gauhati High Court · (2022) 04 GAU CK 0032
High Courts26 Apr 2022Partly Allowed/Partly Allowed/Dismissed
Aswini Kalita Vs State Of Assam
Gauhati High Court · (2022) 04 GAU CK 0034
Indian Penal Code, 1860 — Section 114, 201, 202, 302Code Of Criminal Procedure, 1973 — Section 164, 223, 223(d), 313Evidence Act, 1872 — Section 24, 27, 30, 114, 133
High Courts25 Apr 2022Disposed Of
Bornali Gogoi Vs State Of Assam And 3 Ors
Gauhati High Court · (2022) 04 GAU CK 0036