High Courts25 Apr 2022Disposed Of
Habibur Rahman Vs State Of Assam
Gauhati High Court · (2022) 04 GAU CK 0035
Assam Minor Mineral Concessions Rules, 2013 — Rule 34(1), 34(2)
COURT ARCHIVE
Gauhati High Court judgments
26,832 judgments · page 118 of 1,342
High Courts21 Apr 2022Dismissed
Pranati Mahanta Vs State Of Assam And Anr
Gauhati High Court · (2022) 04 GAU CK 0026
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 294, 380, 457, 498A, 506Code Of Criminal Procedure, 1973 — Section 173, 482
High Courts21 Apr 2022Dismissed
M/S North East Explo Chemicals Vs State Of Assam
Gauhati High Court · (2022) 04 GAU CK 0025
Indian Penal Code, 1860 — Section 379, 420Assam Forest Regulation Act, 1891 — Section 41
High Courts21 Apr 2022Dismissed
Md. Safiqur Rahman Vs Union Of India And Anr
Gauhati High Court · (2022) 04 GAU CK 0024
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 9(2), 22(c), 29Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 94
High Courts21 Apr 2022Disposed Of
Anowar Hussain Ahmed Vs State Of Assam And 3 Ors
Gauhati High Court · (2022) 04 GAU CK 0023
High Courts21 Apr 2022Dismissed
M/S D.G. Raj Highway Services And Anr. Vs Union Of India And 7 Ors
Gauhati High Court · (2022) 04 GAU CK 0022
Constitution Of India, 1950 — Article 14, 19(1)(g), 226General Clauses Act, 1897 — Section 10
High Courts20 Apr 2022Disposed Of
Binod Barman Vs State Of Assam And 8 Ors
Gauhati High Court · (2022) 04 GAU CK 0028
High Courts20 Apr 2022Allowed
Baby Bhagawaty Vs State Of Assam And 6 Ors
Gauhati High Court · (2022) 04 GAU CK 0027
High Courts19 Apr 2022Allowed
Bhabendra Nath Sarma And 3 Ors. Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 04 GAU CK 0031
Payment Of Gratuity Act, 1972 — Section 2(e), 2(8), 4(2), 5(1), 7(4), 14
High Courts19 Apr 2022
Najrul Hussain And Anr Vs United India Insurance Company Ltd. And Anr
Gauhati High Court · (2022) 04 GAU CK 0030
Motor Vehicles Act, 1988 — Section 140, 166
High Courts19 Apr 2022Allowed
Mitali Saikia Vs State Of Assam And 7 Ors
Gauhati High Court · (2022) 04 GAU CK 0029
Assam Services (Pension) Rules, 1969 — Rule 21, 143A
High Courts13 Apr 2022Dismissed
Ghanakanta Saikia And 72 Ors Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 04 GAU CK 0016
High Courts12 Apr 2022
Mousmi Saikia Vs State Of Assam And 4 Ors
Gauhati High Court · (2022) 04 GAU CK 0015
High Courts12 Apr 2022
Jaymati Patowary Vs Partha Pratim Mahanta
Gauhati High Court · (2022) 04 GAU CK 0014
High Courts08 Apr 2022Dismissed
Community Action Through Motivation Programme (CAMP) Vs State Of Assam
Gauhati High Court · (2022) 04 GAU CK 0017
Constitution Of India, 1950 — Article 226
High Courts08 Apr 2022Disposed Of
Gobind Singhal Vs State Of Assam And Anr
Gauhati High Court · (2022) 04 GAU CK 0010
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 201, 302, 376Code Of Criminal Procedure, 1973 — Section 313, 313(1)(b), 313(2), 313(4)
High Courts08 Apr 2022Allowed
Md. Abdul Goni Vs Md. Sibir Ahmed
Gauhati High Court · (2022) 04 GAU CK 0009
Indian Penal Code, 1860 — Section 34, 143, 148, 149, 302, 304, 304II, 323, 325, 326, 447Code Of Criminal Procedure, 1973 — Section 313
High Courts07 Apr 2022Allowed
Md. Tafajjul Hussain @ Tafajjul Hussain Vs Union Of India
Gauhati High Court · (2022) 04 GAU CK 0012
Foreigners Act, 1946 — Section 2(a), 9Evidence Act, 1872 — Section 65B(4)
High Courts07 Apr 2022Allowed
Kumar Ali @ Komar Ali And 6 Ors Vs State Of Assam And Anr.
Gauhati High Court · (2022) 04 GAU CK 0011
Indian Penal Code, 1860 — Section 147, 149, 323, 375, 376, 376(2)(g), 376(2)(h), 376(2)(i), 380, 390, 391, 392, 395, 420, 447, 448, 493Code Of Criminal Procedure, 1973 — Section 164, 313Protection of Children from Sexual Offences Act, 2012 — Section 2(d), 5(j)(ii), 5(l), 6, 29, 30, 30(1)
High Courts06 Apr 2022
Century Plyboards (I) Limited And Anr Vs Union Of India And 2 Ors
Gauhati High Court · (2022) 04 GAU CK 0018
Anti Dumping Rules, 1995 — Rule 2(b), 17(1), 17(1)(b)Custom Tariff Act, 1975 — Section 9, 9A(1), 9A(2), 9A(5), 9A(6)