High Courts27 May 2022
Machkhowa Vegetable Retailers Development Association Vs State Of Assam And 6 Ors
Gauhati High Court · (2022) 05 GAU CK 0046
COURT ARCHIVE
Gauhati High Court judgments
26,832 judgments · page 115 of 1,342
High Courts27 May 2022Disposed Of
Mayur Talukdar Vs State Of Assam
Gauhati High Court · (2022) 05 GAU CK 0045
High Courts27 May 2022Allowed
Mallika Das Vs Assam Power Distribution Company Ltd. And 5 Ors
Gauhati High Court · (2022) 05 GAU CK 0039
High Courts26 May 2022Disposed Of
Kukheswar Gogoi And 12 Ors Vs State Of Assam And 2 Ors
Gauhati High Court · (2022) 05 GAU CK 0043
Constitution Of India, 1950 — Article 226Assam Venture Educational Institutions (Provincialisation Of Services) Act, 2011 — Section 3Assam Education (Provincialisation of Services of Teachers and Re-organisation of Educational Institutions) Act, 2017 — Section 2(u), 3, 13, 14, 24
High Courts26 May 2022Dismissed
Goda Dhar Das Vs Numaligarh Refinery Ltd. And 2 Ors.
Gauhati High Court · (2022) 05 GAU CK 0042
Constitution Of India, 1950 — Article 32, 226, 227, 323A, 323A(2)(d), 323B, 323B(3)(d)Industrial Disputes Act, 1947 — Section 2(f), 5(6), 10, 11(3), 17(2), 28
High Courts26 May 2022Allowed
Abulais Abdullah Mazumder Vs State Of Assam And 2 Ors
Gauhati High Court · (2022) 05 GAU CK 0041
High Courts26 May 2022Allowed
Haji Ala Uddin And 4 Ors Vs Joinal Abedin And 23 Ors
Gauhati High Court · (2022) 05 GAU CK 0040
Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 31Assam Land And Revenue Regulation Act, 1886 — Section 41(2)
High Courts25 May 2022Partly Allowed
Mathio Baghwar Vs State Of Assam
Gauhati High Court · (2022) 05 GAU CK 0044
Indian Penal Code, 1860 — Section 300, 302, 304II
High Courts24 May 2022Allowed
United India Insurance Co. Ltd. Vs Mustt Aliza Begum And 3 Ors
Gauhati High Court · (2022) 05 GAU CK 0038
Motor Vehicles Act, 1988 — Section 173
High Courts23 May 2022Disposed Of
Abdul Motleb Prodhani Vs State Of Assam And Ors
Gauhati High Court · (2022) 05 GAU CK 0037
High Courts20 May 2022Allowed
Pradip Hasda And Anr. Vs State Of Assam
Gauhati High Court · (2022) 05 GAU CK 0035
Indian Penal Code, 1860 — Section 34, 120B, 302, 304Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 25
High Courts20 May 2022Disposed Of
Manoj Kumar Basumatary Vs State Of Assam And 6 Ors
Gauhati High Court · (2022) 05 GAU CK 0030
High Courts20 May 2022Partly Allowed
Chitra Bora Vs State Of Assam And Anr.
Gauhati High Court · (2022) 05 GAU CK 0029
Indian Penal Code, 1860 — Section 300, 302, 304, 304I,
High Courts19 May 2022Allowed
Tulumoni Devi Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 05 GAU CK 0033
Constitution Of India, 1950 — Article 14, 16
High Courts19 May 2022Disposed Of
Dhubri Law College And 2 Ors Vs State Of Assam And 9 Ors
Gauhati High Court · (2022) 05 GAU CK 0032
High Courts19 May 2022Allowed
Tulumoni Devi Vs State Of Assam And 5 Ors.
Gauhati High Court · (2022) 05 GAU CK 0031
Assam Land and Revenue Regulations, 1886 — Section 3
High Courts18 May 2022Allowed
Sonit Kumar Bora Vs Gautam Kumar Das And 4 Ors.
Gauhati High Court · (2022) 05 GAU CK 0027
Constitution Of India, 1950 — Article 12, 14, 16, 162, 226(3), 309Assam Transport Service Rules, 2003 — Rule 17, 20, 28Assam Transport Service Rules, 1983 — Rule 3(c), 6(4), 7, 8, 9, 9(d), 10, 11, 18, 19, 20, 21, 24, 24(1), 25, 26, 30, 31
High Courts17 May 2022
Bulbuli Saikia Vs Jadav Saikia
Gauhati High Court · (2022) 05 GAU CK 0028
Code Of Criminal Procedure, 1973 — Section 125, 397, 401
High Courts13 May 2022Dismissed
Debajit Gogoi Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 05 GAU CK 0016
Constitution Of India, 1950 — Article 14, 16, 226Assam Services (Pension) Rules, 1969 — Rule 82
High Courts13 May 2022Dismissed
Bahar Uddin Barbhuiya Vs State Of Assam And 3 Ors
Gauhati High Court · (2022) 05 GAU CK 0015
Constitution Of India, 1950 — Article 14