CourtKutchehry.com

COURT ARCHIVE

Gauhati High Court judgments

26,832 judgments · page 113 of 1,342

High Courts22 Jun 2022

Tapan Jyoti Bora Vs State Of Assam And 2 Ors

Gauhati High Court · (2022) 06 GAU CK 0027

Constitution Of India, 1950 — Article 226Assam Right To Public Services Rules, 2012 — Rule 1(2), 3Assam Right To Public Services Act, 2012 — Section 1(3), 2(d), 2(h), 2(i), 2(k), 4, 5, 6, 7, 8, 8A, 8D(1), 8D(2), 9, 10, 14, 15
Read judgment
High Courts13 Jun 2022Dismissed

Imtirenla Jamir Vs State Of Nagaland

Gauhati High Court · (2022) 06 GAU CK 0019

Constitution Of India, 1950 — Article 226Central Civil Services [Pension] Rules, 1972 — Rule 26, 26(1), 26(2)Nagaland Retirement from Public Employment Act, 1991 — Section 2(1), 3(1), 3(2)
Read judgment
High Courts10 Jun 2022Dismissed

Mousomi Dey And 2 Ors Vs Shikha Dey And 27 Ors

Gauhati High Court · (2022) 06 GAU CK 0015

Code Of Civil Procedure, 1908 — Section 100, 100(3), 100(4), 107, 145, 146, Order 42 Rule 1, Order 42 Rul 2, Order 41 Rule 11Specific Relief Act, 1963 — Section 6
Read judgment