High Courts13 Feb 2026Disposed Of
Mahlequa Mahboobullah Vs State Of Assam And Others
Gauhati High Court · (2026) 02 GAU CK 1615
COURT ARCHIVE
Gauhati High Court judgments, 2026
501 judgments · page 25 of 26
High Courts12 Feb 2026Disposed Of
Bhusan Kumar Singh Vs State Of Assam And Othrs
Gauhati High Court · (2026) 02 GAU CK 1614
Assam Land and Revenue Regulation, 1886- Rule 18(1), 18(3)
High Courts11 Feb 2026Dismissed
M S Arya Erectors India Pvt Ltd Vs State Environmental Impact Assessment Authority Seiaa And Ors
Gauhati High Court · (2026) 02 GAU CK 1613
High Courts10 Feb 2026Allowed
Jitu Dutta Vs State of Assam
Gauhati High Court · (2026) 02 GAU CK 1612
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482Bharatiya Nyaya Sanhita, 2023- Section 45, 74, 78, 108, 117(2)Indian Penal Code, 1860- Section 107, 306
High Courts09 Feb 2026Disposed Of
Sumar Ali And Othrs Vs State Of Assam And Othrs
Gauhati High Court · (2026) 02 GAU CK 1611
High Courts09 Feb 2026Dismissed
Nandita Sinha Vs Bishu Sinha
Gauhati High Court · (2026) 02 GAU CK 1610
Code of Civil Procedure, 1908- Section 80, 89
High Courts07 Feb 2026Dismissed
Khabir Uddin Ahmed Vs State Of Assam And 4 Ors
Gauhati High Court · (2026) 02 GAU CK 1609
Constitution of India, 1950- Article 226Indian Penal Code, 1860- Section 120(B), 406, 409, 465, 468, 471, 420, 511Assam Services (Discipline and Appeal) Rules, 1964- Rule 3, 6(2), 7(v), 9(2), 15
High Courts06 Feb 2026Disposed Of
Biyola Baruah Vs Union Of India And 4 Ors
Gauhati High Court · (2026) 02 GAU CK 1608
High Courts05 Feb 2026Dismissed
State (National Investigation Agency, Ministry Of Home Affairs Government Of India) Vs Kumud Saloi @ Joy @Suresh @Master
Gauhati High Court · (2026) 02 GAU CK 1607
National Investigation Agency Act, 2008- Section 21(1)Code of Criminal Procedure, 1973- Section 377, 428Indian Penal Code, 1860- Section 120(b), 326
High Courts04 Feb 2026Disposed Of
Dipannita Jaiswal Vs State Of Assam And Anr
Gauhati High Court · (2026) 02 GAU CK 1606
Code of Criminal Procedure, 1973- Section 202, 482Indian Penal Code, 1860- Section 34, 499, 500, 501, 502
High Courts03 Feb 2026Disposed Of
Maya Brahma Barman Vs State Of Assam And 4 Ors
Gauhati High Court · (2026) 02 GAU CK 1605
Assam Services (Pension) Rules, 1969- Rule 24
High Courts02 Feb 2026Dismissed
Siddhartha Narayan Deb Vs State Of Assam And 4 Ors
Gauhati High Court · (2026) 02 GAU CK 1604
Constitution of India, 1950- Article 14
High Courts09 Jan 2026Disposed Of
Majharul Alom Vs Union Of India And Ors
Gauhati High Court · (2026) 01 GAU CK 1393
Constitution of India, 1950- Article 226
High Courts09 Jan 2026Disposed Of
Pankaj Das Vs State Of Assam And 2 Ors
Gauhati High Court · (2026) 01 GAU CK 1391
High Courts08 Jan 2026Dismissed
Abisekh Chauhan Vs Union Of India
Gauhati High Court · (2026) 01 GAU CK 1396
High Courts08 Jan 2026Disposed Of
Mahindra And Mahindra Financial Services Ltd Vs Hakim Uddin And Anr
Gauhati High Court · (2026) 01 GAU CK 1395
Constitution of India, 1950- Article 226, 227Legal Services Authorities Act, 1987- Section 21
High Courts08 Jan 2026Disposed Of
Saidul Ali Vs Union Of India And 5 Ors
Gauhati High Court · (2026) 01 GAU CK 1394
Constitution of India, 1950- Article 226
High Courts07 Jan 2026Dismissed
Kabir Ahmed Choudhury Vs State Of Assam And Others
Gauhati High Court · (2026) 01 GAU CK 1392
High Courts06 Jan 2026Disposed Of
S. Dalbir Singh Flora Vs S. Pal Singh Flora And 4 Ors
Gauhati High Court · (2026) 01 GAU CK 1390
Code of Civil Procedure, 1908- Section 96Hindu Succession Act, 1956- Section 6Limitation Act, 1963- Section 110
High Courts06 Jan 2026Dismissed
Sabita Lahkar And Ors Vs Bijuli Kalita
Gauhati High Court · (2026) 01 GAU CK 1389
Code of Civil Procedure, 1908- Order 47 Rule 1, Order 47 Rule 2