High Courts05 Jan 2026Dismissed
Satter Ali Abdus Satter Vs State Of Assam And Anr
Gauhati High Court · (2026) 01 GAU CK 1388
Constitution of India, 1950- Article 226Bharatiya Nagarik Suraksha Sanhita, 2023- Section 35, 193, 528Bharatiya Nyaya Sanhita, 2023- Section 62, 65, 126
