High Courts23 Feb 2023Disposed Of
Binu Ray Vs Oriental Insurance Company Ltd.
Gauhati High Court · (2023) 02 GAU CK 0037
Motor Vehicles Act, 1988 — Section 171, 173(1)
COURT ARCHIVE
Gauhati High Court judgments, 2023
728 judgments · page 32 of 37
High Courts23 Feb 2023Allowed
Babul Ahmed Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 02 GAU CK 0036
Constitution Of India, 1950 — Article 22(5)Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3(1)
High Courts22 Feb 2023Disposed Of
Shakir Ahmed Barbhuyan@Sakir Ahmed Borbhuyan And Anr Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 02 GAU CK 0062
High Courts22 Feb 2023Dismissed
Azizur Rahman @ Aziz Ali Vs State Of Assam And Anr.
Gauhati High Court · (2023) 02 GAU CK 0061
Indian Penal Code, 1860 — Section 34, 302, 307, 326, 341, 506Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts22 Feb 2023Dismissed
Moina Das Vs State Of Assam
Gauhati High Court · (2023) 02 GAU CK 0060
Indian Penal Code, 1860 — Section 302, 307, 326, 341Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 114
High Courts21 Feb 2023Allowed
Sayed Ali And 3 Ors Vs Manir Ali Hazi And 8 Ors.
Gauhati High Court · (2023) 02 GAU CK 0066
Code Of Civil Procedure, 1908 — Section 96, 96(2), Order 41 Rule 3ALimitation Act, 1963 — Section 5
High Courts21 Feb 2023Disposed Of
Parimal Rajbongshi Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 02 GAU CK 0065
High Courts21 Feb 2023Dismissed
M/S North East Infrastructure Vs Union Of India And 7 Ors.
Gauhati High Court · (2023) 02 GAU CK 0064
Constitution Of India, 1950 — Article 14
High Courts21 Feb 2023Disposed Of
Rajin Chandra Das Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 02 GAU CK 0063
Constitution Of India, 1950 — Article 309Assam Services (Pension) Rules, 1969 — Rule 225, 226
High Courts21 Feb 2023Disposed Of
Hanif Uddin And Anr Vs State Of Assam And Anr
Gauhati High Court · (2023) 02 GAU CK 0028
Code Of Criminal Procedure, 1973 — Section 397, 401Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(b), 29, 60
High Courts20 Feb 2023Allowed
Pabitra Boro Vs Balin Saikia And 4 Ors.
Gauhati High Court · (2023) 02 GAU CK 0049
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 43 Rule 1(r), Order 39 Rule 2
High Courts20 Feb 2023Disposed Of
Neepjyoti Das And 3 Ors Vs State Of Assam And 7 Ors
Gauhati High Court · (2023) 02 GAU CK 0048
Constitution Of India, 1950 — Article 309
High Courts20 Feb 2023Allowed
Jagat Chetri @ Jagat Bahadur Chetri Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 02 GAU CK 0047
High Courts20 Feb 2023Allowed
Anjuma Khatun Vs State Of Assam
Gauhati High Court · (2023) 02 GAU CK 0046
Constitution Of India, 1950 — Article 226Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 94, 94(2)
High Courts20 Feb 2023
Krishna Hazarika Vs State Of Assam
Gauhati High Court · (2023) 02 GAU CK 0045
Code Of Criminal Procedure, 1973 — Section 161, 164, 313Indian Penal Code, 1860 — Section 90, 361, 366, 366(1)
High Courts17 Feb 2023Disposed Of
Rafed Ali Ahmed Vs State Of Assam And 3 Ors
Gauhati High Court · (2023) 02 GAU CK 0044
Constitution Of India, 1950 — Article 21, 226, 311(2)Assam Services (Disciplinary and Appeal) Rules, 1964 — Rule 6(2)Indian Penal Code, 1860 — Section 363, 368, 376(3), 457
High Courts17 Feb 2023Disposed Of
Moonsoon Barkakoti Vs State Of Assam And 3 Ors
Gauhati High Court · (2023) 02 GAU CK 0043
High Courts17 Feb 2023Dismissed
Shahidur Rahman And 5 Ors Vs State Of Assam And 8 Ors
Gauhati High Court · (2023) 02 GAU CK 0042
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2National Highway Act, 1956 — Section 3A, 3C, 3D, 3E, 3G, 3F, 3H
High Courts17 Feb 2023Dismissed
Bapojith Langthasa Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 02 GAU CK 0041
Constitution Of India, 1950 — Article 226
High Courts17 Feb 2023Dismissed
Krishanu Kumar Bhagabati And 20 Ors Vs State Of Assam And 164 Ors
Gauhati High Court · (2023) 02 GAU CK 0040
Assam Public Service Commission (Conduct of Business) Procedure, 2019 — Rule 4A, 4B, 4D(v)Assam Animal Husbandry, Veterinary and Dairying Service Rules, 1988 — Rule 6(c)