High Courts14 Mar 2023Dismissed
National Institute For Open Schooling Vs Prince Wazim A. Majumdar
Gauhati High Court · (2023) 03 GAU CK 0028
COURT ARCHIVE
Gauhati High Court judgments, 2023
728 judgments · page 30 of 37
High Courts14 Mar 2023Dismissed
Necem Cements Limited Vs State Of Assam And 6 Ors
Gauhati High Court · (2023) 03 GAU CK 0027
Constitution Of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15
High Courts14 Mar 2023Dismissed
Principal Secretary To The Government Of Assam Vs All Assam Retired Officers Teachers And Employees Committee And 5 Ors
Gauhati High Court · (2023) 03 GAU CK 0026
Constitution Of India, 1950 — Article 14, 215, 226Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
High Courts13 Mar 2023Dismissed
Mehbub Rahman Barbhuiya @ Bappi Barbhuiya Vs State Of Assam And Anr
Gauhati High Court · (2023) 03 GAU CK 0018
Indian Penal Code, 1860 — Section 147, 302, 427Code Of Criminal Procedure, 1973 — Section 482
High Courts13 Mar 2023Dismissed
Mitali Sonowal Vs State Of Assam And Anr.
Gauhati High Court · (2023) 03 GAU CK 0013
Constitution Of India, 1950 — Article 226Assam Civil Service Rules, 1965 — Rule 13Indian Penal Code, 1860 — Section 499, 500
High Courts13 Mar 2023Dismissed
Bhaben Chandra Baishya Vs Punjab National Bank And 4 Ors.
Gauhati High Court · (2023) 03 GAU CK 0012
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Section 9, 113, 114, 151, Order 47 Rule 1, Order 7 Rule 11(a), Order 7 Rule 11(D)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 17, 19(7), 19(22), 34, 35
High Courts10 Mar 2023Partly Allowed
Nirmal Tanti Vs State Of Assam
Gauhati High Court · (2023) 03 GAU CK 0016
Indian Penal Code, 1860 — Section 300, 302, 304IICode Of Criminal Procedure, 1973 — Section 313
High Courts10 Mar 2023Disposed Of
Oriental Insurance Company Limited Vs Md. Gahar Mullah
Gauhati High Court · (2023) 03 GAU CK 0015
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304A
High Courts10 Mar 2023Partly Allowed
Ram Prit Sah And 8 Ors Vs Union Of India And 6 Ors
Gauhati High Court · (2023) 03 GAU CK 0014
High Courts09 Mar 2023Disposed Of
D.K. Dutta Vs Union Of India
Gauhati High Court · (2023) 03 GAU CK 0055
Indian Penal Code, 1860 — Section 109, 201, 302Army Act, 1950 — Section 70, 160
High Courts09 Mar 2023Dismissed
Md. Zulfiqur Ali Vs Md. Azadur Rahman Hazarika
Gauhati High Court · (2023) 03 GAU CK 0054
Code Of Civil Procedure, 1908 — Section 26, 115, 151Assam Urban Areas Rent Control Act, 1972 — Section 5(4)
High Courts09 Mar 2023Dismissed
Salim Uddin Laskar Vs State Of Assam
Gauhati High Court · (2023) 03 GAU CK 0053
Constitution Of India, 1950 — Article 226Assam Panchayat Act, 1994 — Section 6(1)(b), 6(3), 15, 15(1), 17(3)
High Courts09 Mar 2023Dismissed
Ashok Murah Vs State Of Assam
Gauhati High Court · (2023) 03 GAU CK 0017
Indian Penal Code, 1860 — Section 299, 302Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts03 Mar 2023Disposed Of
Rafikul Islam Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 03 GAU CK 0005
High Courts02 Mar 2023Partly Allowed
Kunal Kashyap Sharma Vs Kanaklal Bhuyan
Gauhati High Court · (2023) 03 GAU CK 0008
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 338, 427
High Courts02 Mar 2023Disposed Of
Pradip Patangia Vs Dr. Tarulata Saikia
Gauhati High Court · (2023) 03 GAU CK 0007
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420, 468Negotiable Instruments Act, 1881 — Section 118, 138, 139, 142
High Courts02 Mar 2023
State Of Assam And Another Vs Ram Sankar Maurya
Gauhati High Court · (2023) 03 GAU CK 0006
Constitution Of India, 1950 — Article 141, 226Code Of Criminal Procedure, 1973 — Section 2(g), 2(h), 102, 102(1), 102(3), 157, 173(1), 451, 452, 456, 457, 457(1), 459, 482Indian Penal Code, 1860 — Section
High Courts02 Mar 2023Disposed Of
State Of Assam And Anr Vs Ajit Sonowal And 3 Ors.
Gauhati High Court · (2023) 03 GAU CK 0004
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 6, 6(1)(a), 6(2)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(1), 10(2), 10(3), 10(4), 10(5)(a), 10(6)Prevention of Corruption Act, 1988 — Section 7(a)
High Courts02 Mar 2023Partly Allowed
Manjit Sarkar @ Babu Sarkar Vs State Of Assam And Anr
Gauhati High Court · (2023) 03 GAU CK 0003
Indian Penal Code, 1860 — Section 85, 299, 300, 302, 304, 304I, 304IICode Of Criminal Procedure, 1973 — Section 313
High Courts02 Mar 2023Dismissed
Union Of India Vs Tejinder Singh
Gauhati High Court · (2023) 03 GAU CK 0002
Indian Penal Code, 1860 — Section 300, 302, 304, 304ICode Of Criminal Procedure, 1973 — Section 451, 452, 457, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 2, 36C, 51, 52A, 52A(1), 60(3), 63