High Courts01 Mar 2023Disposed Of
Bharati Rabidas Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 03 GAU CK 0011
COURT ARCHIVE
Gauhati High Court judgments, 2023
728 judgments · page 31 of 37
High Courts01 Mar 2023Disposed Of
Kalbari Educated Unemployed Youth Society And Anr. Vs Union Of India And 3 Ors.
Gauhati High Court · (2023) 03 GAU CK 0010
Assam SC and ST (Reservation Of Vacancies In Services And Posts) Rules, 1983 — Rule 3(1)(b)
High Courts01 Mar 2023Dismissed
Birendra Kumar Jha Vs State Of Assam And Anr
Gauhati High Court · (2023) 03 GAU CK 0009
Indian Penal Code, 1860 — Section 193, 292, 419, 471, 506Code Of Criminal Procedure, 1973 — Section 397, 482Information Technology Act, 2000 — 66, 66D, 67, 81
High Courts01 Mar 2023
Bhopal Das Vs State Of Assam And Anr
Gauhati High Court · (2023) 03 GAU CK 0001
Indian Penal Code, 1860 — Section 300, 302, 304, 304ICode Of Criminal Procedure, 1973 — Section 162, 313Evidence Act, 1872 — Section 138, 145
High Courts28 Feb 2023Disposed Of
National Investigation Agency Vs Apitu @ Tapi (A-13)
Gauhati High Court · (2023) 02 GAU CK 0035
Unlawful Activities (Prevention) Act, 1967 — Section 18, 20, 43D(5)Code Of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 120B
High Courts28 Feb 2023Disposed Of
Romesh Borah @ Bijupon Vs State Of Assam & Anr.
Gauhati High Court · (2023) 02 GAU CK 0034
Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 299, 300, 302, 304, 304II
High Courts28 Feb 2023Partly Allowed
Stephen Dhan Vs State Of Assam
Gauhati High Court · (2023) 02 GAU CK 0033
Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 34, 299, 300, 302, 304I, 304II
High Courts27 Feb 2023Disposed Of
Kulendra Kumar Das Vs State Of Assam And 2 Ors
Gauhati High Court · (2023) 02 GAU CK 0032
Constitution Of India, 1950 — Article 311(2)Assam Services (Discipline and Appeal) Rules, 1964 — Rule 6(2)Indian Penal Code, 1860 — Section 120B, 420, 468, 471
High Courts27 Feb 2023Disposed Of
United India Insurance Co. Ltd. Vs Hanna Logun
Gauhati High Court · (2023) 02 GAU CK 0031
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304A, 338, 427
High Courts27 Feb 2023Allowed
Md. Touhid Ali Vs State Of Assam
Gauhati High Court · (2023) 02 GAU CK 0030
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 107, 120B, 379Prevention of Corruption Act, 1988 — Section 7, 10, 12, 13, 13(1)(c), 13(1)(d), 15, 20, 20(1), 20(2), 24
High Courts24 Feb 2023Disposed Of
Md. Abdul Salam Alias Abdus Salam And Anr. Vs Julhash Ali And 4 Ors
Gauhati High Court · (2023) 02 GAU CK 0054
Code Of Civil Procedure, 1908 — Order 26 Rule 9, Order 41 Rule 31Registration Act, 1908 — Section 49Assam Land and Revenue Regulation, 1886 — Section 41
High Courts24 Feb 2023Disposed Of
Nipul Das Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 02 GAU CK 0053
High Courts24 Feb 2023Disposed Of
Md. Jahirul Islam Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 02 GAU CK 0052
Constitution Of India, 1950 — Article 311(2)Assam Service (Discipline and Appeal) Rules, 1964 — Rule 6, 6(2), 6(5)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Section 10(1), 10(2), 10(3), 10(4), 10(5)(a), 10(5)(b), 10(5)(c)
High Courts24 Feb 2023Dismissed
Amit Sabar Vs State Of Assam
Gauhati High Court · (2023) 02 GAU CK 0051
Code Of Criminal Procedure, 1973 — Section 164, 313, 313(4)Indian Penal Code, 1860 — Section 300, 302, 304II
High Courts24 Feb 2023Partly Allowed
Chandan Dey @ Kiran Vs State Of Assam
Gauhati High Court · (2023) 02 GAU CK 0050
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 299, 300, 302, 304, 304I, 304II
High Courts23 Feb 2023Partly Allowed
Kanak Saikia Vs State Of Assam
Gauhati High Court · (2023) 02 GAU CK 0059
Protection of Children from Sexual Offences Act, 2012 — Section 4, 6, 8Indian Penal Code, 1860 — Section 354, 376, 511
High Courts23 Feb 2023Dismissed
Oriental Insurance Co. Ltd Vs Lipika Mondal Barman And 8 Ors
Gauhati High Court · (2023) 02 GAU CK 0058
Motor Vehicles Act, 1988 — Section 140, 166
High Courts23 Feb 2023Allowed
Chandrakala Yadav And 4 Ors Vs Dipak Das And Anr
Gauhati High Court · (2023) 02 GAU CK 0057
Motor Vehicles Act, 1988 — Section 163, 163A, 173
High Courts23 Feb 2023Dismissed
Mina Deb Vs State Of Assam
Gauhati High Court · (2023) 02 GAU CK 0056
Constitution Of India, 1950 — Article 226Assam Panchayat Act, 1994 — Section 6(1)(b), 6(3), 15, 15(1), 17(3)
High Courts23 Feb 2023Partly Allowed
Subrata Deb And 3 Others. Vs Sraban Kumar Bihani & 17 Others.
Gauhati High Court · (2023) 02 GAU CK 0055
Code Of Civil Procedure, 1908 — Section 80, 96, Order 41, Order 26 Rule 9, Order 20 Rule 18(1), Order 20 Rule 18(2)Evidence Act, 1872 — Section 101, 102Indian Penal Code, 1860 — Section 409