High Courts07 Sept 2023Allowed
Khagendra Haloi Vs On The Death Of Binapani Talukdar Her Legal Heirs Prakash Talukdar And Anr
Gauhati High Court · (2023) 09 GAU CK 0007
Code of Civil Procedure, 1908 — Section 100, Order 41 Rule 31
COURT ARCHIVE
Gauhati High Court judgments, 2023
728 judgments · page 11 of 37
High Courts07 Sept 2023Dismissed
T. Seiminthang Haokip Vs Union Of India And 2 Ors
Gauhati High Court · (2023) 09 GAU CK 0006
Constitution Of India, 1950 — Article 32, 136, 226
High Courts07 Sept 2023Allowed
Kakumoni Barman Vs Punjab National Bank And 3 Ors
Gauhati High Court · (2023) 09 GAU CK 0005
High Courts07 Sept 2023Allowed
Vinod Kumar Kedia Vs M/S. J N Agency And 15 Ors
Gauhati High Court · (2023) 09 GAU CK 0004
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 8 Rule 6A
High Courts07 Sept 2023Dismissed
JLD Construction Private Ltd Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 09 GAU CK 0003
Constitution Of India, 1950 — Article 226
High Courts01 Sept 2023Dismissed
Loknath Sonowal Vs Ajoy Poddar
Gauhati High Court · (2023) 09 GAU CK 0008
Code of Civil Procedure, 1908 — Order 8 Rule 1A(3)Negotiable Instruments Act, 1881 — Section 138, 148Code Of Criminal Procedure, 1973 — Section 252, 253, 254, 254(2), 311, 313
High Courts01 Sept 2023
Gautam Biswas Vs State Of Assam And Anr.
Gauhati High Court · (2023) 09 GAU CK 0002
Protection Of Children from Sexual Offences Act, 2012 — Section 4Prohibition of Child Marriage Act, 2006 — Section 10, 11Indian Penal Code, 1860 — Section 363, 366A, 367, 376
High Courts01 Sept 2023Disposed Of
Bolai Roy Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 09 GAU CK 0001
Constitution Of India, 1950 — Article 226
High Courts31 Aug 2023Disposed Of
Kamala Phukan Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 08 GAU CK 0078
Land Acquisition Act, 1894 — Section 4, 5A, 6, 54
High Courts31 Aug 2023Allowed
Sourav Baruah Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 08 GAU CK 0077
Constitution Of India, 1950 — Article 226Central Civil Services (Pension) Rules, 1972 — Rule 48A(2)
High Courts30 Aug 2023Disposed Of
Matiram Munda @ Matkam Munda Vs State Of Assam
Gauhati High Court · (2023) 08 GAU CK 0076
Indian Penal Code, 1860 — Section 300, 302, 304IICode Of Criminal Procedure, 1973 — Section 313, 374(2)Evidence Act, 1872 — Section 25, 26, 106
High Courts30 Aug 2023Dismissed
Sirish Das Vs State Of Assam And Anr
Gauhati High Court · (2023) 08 GAU CK 0075
Indian Penal Code, 1860 — Section 376, 376ABCode Of Criminal Procedure, 1973 — Section 161, 164Protection Of Children from Sexual Offences Act, 2012 — Section 4, 6
High Courts30 Aug 2023Disposed Of
Dipen Rajkonwar Vs State Of Assam
Gauhati High Court · (2023) 08 GAU CK 0074
Indian Penal Code, 1860 — Section 302, 304I, 324, 326Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)Evidence Act, 1872 — Section 145
High Courts29 Aug 2023Disposed Of
Aman Jindal And 2 Ors. Vs M/S Dayal Enterprises And 3 Ors.
Gauhati High Court · (2023) 08 GAU CK 0070
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 8 Rule 6A, Order 8 Rule 6C
High Courts29 Aug 2023Disposed Of
Punam Devi And 5 Ors, Vs Reliance General Insuranc Co. Ltd. And Anr.
Gauhati High Court · (2023) 08 GAU CK 0069
Employee�s Compensation Act, 1923 — Section 2(m), 30
High Courts29 Aug 2023Allowed
Balindra Pran Kakati Vs State Of Assam And Ors
Gauhati High Court · (2023) 08 GAU CK 0063
Constitution Of India, 1950 — Article 226Assam Civil Service Rules, 1998 — Rule 12, 12(1), 12(2), 12(4)
High Courts29 Aug 2023Dismissed
Union Of India Vs M/S. P. P. Enterprise
Gauhati High Court · (2023) 08 GAU CK 0062
Code of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
High Courts29 Aug 2023Allowed
Renu Bhuyan Vs Ananda Saikia And Anr
Gauhati High Court · (2023) 08 GAU CK 0061
Code of Civil Procedure, 1908 — Section 100, Order 8 Rule 5Evidence Act, 1872 — Section 58, 68
High Courts28 Aug 2023Allowed
Minakshi Medhi Vs State Of Assam And Ors
Gauhati High Court · (2023) 08 GAU CK 0071
High Courts28 Aug 2023Dismissed
Hiranya Kumar Sarma Vs State Of Assam
Gauhati High Court · (2023) 08 GAU CK 0068