High Courts26 Sept 2023Disposed Of
Keshab Baishya Vs State Of Assam And 7 Ors
Gauhati High Court · (2023) 09 GAU CK 0041
COURT ARCHIVE
Gauhati High Court judgments, 2023
728 judgments · page 9 of 37
High Courts26 Sept 2023Disposed Of
M/S Naba Gogoi Vs State Of Assam And 3 Ors
Gauhati High Court · (2023) 09 GAU CK 0040
Indian Penal Code, 1860 — Section 120B, 406, 409, 420Essential Commodities Act, 1955 — Section 7
High Courts25 Sept 2023Allowed
M/S. Gupta Hardware Private Ltd. Vs M/S. R.B. Engineering And Company
Gauhati High Court · (2023) 09 GAU CK 0049
Code Of Criminal Procedure, 1973 — Section 256, 256(1), 374(4), 482Negotiable Instruments Act, 1881 — Section 13
High Courts25 Sept 2023Allowed
Mandel Lalthlangama Durpui Vs State Of Assam
Gauhati High Court · (2023) 09 GAU CK 0048
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22, 22(a), 22(c), 29, 42, 42(1), 43, 50, 52, 52A, 52A(3), 52A(4)Code Of Criminal Procedure, 1973 — Section 313
High Courts25 Sept 2023Dismissed
Madhuri Borthakur Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 09 GAU CK 0047
Constitution Of India, 1950 — Article 226Assam Civil Services (Conduct) Rules, 1965 — Rule 13, 13(2)
High Courts22 Sept 2023Dismissed
Mrigen Haloi Vs State Of Assam And 3 Ors
Gauhati High Court · (2023) 09 GAU CK 0036
Constitution Of India, 1950 — Article 311, 311(2)Assam Service (Discipline and Appeal) Rules, 1964 — Rule 6(2), 7Assam Agriculture Service Rules, 1980 — Rule 21, 21(2)
High Courts22 Sept 2023Allowed
Duken Kato Vs State Of Arunachal Pradesha And 6 Ors
Gauhati High Court · (2023) 09 GAU CK 0035
Constitution Of India, 1950 — Article 77(1), 77(2), 166(1), 166(2)
High Courts22 Sept 2023Allowed
Nyamo Rina Vs State Of Arunachal Pradesh And 4 Ors.
Gauhati High Court · (2023) 09 GAU CK 0034
Constitution Of India, 1950 — Article 14, 226
High Courts21 Sept 2023Dismissed
Imran Islam Bora Vs State Of Assam
Gauhati High Court · (2023) 09 GAU CK 0055
Indian Penal Code, 1860 — Section 354, 376(f)Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts21 Sept 2023
Kamal Baruah Vs State Of Assam
Gauhati High Court · (2023) 09 GAU CK 0054
Indian Penal Code, 1860 — Section 307, 326, 342Code Of Criminal Procedure, 1973 — Section 161, 313, 319
High Courts21 Sept 2023Dismissed
Zelekha Khatun @ Julekha Khatun Vs Nion Of India And 4 Ors.
Gauhati High Court · (2023) 09 GAU CK 0053
Constitution Of India, 1950 — Article 226Foreigners Act, 1946 — Section 9
High Courts21 Sept 2023Dismissed
Padumi Deori And Anr. Vs Shantanu Sarmah Boruah
Gauhati High Court · (2023) 09 GAU CK 0052
Code of Civil Procedure, 1908 — Section 11Specific Relief Act, 1963 — Section 6, 6(3)
High Courts21 Sept 2023Allowed
Pewgali Basumatari And Ors. Vs Rabit Basumatary And Ors.
Gauhati High Court · (2023) 09 GAU CK 0033
Code of Civil Procedure, 1908 — Section 100, Order 41 Rule 31
High Courts21 Sept 2023Disposed Of
Samad Ali Vs Heirs Of Late Ajgar Ali Mainuddin Son And Ors
Gauhati High Court · (2023) 09 GAU CK 0032
Code of Civil Procedure, 1908 — Section 100, Order 7 Rule 3
High Courts20 Sept 2023Dismissed
Md Kaushar Ali And 5 Ors. Vs Md. Ramizul Haque Ahmed And Anr.
Gauhati High Court · (2023) 09 GAU CK 0051
Code of Civil Procedure, 1908 — Section 100, Order 1 Rule 9
High Courts20 Sept 2023Disposed Of
M/S. Manoram Bivah Bhawan Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 09 GAU CK 0050
Constitution Of India, 1950 — Article 14
High Courts20 Sept 2023Disposed Of
Md. Samshul Haque Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 09 GAU CK 0038
High Courts20 Sept 2023Allowed
Bajrul Akram Mirdha Vs State Of Assam And Anr
Gauhati High Court · (2023) 09 GAU CK 0037
Indian Penal Code, 1860 — Section 90, 375, 376, 406Code Of Criminal Procedure, 1973 — Section 161, 164, 482
High Courts20 Sept 2023Allowed
Diganta Baruah And 3 Ors Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 09 GAU CK 0025
High Courts20 Sept 2023Dismissed
Tilak Nath Vs State Of Assam And Ors
Gauhati High Court · (2023) 09 GAU CK 0024