High Courts28 Aug 2023Disposed Of
Wahida Rahman Vs Union Of India
Gauhati High Court · (2023) 08 GAU CK 0067
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(1), 24(2)
COURT ARCHIVE
Gauhati High Court judgments, 2023
728 judgments · page 12 of 37
High Courts28 Aug 2023Allowed
Annas Ali Vs State Of Assam And Anr
Gauhati High Court · (2023) 08 GAU CK 0066
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 19Protection of Children from Sexual Offenses Act, 2012 — Section 4, 29, 34(2)Indian Penal Code, 1860 — Section 34, 343, 417, 506
High Courts28 Aug 2023Disposed Of
Assam Khadi And Village Industries Board Vs Manalisha Deka
Gauhati High Court · (2023) 08 GAU CK 0065
Constitution Of India, 1950 — Article 309Assam Directorate Establishment (Ministerial) Service Rules, 1973 — Rule 8
High Courts25 Aug 2023Dismissed
Abdus Sobhan Khan Vs Hanufa Khatun
Gauhati High Court · (2023) 08 GAU CK 0073
Constitution Of India, 1950 — Article 15(3), 39Code Of Criminal Procedure, 1973 — Section 125, 125(4), 397, 401, 482
High Courts25 Aug 2023Disposed Of
Varun Beverages Limited Vs M/S Bakskish Enterprises And Anr
Gauhati High Court · (2023) 08 GAU CK 0072
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 30, 151, Order 8 Rule 1A(3), Order 22 Rule 10
High Courts25 Aug 2023Allowed
Dipti Mali, Vs Dr. Mausomi Madhab
Gauhati High Court · (2023) 08 GAU CK 0064
Assam Police Service Rules, 1966 — Rule 5, 6(5)APSC (Procedure and Conduct of Business) Rules, 2010 — Rule 67Assam Public Service (Combined Competitive Examination) Rules, 1989 — Rule 3(1), 3(2), 3(14)
High Courts25 Aug 2023
Charua Kachua @ Sushil Kujur Vs State Of Assam
Gauhati High Court · (2023) 08 GAU CK 0056
Indian Penal Code, 1860 — Section 302, 304IICode Of Criminal Procedure, 1973 — Section 161, 164, 281, 313, 374(2), 383Evidence Act, 1872 — Section 106
High Courts25 Aug 2023Dismissed
Shyam Sundar Saha Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 08 GAU CK 0055
High Courts25 Aug 2023Dismissed
Sanjit Chandra Das Vs Assam Fisheries Development Corporation Ltd. And 7 Ors.
Gauhati High Court · (2023) 08 GAU CK 0054
Constitution Of India, 1950 — Article 226
High Courts23 Aug 2023Dismissed
Pabitra Nath Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 08 GAU CK 0057
High Courts22 Aug 2023Partly Allowed
Mridul Gogoi Vs State Of Assam
Gauhati High Court · (2023) 08 GAU CK 0058
Indian Penal Code, 1860 — Section 299, 300, 302, 304, 304I, 326, 341Code Of Criminal Procedure, 1973 — Section 162, 313, 374(2), 428Evidence Act, 1872 — Section 6, 145
High Courts22 Aug 2023Disposed Of
Rnt Plantations Limited Vs Oil And Natural Gas Corporation Ltd. And Ors
Gauhati High Court · (2023) 08 GAU CK 0053
Petroleum and Minerals Pipelines (Acquisition of Right of User in Land) Act, 1962 — Section 10(4)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(1)(a)
High Courts21 Aug 2023Dismissed
Kabita Das Vs Union Of India And 4 Ors.
Gauhati High Court · (2023) 08 GAU CK 0060
Constitution Of India, 1950 — Article 14, 19(1)(g), 226
High Courts21 Aug 2023Dismissed
Bipasa Somim Alom Vs Union Of India And 4 Ors.
Gauhati High Court · (2023) 08 GAU CK 0059
Constitution Of India, 1950 — Article 14, 19(1)(g), 226
High Courts21 Aug 2023Dismissed
Ani Ram Panging Vs State Of Assam
Gauhati High Court · (2023) 08 GAU CK 0052
Indian Penal Code, 1860 — Section 300, 302Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts21 Aug 2023Dismissed
Sunil Murari Vs State Of Assam
Gauhati High Court · (2023) 08 GAU CK 0051
Indian Penal Code, 1860 — Section 302, 366Code Of Criminal Procedure, 1973 — Section 161, 313Protection Of Children from Sexual Offences Act, 2012 — Section 4
High Courts21 Aug 2023
Ananta Debnath Vs State Of Assam
Gauhati High Court · (2023) 08 GAU CK 0050
Indian Penal Code, 1860 — Section 34, 120B, 344, 364A, 365, 369Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 65B
High Courts21 Aug 2023Dismissed
Lakhan Das Vs Union Of India And 4 Ors
Gauhati High Court · (2023) 08 GAU CK 0049
Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3(1)
High Courts21 Aug 2023
Abu Bakkar Siddique And Anr. Vs State Of Assam And Anr.
Gauhati High Court · (2023) 08 GAU CK 0048
Protection Of Children from Sexual Offences Act, 2012 — Section 4Indian Penal Code, 1860 — Section 34, 342, 366, 366A, 368, 376(2)(i)Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts17 Aug 2023Dismissed
Shashindra Nath Baishya Vs State Of Assam And 9 Ors
Gauhati High Court · (2023) 08 GAU CK 0046
Constitution Of India, 1950 — Article 311Assam Service (Discipline and Appeal) Rules, 1964 — Rule 7, 9Prevention of Corruption Act, 1998 — Section 7(a)