High Courts09 Apr 2021Allowed
Md Nasiruddin Laskar And 2 Ors Vs State Of Assam And Anr
Gauhati High Court · (2021) 04 GAU CK 0010
Indian Penal Code, 1860 — Section 34, 302, 376, 376(g)Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Gauhati High Court judgments, 2021
849 judgments · page 35 of 43
High Courts09 Apr 2021Partly Allowed
Tankeswar Sarma Vs State Of Assam And Anr
Gauhati High Court · (2021) 04 GAU CK 0009
Indian Penal Code, 1860 — Section 80, 300, 302, 304, 307, 308Arms Act, 1959 — Section 25(1)(A), 27, 27(1)Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Apr 2021Partly Allowed
Hafizur Rahman And 2 Ors Vs State Of Assam And Anr
Gauhati High Court · (2021) 04 GAU CK 0008
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 325, 326, 336, 396, 427, 447Code Of Criminal Procedure, 1973 — Section 161, 215, 221, 222, 313
High Courts08 Apr 2021Disposed Off
Tutumani Das And 6 Ors Vs State Of Assam And 25 Ors
Gauhati High Court · (2021) 04 GAU CK 0007
Constitution Of India, 1950 — Article 14, 16
High Courts08 Apr 2021Dismissed
Pradip Kr. Das Vs Karbi Anglong Autonomous Council And 3 Ors
Gauhati High Court · (2021) 04 GAU CK 0005
Karbi Anglong, District (Constitution Of Town Committee) Rules, 1958 — Rule 52Constitution Of India, 1950 — Article 14, 16, 226
High Courts07 Apr 2021Partly Allowed
Abdul Karim @ Gatu Vs State Of Assam And Anr
Gauhati High Court · (2021) 04 GAU CK 0006
Indian Penal Code, 1860 — Section 354, 375, 376, 376(2)(1)Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 119
High Courts05 Apr 2021Dismissed
Sanjoy Kerketa Vs State Of Assam
Gauhati High Court · (2021) 04 GAU CK 0026
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts05 Apr 2021Disposed Off
Joyashri Dey Vs Union Of India And 6 Ors
Gauhati High Court · (2021) 04 GAU CK 0004
High Courts05 Apr 2021Allowed
Kiran Sonowal Vs State Of Assam
Gauhati High Court · (2021) 04 GAU CK 0003
Indian Penal Code, 1860 — Section 366Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4, 34(2)Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts05 Apr 2021Allowed
Mithilesh Gupta And Anr Vs Sangita Gupta
Gauhati High Court · (2021) 04 GAU CK 0002
Code Of Criminal Procedure, 1973 — Section 468, 473, 482Indian Penal Code, 1860 — Section 406, 498A
High Courts01 Apr 2021Dismissed
Dr. Anil Kumar Saikia Vs State Of Assam And Ors
Gauhati High Court · (2021) 04 GAU CK 0030
Osmania University Act, 1959 — Section 38(1)Constitution Of India, 1950 — Article 14
High Courts01 Apr 2021Partly Allowed
Babul Sarma Vs State Of Assam And Anr
Gauhati High Court · (2021) 04 GAU CK 0025
Indian Penal Code, 1860 — Section 300, 302, 304, 324, 326Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts01 Apr 2021Dismissed
Nitul Kalita Vs Dr. Hiren Gogoi And Anr
Gauhati High Court · (2021) 04 GAU CK 0001
Code Of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 138, 139
High Courts31 Mar 2021Dismissed
Voith Hydro Private Limited Vs Assam Power Generation Corporation Limited And 3 Ors
Gauhati High Court · (2021) 03 GAU CK 0055
Constitution Of India, 1950 — Article 12, 14, 19, 226
High Courts31 Mar 2021Allowed
Sajeda Khatun Vs Union Of India And 5 Ors
Gauhati High Court · (2021) 03 GAU CK 0049
High Courts31 Mar 2021Dismissed
Anupam Khargaria Vs State Of Assam And Ors
Gauhati High Court · (2021) 03 GAU CK 0048
General Clauses Act, 1897 — Section 27Representation Of the People Act, 1951 — Section 28A
High Courts30 Mar 2021Allowed
Haidar Ali Vs Union Of India And Ors
Gauhati High Court · (2021) 03 GAU CK 0054
Foreigners Act, 1946 — Section 2(a), 9Evidence Act, 1872 — Section 59, 106Code Of Criminal Procedure, 1973 — Section 313
High Courts30 Mar 2021Disposed Off
M/S Gopiram Chetram Vs Assam State Agricultural Marketing Borad And 3 Ors
Gauhati High Court · (2021) 03 GAU CK 0047
Assam Agricultural Produce Market Act, 1972 — Section 2(xviii), 4, 5, 5(1), 7, 7(1), 21Constitution Of India, 1950 — Article 226
High Courts30 Mar 2021Disposed Off
M/S Ishwar Food Products Private Limited Vs State Of Assam And Ors
Gauhati High Court · (2021) 03 GAU CK 0046
Assam Agricultural Produce Market Act, 1972 — Section 2(xviii), 5, 5(1), 7, 7(1), 21Constitution Of India, 1950 — Article 226
High Courts30 Mar 2021Disposed Off
Mukut Chandra Das Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 03 GAU CK 0045
Assam Venture Educational Institutions (Provincialisation Of Services) Act, 2011 — Section 3, 4(3), 10