High Courts28 May 2021Disposed Off
Ram Krishna Talukdar Vs State Of Assam
Gauhati High Court · (2021) 05 GAU CK 0023
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Gauhati High Court judgments, 2021
849 judgments · page 33 of 43
High Courts28 May 2021Disposed Off
M/S Brahmaputra Tele Productions Pvt Ltd Vs Union Of India And 5 Ors
Gauhati High Court · (2021) 05 GAU CK 0022
High Courts28 May 2021Allowed
Ruli Ahmed Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 05 GAU CK 0016
High Courts28 May 2021Disposed Off
Md. Joynal Abdin @ Md. Joynal Ali And 5 Ors Vs State Of Assam
Gauhati High Court · (2021) 05 GAU CK 0015
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 379, 411
High Courts28 May 2021Disposed Off
Mahidul Islam And Anr Vs State Of Assam
Gauhati High Court · (2021) 05 GAU CK 0014
Code Of Criminal Procedure, 1973 — Section 161, 164, 438Indian Penal Code, 1860 — Section 34, 365, 376DProtection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4
High Courts28 May 2021Disposed Off
M/S Barak Alloy Vs Union Of India And 3 Ors
Gauhati High Court · (2021) 05 GAU CK 0013
High Courts28 May 2021Dismissed
Chan Momammad Ali Vs State Of Assam
Gauhati High Court · (2021) 05 GAU CK 0012
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 407
High Courts28 May 2021Disposed Off
Bandana Phukan And 7 Ors Vs Oil India Ltd. And 2 Ors
Gauhati High Court · (2021) 05 GAU CK 0011
High Courts27 May 2021Allowed
Rijendra Nath Brahma Vs State Of Assam
Gauhati High Court · (2021) 05 GAU CK 0021
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 408, 409, 420, 468
High Courts27 May 2021Allowed
Jahrul Islam @ Md. Jeherul Islam Vs State Of Assam
Gauhati High Court · (2021) 05 GAU CK 0020
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(a)
High Courts27 May 2021Disposed Off
Bubu Konwar Vs State Of Assam
Gauhati High Court · (2021) 05 GAU CK 0019
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(b)
High Courts27 May 2021Allowed
Kapil Mandal Vs State Of Assam
Gauhati High Court · (2021) 05 GAU CK 0018
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 448, 506Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4
High Courts27 May 2021Disposed Off
Nizam Ali And Anr Vs State Of Assam
Gauhati High Court · (2021) 05 GAU CK 0017
Indian Penal Code, 1860 — Section 34, 304(B)
High Courts25 May 2021Dismissed
Manoj Kumar Kalita Vs State Of Assam And Ors
Gauhati High Court · (2021) 05 GAU CK 0010
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 304, 323, 325, 326, 341Evidence Act, 1872 — Section 106Code Of Criminal Procedure, 1973 — Section 161
High Courts20 May 2021Disposed Off
Junaki Shyam Boro Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 05 GAU CK 0009
Hindu Marriage Act, 1955 — Section 5(1)
High Courts20 May 2021Disposed Off
Pramod Chandra Saikia Vs Assam Power Distribution Company Ltd. And 2 Ors
Gauhati High Court · (2021) 05 GAU CK 0008
High Courts19 May 2021Disposed Off/Allowed
Chitta Ranjan Das Vs Punjab National Bank And 3 Ors
Gauhati High Court · (2021) 05 GAU CK 0007
Constitution Of India, 1950 — Article 32, 226
High Courts19 May 2021Disposed Off
Dibrugarh University Pensioners' Association And Anr Vs Dibrugarh University And 7 Ors
Gauhati High Court · (2021) 05 GAU CK 0006
Dibrugarh. University Act, 1965 — Section 30(A), 30(2)Dibrugarh University (Amendment) Act, 2013 — Section 30(A), 30(2), 30(A)(2)Contributory Provident Fund Rules, 1962 — Rule 4
High Courts18 May 2021Dismissed
Kuladhar Talukdar And 8 Ors Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 05 GAU CK 0005
High Courts12 May 2021Dismissed
Sofior Rahman Vs State Of Assam And 11 Ors
Gauhati High Court · (2021) 05 GAU CK 0004
Constitution Of India, 1950 — Article 14, 226