High Courts07 Jun 2021
Hachinur @ Hasinur Vs Union Of India And 6 Ors
Gauhati High Court · (2021) 06 GAU CK 0035
COURT ARCHIVE
Gauhati High Court judgments, 2021
849 judgments · page 31 of 43
High Courts07 Jun 2021
Md. Rakibul Faruque Vs State Of Assam And 3 Ors.
Gauhati High Court · (2021) 06 GAU CK 0034
High Courts07 Jun 2021
Joydeep Das And 3 Ors Vs Oil India Ltd. And 2 Ors
Gauhati High Court · (2021) 06 GAU CK 0033
High Courts07 Jun 2021
Rima Mukharjee Vs State Of Assam
Gauhati High Court · (2021) 06 GAU CK 0032
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(c), 29
High Courts04 Jun 2021
Amisa Khatun Vs Union Of India And 5 Ors
Gauhati High Court · (2021) 06 GAU CK 0010
High Courts04 Jun 2021Disposed Off
Bibek Das Vs State Of Assam
Gauhati High Court · (2021) 06 GAU CK 0009
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 311, 348, 420
High Courts04 Jun 2021Disposed Off
Md. Fajal Ali @ Fajal Matbor Vs State Of Assam
Gauhati High Court · (2021) 06 GAU CK 0008
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 302, 365
High Courts04 Jun 2021Disposed Off
Kosterwel Jyrwa Vs State Of Assam
Gauhati High Court · (2021) 06 GAU CK 0007
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302, 392
High Courts04 Jun 2021Disposed Off
M/S Harisons Industries Vs Oil India Ltd. And 3 Ors
Gauhati High Court · (2021) 06 GAU CK 0006
High Courts04 Jun 2021
Dulumoni Talukdar Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 06 GAU CK 0005
High Courts04 Jun 2021
Musstt Rejina Begum Vs Union Of India And 5 Ors
Gauhati High Court · (2021) 06 GAU CK 0004
High Courts04 Jun 2021Disposed Off
Rupkowor Kolita @ Rupkwor Kalita Vs State Of Assam
Gauhati High Court · (2021) 06 GAU CK 0003
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts04 Jun 2021Disposed Off
Imran Hussain And 2 Others Vs State Of Assam
Gauhati High Court · (2021) 06 GAU CK 0002
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 364A
High Courts04 Jun 2021Disposed Off
Asmat Ali And 3 Ors Vs State Of Assam
Gauhati High Court · (2021) 06 GAU CK 0001
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 302
High Courts02 Jun 2021
Md. Imtiaz Hussain Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 06 GAU CK 0031
High Courts02 Jun 2021
M/S Anabond Ltd Vs Union Of India And 3 Ors
Gauhati High Court · (2021) 06 GAU CK 0030
High Courts02 Jun 2021
Indian Railways Onboard Catering Contractor Association Anr Vs Union Of India And 2 Ors
Gauhati High Court · (2021) 06 GAU CK 0029
Constitution of India, 1950 — Article 12, 226
High Courts02 Jun 2021
Akhlima @ Aklima Begum Vs Union Of India And 5 Ors
Gauhati High Court · (2021) 06 GAU CK 0028
High Courts02 Jun 2021
Rafiqul Islam @ Bhaiti @ Rabikul Islam Vs State Of Assam
Gauhati High Court · (2021) 06 GAU CK 0027
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 325, 352, 379
High Courts02 Jun 2021
Sanjib Rabha And 8 Ors Vs State Of Assam
Gauhati High Court · (2021) 06 GAU CK 0026
Code Of Criminal Procedure, 1973 — Section 161, 438Indian Penal Code, 1860 — Section 34, 307, 326, 342, 384, 447, 506Arms Act, 1959 — Section 27