High Courts30 Mar 2021Allowed
Mohesh Deka Vs Union Of India And 8 Ors
Gauhati High Court · (2021) 03 GAU CK 0044
COURT ARCHIVE
Gauhati High Court judgments, 2021
849 judgments · page 36 of 43
High Courts30 Mar 2021Disposed Off
Asif Mohammad Soid Vs State Of Assam And Ors
Gauhati High Court · (2021) 03 GAU CK 0043
High Courts30 Mar 2021Disposed Off
Gauhati High Court (Principal Seat) Employees Association And Anr Vs State Of Assam And Ors
Gauhati High Court · (2021) 03 GAU CK 0042
Constitution Of India, 1950 — Article 229
High Courts30 Mar 2021Dismissed
Sumon Bhumiz Vs State Of Assam And Anr
Gauhati High Court · (2021) 03 GAU CK 0041
Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts30 Mar 2021Disposed Off
Mrs. Monalisha Deka Saikia And 2 Ors Vs Oriental Insurance Company Ltd
Gauhati High Court · (2021) 03 GAU CK 0040
Motor Vehicles Act, 1988 — Section 2(30), 50, 146, 147, 157, 157(1), 163ACentral Motor Vehicles Rules, 1989 — Rule 141
High Courts26 Mar 2021Partly Allowed
Sufal Baskey Vs State Of Assam
Gauhati High Court · (2021) 03 GAU CK 0052
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 313
High Courts26 Mar 2021Dismissed
Dipen Nagbongshi Vs State Of Assam
Gauhati High Court · (2021) 03 GAU CK 0051
Indian Penal Code, 1860 — Section 201, 300, 302Code Of Criminal Procedure, 1973 — Section 313, 357A
High Courts26 Mar 2021Disposed Off
Tingkuabe Nariame Vs State Of Assam And Anr
Gauhati High Court · (2021) 03 GAU CK 0031
Code Of Criminal Procedure, 1973 — Section 164, 313, 374Indian Penal Code, 1860 — Section 375, 376, 451, 511
High Courts26 Mar 2021Disposed Off
Budheswar Saikia Vs State Of Assam
Gauhati High Court · (2021) 03 GAU CK 0030
Indian Penal Code, 1860 — Section 34, 307, 325, 341Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts26 Mar 2021Allowed
M/S Gemson Melt Pvt. Ltd Vs Union Of India And 2 Ors
Gauhati High Court · (2021) 03 GAU CK 0029
High Courts25 Mar 2021Disposed Off
Swadesh Ranjan Paul And Jahar Paul Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 03 GAU CK 0053
Indian Contract Act, 1872 — Section 2(d)Constitution Of India, 1950 — Article 226
High Courts25 Mar 2021Disposed Off
Gopal Sarkar Vs State Of Assam
Gauhati High Court · (2021) 03 GAU CK 0050
Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)Indian Penal Code, 1860 — Section 341, 376, 511
High Courts25 Mar 2021Dismissed
Big Star G Services Llp Vs State Of Arunachal Pradesh And 2 Ors
Gauhati High Court · (2021) 03 GAU CK 0032
Lotteries (Regulation) Act, 1998 — Section 5Indian Penal Code, 1860 — Section 294ALotteries (Regulation) Rules, 2010 — Rule 3(2), 3(3), 3(4), 3(6), 3(7), 3(8), 3(9)
High Courts24 Mar 2021Allowed
Md. Intazul @ Indadulla Vs State Of Assam
Gauhati High Court · (2021) 03 GAU CK 0035
Indian Penal Code, 1860 — Section 34, 302, 498ACode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts24 Mar 2021Allowed
Suchendra Das Vs State Of Assam And Anr
Gauhati High Court · (2021) 03 GAU CK 0034
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 25, 26, 27, 65B, 65(B)(2)
High Courts24 Mar 2021Allowed
Saiful Islam Vs State Of Assam And Anr
Gauhati High Court · (2021) 03 GAU CK 0033
Code Of Criminal Procedure, 1973 — Section 164, 313Protection Of Children From Sexual Offences Act 2012 — Section 4, 29Indian Penal Code, 1860 — Section 34, 366, 366A
High Courts23 Mar 2021Partly Allowed
Khajal Uddin Vs State Of Assam And Anr
Gauhati High Court · (2021) 03 GAU CK 0060
Indian Penal Code, 1860 — Section 300, 302, 304, 447Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts23 Mar 2021Disposed Off
Rofikul Islam @ Rabi Awal @ Robibul Awal @ Rafiul Aoral @ Rabikul Aowal And 4 Ors Vs Union Of India And 5 Ors
Gauhati High Court · (2021) 03 GAU CK 0037
Foreigners Act, 1946 — Section 2(a), 9Citizenship Act, 1955 — Section 3
High Courts23 Mar 2021Allowed
Kime Bobby Vs Gauhati High Court And Anr
Gauhati High Court · (2021) 03 GAU CK 0036
Constitution Of India, 1950 — Article 14, 16, 16(1)
High Courts22 Mar 2021Disposed Off
Lakhya Jyoti Bora Vs State Of Assam
Gauhati High Court · (2021) 03 GAU CK 0039
Indian Penal Code, 1860 — Section 302, 325, 326Code Of Criminal Procedure, 1973 — Section 313