High Courts19 Jan 2017Allowed
Ruma Bhuyan Vs State of Assam
Gauhati High Court · (2017) 2 GauLT 284
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2017
443 judgments · page 20 of 23
High Courts18 Jan 2017Allowed
Sri Gunadar Das S/o Late Dhananjoy Das, & Anr. Vs The State of Assam represented by the Public Prosecutor Assam, & Anr.
Gauhati High Court · (2017) 01 GAU CK 0076
Code of Criminal Procedure, 1973, Section 145, Section 146, Section 482, Section 397, Section 401, Section 107
High Courts18 Jan 2017Allowed
Robin Phukan Vs The State of Assam
Gauhati High Court · (2017) 01 GAU CK 0075
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 300, Se
High Courts18 Jan 2017Dismissed
Badrul Islam Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 706
Assam Right of Children to Free and Compulsory Education Rules, 2011 - Rule 13(5)(II)Constitution of India, 1950 - Article 226
High Courts18 Jan 2017Allowed
Jafur Uddin Choudhury(MD.) Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 361
Penal Code, 1860 (IPC) - Section 489C
High Courts17 Jan 2017Allowed
Sudesh Nayak Vs The State of Assam
Gauhati High Court · (2017) 01 GAU CK 0074
Indian Penal Code, 1860, Section 302 - Punishment for murder
High Courts17 Jan 2017
M/S GODREJ & BOYCE MA-NUFACTURING CO. LTD. Vs THE STATE OF ASSAM, REP. BY THE COMMISSIONER & SECY. TO THE GOVT. OF ASSAM, DEPARTMENT OF FINANCE AND TAXATION, & ORS.
Gauhati High Court · (2017) 01 GAU CK 0073
Assam General Sales Tax Act, 1993, Section 18, Section 17(4) - Turnover escaping assessment - AssessmentAssam Value Added Tax Act, 2003, Section 108,
High Courts17 Jan 2017Dismissed
Pranab Kalita Vs The State of Assam
Gauhati High Court · (2017) 01 GAU CK 0072
Code of Criminal Procedure, 1973, Section 164 - Recording of confessions and statementsIndian Penal Code, 1860, Section 302, Section 201,
High Courts17 Jan 2017
Taffazul Ali @ Bafaru Seikh Vs State of Assam
Gauhati High Court · (2017) 01 GAU CK 0071
Code of Criminal Procedure, 1973, Section 164 - Recording of confessions and statementsIndian Penal Code, 1860, Section 376, Section 34,
High Courts17 Jan 2017Dismissed
Swapan Kumar Paul Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 422
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1, Section 100, Section 104
High Courts17 Jan 2017Allowed
Taffazul Ali @ Bafaru Seikh Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 665
Penal Code, 1860 (IPC) - Section 366
High Courts17 Jan 2017Dismissed
Associated Builders Vs Simaluguri Town Committee
Gauhati High Court · (2017) AIR(Gauhati) 57 : (2017) 1 GauLT 483
Arbitration and Conciliation Act, 1996 - Section 11
High Courts17 Jan 2017Allowed
J.K. Mech Vs Chitralekha Mech
Gauhati High Court · (2017) AIR(Gauhati) 44
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 15, Order 5 Rule 16Limitation Act, 1963 - Section 5
High Courts11 Jan 2017Dismissed
Manoj Lala Vs Motilal Lala
Gauhati High Court · (2017) 171 AIC 742 : (2017) AIR(Gauhati) 62 : (2017) 1 GauLT 672
Civil Procedure Code, 1908 (CPC) - Section 54, Section 97
High Courts11 Jan 2017Disposed Off
Mina Prava Barman Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 757
Constitution of India, 1950 - Article 226
High Courts11 Jan 2017Allowed
Bhagwan Das Damani Vs Sachin Sarkar
Gauhati High Court · (2017) ACD 269 : (2017) 1 BC 732 : (2017) 2 DCR 27 : (2017) 1 NIJ 531
Criminal Procedure Code, 1973 (CrPC) - Section 357(1)(b)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts11 Jan 2017Dismissed
Chandana Roy Das (Dr.) Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 463
High Courts10 Jan 2017Allowed
United India Insurance Company Ltd. Vs Shyam Nath
Gauhati High Court · (2017) 1 GauLT 397
Employees Compensation Act, 1923 - Section 30Workmens Compensation Rules, 1924 - Rule 32(2)
High Courts10 Jan 2017Dismissed
WG. CDR. Sherokh Rashid Hazarika Vs Jafrina Hazarika
Gauhati High Court · (2017) 171 AIC 720 : (2017) CriLJ 1393 : (2017) 2 Crimes 453 : (2017) 1 GauLT 224
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts10 Jan 2017Dismissed
Urmila Jain Vs Dr. Ambica Prasad
Gauhati High Court · (2017) 1 GauLT 678
Assam Urban Areas Rent Control Act, 1972 - Section 5(4)Transfer of Property Act, 1882 - Section 109