COURT ARCHIVE

Gauhati High Court judgments, 2017

443 judgments · page 23 of 23

High Courts02 Jan 2017Allowed

Sri Bogai Bouri Vs The State of Assam

Gauhati High Court · (2017) 171 AIC 731 : (2017) 2 GauLR 89 : (2017) 2 GauLT 1

Penal Code, 1860 (IPC) - Section 109, Section 302

High Courts02 Jan 2017Allowed

Gauhati High Court · (2017) AIR(Gauhati) 46 : (2017) 2 GauLR 811 : (2017) 1 GauLT 502

Assam Panchayat Act, 1994 - Section 15(5)

High Courts02 Jan 2017Dismissed

Gauhati High Court · (2017) 2 GauLR 528 : (2017) 2 GauLT 28

Assam Education Service Rules, 1982 - Rule 29, Rule 5, Rule 7, Rule 8