High Courts05 Jan 2017Disposed Off
Paritosh Deb Vs Central Board of Secondary Education
Gauhati High Court · (2017) 2 GauLT 26
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2017
443 judgments · page 22 of 23
High Courts05 Jan 2017Disposed Off
Om Prakash TC-68946 RECT/GD Vs Union of India
Gauhati High Court · (2017) 2 GauLT 289
Constitution of India, 1950 - Article 226
High Courts04 Jan 2017
Idrish Ali & others Vs State of Assam
Gauhati High Court · (2017) 01 GAU CK 0067
Code of Criminal Procedure, 1973, Section 161 - Examination of witnesses by policeIndian Penal Code, 1860, Section 302, Section 147,
High Courts04 Jan 2017Disposed Off
Dhiren Das Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 573
Assam Co-operative Societies Act, 2007 - Section 27Constitution of India, 1950 - Article 226
High Courts04 Jan 2017Dismissed
Baser Ali Khan Vs State of Assam
Gauhati High Court · (2017) 171 AIC 726 : (2017) 2 GauLR 79 : (2017) 2 GauLT 54
Penal Code, 1860 (IPC) - Section 302
High Courts04 Jan 2017Allowed
Bishwajit Saha Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 107
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 302
High Courts04 Jan 2017Allowed
Jainul Haque Barbhuiya Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 290 : (2017) 2 GauLT 50
Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302
High Courts03 Jan 2017Allowed
Achala Bora Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 389
Assam Town and Country Planning Act, 1959 - Section 13(4)
High Courts03 Jan 2017Allowed
M/s Jain Brothers Vs Union of India
Gauhati High Court · (2017) 171 AIC 740 : (2017) 2 GauLT 345
Constitution of India, 1950 - Article 226
High Courts03 Jan 2017Dismissed
Mongal Soren Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 117
Penal Code, 1860 (IPC) - Section 302
High Courts03 Jan 2017Disposed Off
Sanjit Nayak @ Sanjib Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 139
Penal Code, 1860 (IPC) - Section 302
High Courts03 Jan 2017Disposed Off
Mumina Begum Chowdhury Vs State of Assam
Gauhati High Court · (2017) AIR(Gauhati) 36 : (2017) 2 GauLR 455 : (2017) 1 GauLT 553
Assam Panchayat Act, 1994 - Section 15
High Courts03 Jan 2017Allowed
New India Assurance Company Ltd. Vs Paltu Sah
Gauhati High Court · (2017) 1 GauLT 214
Workmens Compensation Act, 1923 - Section 30, Section 4A
High Courts02 Jan 2017Disposed Off
State of Assam Vs Bimal Kutum
Gauhati High Court · (2017) 2 GauLR 749 : (2017) 1 GauLT 405
Constitution of India, 1950 - Article 226
High Courts02 Jan 2017Dismissed
Md. Abdul Kasim Vs State of Assam
Gauhati High Court · (2017) AIRCC 1067 : (2017) 2 GauLR 286
Assam Co-operative Societies Act, 1949 - Section 2(g), Section 39
High Courts02 Jan 2017Allowed
Dilwar Alam Khan (Dr.)(MD.) Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 242
High Courts02 Jan 2017
Sri Bogai Bouri Vs The State of Assam & Anr.
Gauhati High Court · (2017) 01 GAU CK 0042
Code of Criminal Procedure, 1973, Section 313, Section 164 - Power to examine the accused - Recording of confessions and statementsIndian Penal Code, 1860,
High Courts02 Jan 2017
The State of Assam Represented by Secretary to the Government of Assam, Education (Secondary) Department Vs Shri Bimal Kutum, Bechamara High School, & Ors.
Gauhati High Court · (2017) 01 GAU CK 0041
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts02 Jan 2017Dismissed
Chittaranjan Baroi Vs State of Assam
Gauhati High Court · (2017) 171 AIC 734 : (2017) 2 GauLT 96
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 364
High Courts02 Jan 2017Disposed Off
Union of India Vs Prabhat Chandra Das
Gauhati High Court · (2017) 1 GauLT 718
Constitution of India, 1950 - Article 226