COURT ARCHIVE

Gauhati High Court judgments, 2017

443 judgments · page 18 of 23

High Courts08 Feb 2017

Brihattar Guwahati Paikari Mach Besa Kina Samabai Samittee Ltd., represented by its Secretary Shri Kajal Paul Choudhury Vs The State of Assam, represented by the Commissioner and Secretary to the Government of Assam, Department of Ghy, an

Gauhati High Court · (2017) 02 GAU CK 0045

High Courts08 Feb 2017Disposed Off

Smt. Gloria Dolma Vs Shri. Samrat

Gauhati High Court · (2017) CriLJ 2483 : (2017) 2 GauLT 165

Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 342, Section 376, Section 506, Section 511

High Courts08 Feb 2017Allowed

Atum Welly Vs Kameng Dolo

Gauhati High Court · (2017) 2 GauLR 715 : (2017) 2 GauLT 209

Representation of the People Act, 1951 - Section 37(1), Section 37(3)

High Courts08 Feb 2017Disposed Off

Reena Baro Vs State of Assam

Gauhati High Court · (2017) 2 GauLT 304

Constitution of India, 1950 - Article 226

High Courts07 Feb 2017Allowed

Md. Saiful Islam Vs The State of Assam

Gauhati High Court · (2017) 02 GAU CK 0044

Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 304(1) - Punishment for

High Courts07 Feb 2017

PRAHLAD KONCH S/O SRI BIJOY KONCH, & ORS. Vs THE STATE OF ASSAM AND ORS REPRESENTED BY THE PRINCIPAL SECY. OF THE GOVT. OF ASSAM, & ORS.

Gauhati High Court · (2017) 02 GAU CK 0043

University Grants Commission Act, 1956, Section 20, Section 26 - Directions by the Central Government - Power to make regulations

High Courts07 Feb 2017Disposed Off

Birhash Giri Basumatary Vs Chandan Chakraborty

Gauhati High Court · (2017) 2 GauLR 278 : (2017) 2 GauLT 275

Constitution of India, 1950 - Article 227

High Courts07 Feb 2017Allowed

Mr. Mokdam Ali Khan Vs Md. Abdur Rashid Mia

Gauhati High Court · (2017) 172 AIC 639

Civil Procedure Code, 1908 (CPC) - Section 100

High Courts07 Feb 2017Allowed

Sri Manik Bhowmik @ Manik Chandra Bhowmik, Vs Legal heirs of late Manindra Shil

Gauhati High Court · (2017) AIRCC 1443

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 3, Section 115

High Courts06 Feb 2017Allowed

Rocky Kalandi & another Vs The State of Assam

Gauhati High Court · (2017) 02 GAU CK 0042

Indian Penal Code, 1860, Section 302, Section 34, Section 304(2) - Punishment for murder - Acts done by several persons in furtherance of common intention - Punishment for

High Courts06 Feb 2017Dismissed

Union of India Vs Sri Girish Das Biswas

Gauhati High Court · (2017) 172 AIC 633

Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 5

High Courts06 Feb 2017Dismissed

Md. Joynal Uddin Laskar Vs The State of Assam

Gauhati High Court · (2017) 172 AIC 621 : (2017) 2 GauLT 361

Penal Code, 1860 (IPC) - Section 302, Section 326

High Courts06 Feb 2017Allowed

Md. Samsul Hoque Hazarika Vs On the death of Rezaul Karim Hazarika his legal heirs

Gauhati High Court · (2017) 2 GauLT 300

Civil Procedure Code, 1908 (CPC) - Order 11, Order 7 Rule 14, Section 115Constitution of India, 1950 - Article 227

High Courts06 Feb 2017Dismissed

Utpal Dutta @ Haloi Vs The State of Assam

Gauhati High Court · (2017) 172 AIC 626 : (2017) 2 GauLT 131

Penal Code, 1860 (IPC) - Section 302

High Courts03 Feb 2017Dismissed

Hari Bahadur Adhikari @ Chetri Vs The State of Assam

Gauhati High Court · (2017) 02 GAU CK 0037

Code of Criminal Procedure, 1973, Section 313, Section 164 - Power to examine the accused - Recording of confessions and statementsIndian Penal Code, 1860,

High Courts03 Feb 2017Allowed

Shyamal Das Vs State of Assam

Gauhati High Court · (2017) 172 AIC 623

Penal Code, 1860 (IPC) - Section 302

High Courts03 Feb 2017Disposed Off

Satish Kumar Kalra Vs Central Bureau of Investigation

Gauhati High Court · (2017) CriLJ 1803 : (2017) 2 GauLT 4

Criminal Procedure Code, 1973 (CrPC) - Section 306, Section 306, Section 308

High Courts02 Feb 2017Allowed

Sukhdev Das S/o. Late D. Das Vs Union of India

Gauhati High Court · (2017) 1 CLR 1042

High Courts02 Feb 2017Disposed Off

Sh. Lochiram Reang Vs State of Mizoram

Gauhati High Court · (2017) 2 GauLT 179

Penal Code, 1860 (IPC) - Section 364A

High Courts02 Feb 2017Allowed

Md. Hasmat Ali Vs State of Assam

Gauhati High Court · (2017) 172 AIC 630

Penal Code, 1860 (IPC) - Section 302, Section 34