High Courts05 Mar 2014
Smti. Phunstok Dolma Vs The State of Assam and 5 Ors.
Gauhati High Court · (2014) 03 GAU CK 0011
Assam Value Added Tax Act, 2003 — Section 81
COURT ARCHIVE
Gauhati High Court judgments, 2014
599 judgments · page 24 of 30
High Courts04 Mar 2014Partly Allowed
Naser Khosroo Vs The State of Assam and Others
Gauhati High Court · (2014) 03 GAU CK 0061
Constitution of India, 1950 - Article 226
High Courts04 Mar 2014
Md. Anuwar Hussain, @ Md. Anowar Hussain Vs Union of India and Others
Gauhati High Court · (2014) 03 GAU CK 0059
Constitution of India, 1950 - Article 226Foreigners Act, 1946 - Section 2(a) 9
High Courts04 Mar 2014
Shri Pawan Kumar Agarwala Vs The Union of India and Others
Gauhati High Court · (2014) 2 GLT 491 : (2014) LabIC 1684
Constitution of India, 1950 - Article 226
High Courts04 Mar 2014
Chandan Das Vs State of Assam
Gauhati High Court · (2014) 3 GLD 428 : (2014) 2 GLT 182
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 357(A)Penal Code, 1860 (IPC) — Section 354, 375, 376, 376(1)
High Courts04 Mar 2014Allowed
Asha Biswas @ Barman Vs Karen Barman
Gauhati High Court · (2014) 2 DMC 731 : (2014) 3 GLD 341 : (2014) 2 GLT 232
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401, 407, 482
High Courts03 Mar 2014Allowed
Shri Jibesh Das Vs State of Assam, Director General of Police and Commandant
Gauhati High Court · (2014) 2 LLN 176
High Courts03 Mar 2014
Bikash Ch. Regon and Others Vs State of Assam and Others
Gauhati High Court · (2014) 2 GLT 150
Constitution of India, 1950 — Article 226
High Courts03 Mar 2014Dismissed
Tapan Deka Vs State of Assam
Gauhati High Court · (2014) 2 GLT 434
Constitution of India, 1950 — Article 309
High Courts03 Mar 2014Partly Allowed
State of Assam and 2 Ors. Vs M/s. Jagunbari Tea Co.
Gauhati High Court · (2014) 03 GAU CK 0034
High Courts03 Mar 2014Disposed Off
Jogen Talukdar Vs Alok Rawat and 3 Ors.
Gauhati High Court · (2014) 03 GAU CK 0022
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 11, 12
High Courts03 Mar 2014
Yangpi Imlong Chang Vs State of Nagaland and Others
Gauhati High Court · (2014) CriLJ 2455 : (2014) 2 GLT 280
Arms Act, 1959 — Section 25(1A)Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3(3), 3(4)
High Courts28 Feb 2014
Smti. Roimon Nessa Vs State of Assam and Union of India
Gauhati High Court · (2015) 1 GLT 229
Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 101Foreigners Act, 1946 - Section 9
High Courts28 Feb 2014Allowed
Commissioner and Principal Secretary to The Government of Assam and Others Vs Rahi Dutta (Dr.) and Another
Gauhati High Court · (2014) 2 GLD 88 : (2014) 2 GLT 165
High Courts28 Feb 2014Dismissed
Tazammal Hussain @ Tazamil Hussain (Md.) Vs State of Assam
Gauhati High Court · (2014) 3 GLD 389 : (2014) 2 GLT 1
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 342, 366(A), 376, 376(1)
High Courts28 Feb 2014
Sri. Sushen Baidya, Sri. Nakul Baidya and Sri. Titul Baidya Vs The State of Assam
Gauhati High Court · (2014) 2 GLD 108
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 324, 34, 448
High Courts26 Feb 2014Allowed
Arunava Dey Vs The State of Assam
Gauhati High Court · (2014) LabIC 2923
Constitution of India, 1950 — Article 226
High Courts26 Feb 2014Allowed
Smt. Mailata Talukdar and Others Vs Sri Joy Kanta Talukdar
Gauhati High Court · (2014) 02 GAU CK 0067
High Courts26 Feb 2014
Hadi Hussain Vs Safiqul Hussain
Gauhati High Court · (2015) 1 GLD 98 : (2014) 3 GLT 482
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(b), Order 41 Rule 27(c)Constitution of India, 1950 — Article 227
High Courts26 Feb 2014
Sarawgi Trading Vs Gini Devi Agarwala
Gauhati High Court · (2014) 4 GLT 49
Civil Procedure Code, 1908 (CPC) — Section 115