High Courts26 Feb 2014
Abani Baishya Vs State of Assam
Gauhati High Court · (2014) 3 GLD 395 : (2014) 2 GLT 16
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 362, 363, 364A, 365
COURT ARCHIVE
Gauhati High Court judgments, 2014
599 judgments · page 25 of 30
High Courts26 Feb 2014
Smti. Sufia Begum Vs The State of Assam and Others
Gauhati High Court · (2014) 02 GAU CK 0015
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 46(3)
High Courts25 Feb 2014
Rajib Kakati Ali Vs State of Assam
Gauhati High Court · (2014) 3 GLD 401 : (2014) 2 GLT 228
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 326
High Courts24 Feb 2014
Debashish Sen Vs Shyamal Paul
Gauhati High Court · (2014) 3 GLT 488
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 39 Rule 1, Order 39 Rule 2, 43, 47
High Courts24 Feb 2014
Pran Krishna Basu Vs Sraban Kumar Bihani
Gauhati High Court · (2015) 2 GLD 14 : (2014) 4 GLT 295
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Feb 2014Allowed
Mayong Hit Sadhani Fishery Samabai Samity Ltd. Vs The State of Assam and Haria Dablong Meen Samabai Samity Ltd.
Gauhati High Court · AIR 2014 Guw 65 : (2014) 2 GLT 172
Constitution of India, 1950 — Article 226
High Courts21 Feb 2014Dismissed
Sufian Uddin Vs Shifa Begum
Gauhati High Court · (2014) 3 DMC 85 : (2014) 3 GLD 676 : (2014) 2 GLT 907
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 125, 125, 125, 126, 126Penal Code, 1860 (IPC) — Section 120, 500, 506
High Courts21 Feb 2014
Bhumidhar Nath Vs State of Assam
Gauhati High Court · (2014) 02 GAU CK 0014
Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Feb 2014Dismissed
Md. Sahnur Ali, Md. Samsul Ali and Chand Mohammed Vs The State of Assam
Gauhati High Court · (2014) 3 GLD 578 : (2014) 2 GLT 897
Criminal Procedure Code, 1973 (CrPC) - Section 311 397 401 482Evidence Act, 1872 - Section 60 64 91Penal Code, 1860 (IPC) - Section 143 147 148 149 302
High Courts20 Feb 2014Partly Allowed
Bisa Sheikh, Kadam Ali and Kadbanu Bibi Vs The State of Assam
Gauhati High Court · (2014) CriLJ 2451 : (2014) 3 GLD 405 : (2014) 2 GLT 83
Criminal Procedure Code, 1973 (CrPC) - Section 161 313Evidence Act, 1872 - Section 113(B)Penal Code, 1860 (IPC) - Section 304(B)
High Courts20 Feb 2014
Management of Baghjan Tea Estate and Another Vs Ishak Korkoria and Others
Gauhati High Court · (2014) 1 GLD 435 : (2014) 2 GLT 159
Industrial Disputes Act, 1947 — Section 10
High Courts20 Feb 2014Disposed Off
Shri Samudra Baishya Vs The State of Assam and Shri Panchal Kumar Das
Gauhati High Court · (2014) 02 GAU CK 0002
High Courts19 Feb 2014Dismissed
Sumitra Devi Vs Life Insurance Corpn. of India and 3 Ors.
Gauhati High Court · (2014) 3 ACC 427 : (2015) ACJ 166 : AIR 2014 Guw 71
High Courts19 Feb 2014Disposed Off
In Re: Sigma Soya Industries Pvt. Limited, Sigma Spice Industries Pvt. Limited
Gauhati High Court · (2014) 02 GAU CK 0008
Companies Act, 1956 — Section 393
High Courts18 Feb 2014
Sri Bhuban Chandra Baruah Vs The Food Corporation of India and Zonal Officer, North East and Others
Gauhati High Court · (2014) 2 LLN 442 : (2014) LLR 391
High Courts18 Feb 2014Allowed
Sabbir Alam Vs State of Assam and Others
Gauhati High Court · (2014) 3 GLD 423 : (2014) 2 GLT 168
High Courts18 Feb 2014Disposed Off
Shri Ajoy Sarkar Vs The State of Assam and Others
Gauhati High Court · (2014) 02 GAU CK 0036
Assam Panchayat Act, 1994 - Section 127 129(b)
High Courts18 Feb 2014Dismissed
Oil and Natural Gas Corporation Ltd. Vs Shri. Khetradhar Gogoi
Gauhati High Court · (2014) 02 GAU CK 0028
High Courts18 Feb 2014Disposed Off
M/s National Insurance Company Ltd. Vs Md. Ramjan Ali and Md. Muktar Hussain
Gauhati High Court · (2014) 02 GAU CK 0027
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1, Order 9 Rule 13Constitution of India, 1950 - Article 226Workmens Compensation Act, 1923 - Section 3
High Courts18 Feb 2014
Sukram Lamga and Others Vs State of Assam
Gauhati High Court · (2014) 2 GLD 209 : (2014) 2 GLT 242
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 448