High Courts19 Mar 2014Dismissed
Shri Dipak Tirky Vs The State of Assam
Gauhati High Court · (2014) 03 GAU CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 357APenal Code, 1860 (IPC) — Section 302, 324, 326, 34
COURT ARCHIVE
Gauhati High Court judgments, 2014
599 judgments · page 22 of 30
High Courts19 Mar 2014Dismissed
Mumtazali (Dr.) Vs Assam Public Service Commission
Gauhati High Court · (2014) 3 GLD 376 : (2014) 2 GLT 455
Constitution of India, 1950 — Article 226
High Courts18 Mar 2014Dismissed
Rukia Khatun (Musstt.) Vs State of Assam
Gauhati High Court · (2014) 3 GLD 574 : (2014) 2 GLT 605
Assam Panchayat Act, 1994 — Section 15, 15(1), 15(5)
High Courts18 Mar 2014Dismissed
Md. Fazal Ahmed Vs Md. Nozmul Islam and Others
Gauhati High Court · (2014) 03 GAU CK 0007
Constitution of India, 1950 — Article 226
High Courts14 Mar 2014
Rajjab Ali and Others Vs Manjula Khatoon
Gauhati High Court · (2014) 2 GLD 102
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2)Protection of Women From Domestic Violence Act, 2005 — Section 12, 12 (1), 17(1), 18, 19
High Courts14 Mar 2014Disposed Off
Rajab Ali Vs Mustt. Manjula Khatoon
Gauhati High Court · (2014) ALLMR(Cri) 273 : (2014) CriLJ 2162 : (2014) 4 Crimes 419 : (2014) 3 Crimes 478 : (2014) 3 DMC 867 : (2015) 4 GLT 859 : (2014) 3 JCC 2063 : (2014) 3 RCR(Civil) 709 : (2014) 3 RCR(Criminal) 692
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2)Protection of Women From Domestic Violence Act, 2005 — Section 12, 12(1), 17(1), 18, 19
High Courts14 Mar 2014
Punal Kumar Das Vs State of Assam
Gauhati High Court · (2014) 3 GLD 717 : (2014) 2 GLT 715
Constitution of India, 1950 — Article 14University Grants Commission Act, 1956 — Section 12, 12(b), 12-A, 16, 2(f)
High Courts14 Mar 2014
Rajuali Vs Union of India
Gauhati High Court · (2015) 1 GLD 167 : (2014) 3 GLT 304
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 391Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(C), 42, 42(1), 42(2)
High Courts14 Mar 2014Allowed
Moynul Hoque (Md.) Vs State of Assam
Gauhati High Court · (2014) 2 GLD 97 : (2014) 2 GLT 458
Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Notaries Act, 1952 — Section 13Penal Code, 1860 (IPC) — Section 109, 120B, 201, 34, 366(A)
High Courts13 Mar 2014Disposed Off
Mechumla Anar (Dr.) Vs State of Nagaland
Gauhati High Court · (2014) 3 GLD 451 : (2014) 2 GLT 916
Court Fees Act, 1870 — Section 7(iv)
High Courts13 Mar 2014Dismissed
Md. Jainuddin Ali @ Joinuddin Ali @ Joinuddin and Others Vs The Union of India and The State of Assam
Gauhati High Court · (2014) 2 GLD 90
Citizenship Act, 1955 - Section 6A(1)(d)Constitution of India, 1950 - Article 226 355Evidence Act, 1872 - Section 101 106
High Courts13 Mar 2014Allowed
Lunadekabaruah Vs State of Assam
Gauhati High Court · (2014) 3 GLD 369 : (2014) 2 GLT 435
Constitution of India, 1950 — Article 226
High Courts13 Mar 2014
Anju Saha Vs Gobinda Saha
Gauhati High Court · (2014) 3 DMC 563 : (2015) 1 GLD 503
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13(1), 13(1)(i), 3(1)
High Courts13 Mar 2014
Raju Jyrwa Vs The Union of India
Gauhati High Court · AIR 2014 Guw 163
Contract Act, 1872 — Section 5
High Courts13 Mar 2014Dismissed
Abhay Kumar Roy Vs State of Arunachal Pradesh
Gauhati High Court · (2014) 142 FLR 1095
Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 2, 2(a), 25, 25F, 25FFA
High Courts13 Mar 2014Dismissed
Sri Deepak Karmakar Vs The State of Assam
Gauhati High Court · (2014) 03 GAU CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 161 164 313 357(A)Penal Code, 1860 (IPC) - Section 300 302 304 85
High Courts12 Mar 2014
Z.R. Remtluanga Vs The State of Mizoram
Gauhati High Court · (2014) LabIC 3143
Constitution of India, 1950 — Article 311(2)
High Courts12 Mar 2014Dismissed
Bichitra Bharali Kalita Vs Dipak Chandra Kalita
Gauhati High Court · AIR 2014 Guw 82 : (2014) 3 DMC 171
Hindu Marriage Act, 1955 — Section 13(1), 13(1)(1a)
High Courts12 Mar 2014
Akaddas Ali Vs State of Assam
Gauhati High Court · (2014) 4 GLT 55
Penal Code, 1860 (IPC) — Section 323, 34, 341, 379
High Courts12 Mar 2014Disposed Off
Shri Taniang Kipa Vs The Union of India and Others
Gauhati High Court · (2014) 03 GAU CK 0062
Constitution of India, 1950 - Article 226 227