High Courts25 Mar 2014
Bakes Ali Vs The Union of India and Others
Gauhati High Court · (2014) 2 GLD 82
Citizenship Act, 1955 — Section 6-A(1)(d)Constitution of India, 1950 — Article 226, 355Evidence Act, 1872 — Section 106
COURT ARCHIVE
Gauhati High Court judgments, 2014
599 judgments · page 21 of 30
High Courts25 Mar 2014
Girin Deka Vs State of Assam
Gauhati High Court · (2015) 1 BC 182 : (2014) 2 GLT 795
Constitution of India, 1950 — Article 226
High Courts25 Mar 2014
Rahim Ali Vs Union of India and Others
Gauhati High Court · (2014) 2 GLD 111
Citizenship Act, 1955 — Section 6-A(1)(d)Constitution of India, 1950 — Article 355Evidence Act, 1872 — Section 101, 106
High Courts25 Mar 2014
Ajibor Rahman Vs Union of India and Others
Gauhati High Court · (2014) 2 GLD 76
Citizenship Act, 1955 — Section 6-A(1)(d)Constitution of India, 1950 — Article 226, 355Evidence Act, 1872 — Section 101, 106
High Courts25 Mar 2014Dismissed
Sri Rajesh Prasad Gupta Vs The State of Assam and Others
Gauhati High Court · (2014) 03 GAU CK 0036
Constitution of India, 1950 — Article 226, 226(3)Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120(B), 409, 420, 465, 468
High Courts25 Mar 2014Dismissed
Sri Swapan Ranbangshi Vs The State of Assam
Gauhati High Court · (2014) 03 GAU CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 357-AEvidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts25 Mar 2014Dismissed
Zabeda Khatun Vs The Union of India and Others
Gauhati High Court · (2014) 2 GLD 63
Citizenship Act, 1955 — Section 6-A(1)(d)Constitution of India, 1950 — Article 226, 355Evidence Act, 1872 — Section 101, 106
High Courts24 Mar 2014
Cachar Paper Project Workers Union, (INTUC) Vs The State of Assam, Hindustan Paper Corporation Limited and The Presiding Officer, Industrial Tribunal
Gauhati High Court · (2014) 141 FLR 860 : (2014) LabIC 3499 : (2014) 3 LLJ 456
Industrial Disputes Act, 1947 — Section 10, 9A, 9A(a)
High Courts21 Mar 2014Dismissed
Paban Mahajan Vs Habib Ali (Md.)
Gauhati High Court · (2014) 3 GLD 365 : (2014) 2 GLT 429
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100
High Courts21 Mar 2014Dismissed
Mina Ram Kumar Vs State of Assam
Gauhati High Court · (2014) 3 GLD 640 : (2014) 2 GLT 480
Constitution of India, 1950 — Article 14
High Courts20 Mar 2014Allowed
Sheuly Laskar Vs State of Assam
Gauhati High Court · (2014) 2 GLD 224 : (2014) 2 GLT 827
High Courts20 Mar 2014Dismissed
No. 165/166/167/168 Purana Sonai/Sola, Garanga/Sukhraj Meen Samabai Samittee Limited Vs The State of Assam and M/s. Ouguri, Katahguri
Gauhati High Court · (2014) 2 GLD 154
High Courts20 Mar 2014Disposed Off
In Re: The Commissioner and Secretary, Finance Department and The Commissioner and Secretary, Education Department
Gauhati High Court · (2014) CriLJ 2764
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 197, 311, 319Penal Code, 1860 (IPC) — Section 120B, 161, 406, 420
High Courts20 Mar 2014Allowed
Beauty Nandi Vs Jillul Hoque
Gauhati High Court · (2014) 3 GLD 383 : (2014) 2 GLT 471
Motor Vehicles Act, 1988 — Section 147, 173
High Courts19 Mar 2014
Michi Tayang Vs Dulley Tajo
Gauhati High Court · AIR 2014 Guw 92
Arbitration and Conciliation Act, 1996 — Section 5, 7Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts19 Mar 2014Dismissed
Nishamoni Saikia Vs Gauhati University
Gauhati High Court · (2014) 3 GLD 372 : (2014) 2 GLT 438
High Courts19 Mar 2014
Yarringchan Vs State of Nagaland
Gauhati High Court · (2014) CriLJ 3002 : (2014) 3 GLD 461 : (2014) 2 GLT 677
Arms Act, 1959 — Section 25(1A)Criminal Procedure Code, 1973 (CrPC) — Section 161National Security Act, 1980 — Section 3(1)(2), 7, 8
High Courts19 Mar 2014Partly Allowed
National Insurance Co. Ltd. Vs Nishi Bala Roy
Gauhati High Court · (2014) 3 ACC 579 : (2015) ACJ 1424
Motor Vehicles Act, 1988 — Section 147(4), 147(5), 149(1)
High Courts19 Mar 2014
Shri Hem Chandra Chutia Vs The Assam Cooperative Apex Bank Ltd.
Gauhati High Court · (2014) LabIC 1995
High Courts19 Mar 2014Dismissed
Nur Mohammad Vs The State of Assam
Gauhati High Court · (2014) 03 GAU CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 380, 411