High Courts21 Apr 2014Allowed

Babu Konwar Vs State of Assam

Gauhati High Court · (2014) 3 GLD 357 : (2014) 2 GLT 379

Arms Act, 1959 — Section 25(1)(a), 25(a), 25(l)(a), 27Constitution of India, 1950 — Article 21, 22, 22(2), 226National Security Act, 1980 — Section 10, 12, 13, 3, 3(3)
High Courts21 Apr 2014

Sarukon Chetia Vs State of Assam

Gauhati High Court · (2015) 1 GLD 521 : (2014) 4 GLT 77

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 376, 376(2)(f)
High Courts11 Apr 2014

Mohit Lal Roy Vs Sisir Kumar Roy

Gauhati High Court · (2015) 1 GLD 140 : (2014) 3 GLT 630

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6A, Order 8 Rule 6A(1), Order 8 Rule 6A(3), Order 8 Rule 9