High Courts13 Feb 2013
Gogen Kr. Das Vs The State of Assam
Gauhati High Court · (2013) 02 GAU CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 389(2), 428Penal Code, 1860 (IPC) — Section 375, 376, 448, 511
COURT ARCHIVE
Gauhati High Court judgments, 2013
684 judgments · page 30 of 35
High Courts13 Feb 2013Dismissed
Prema Lama @ Mama Vs State of Assam
Gauhati High Court · (2013) 3 GLD 80 : (2013) 2 GLT 1144
Penal Code, 1860 (IPC) — Section 376
High Courts13 Feb 2013Dismissed
Sakat Ali Vs The State of Assam
Gauhati High Court · (2013) 3 GLD 354
High Courts13 Feb 2013Allowed
H. Khamba (Constable) Vs State of Manipur and Others
Gauhati High Court · (2013) LabIC 1192
Constitution of India, 1950 — Article 14, 19, 21
High Courts12 Feb 2013Disposed Off
N.E. Trade and Transport Vs Food Corporation of India and Others
Gauhati High Court · AIR 2013 Guw 173 : (2013) 3 GLT 32
High Courts12 Feb 2013
Nameirakpam Thoibi Devi Vs State of Manipur and Ors.
Gauhati High Court · (2013) 3 GLR 43
Constitution of India, 1950 — Article 23, 23
High Courts12 Feb 2013Allowed
Bheduki Buragohain Vs State of Assam and Others
Gauhati High Court · (2013) 2 GLT 370
Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 366A
High Courts11 Feb 2013Dismissed
State of Tripura Vs Riyaj Ullah (Md.)
Gauhati High Court · (2013) 2 GLD 372 : (2013) 3 GLT 207
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 164(5), 313Penal Code, 1860 (IPC) — Section 164, 375, 376, 376(1), 457
High Courts08 Feb 2013Disposed Off
Dhirendra Chandra Das Vs Anil Sarkar and Another
Gauhati High Court · (2013) 2 GLD 450 : (2013) 3 GLT 379
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 338, 427
High Courts08 Feb 2013
Sapam Tomba Singh Vs Sapam(O) Bhanu Devi and Ors.
Gauhati High Court · (2013) 3 GLR 52
Family Courts Act, 1984 — Section 19(2), 19(2)
High Courts08 Feb 2013Dismissed
Sri Utpal Prasad and Others Vs The Gauhati High Court and Others
Gauhati High Court · (2013) LabIC 3533
High Courts08 Feb 2013Dismissed
Ravi Dahiya Vs Registrar (Judicial)-cum-In Charge, Recruitment Cell, Gauhati High Court, Guwahati, The Gauhati High Court and The State of Tripura
Gauhati High Court · (2013) 2 GLD 378 : (2013) 2 GLT 330 : (2013) LabIC 1601 : (2013) LabIC 1600
Constitution of India, 1950 — Article 21, 234, 309
High Courts08 Feb 2013
Jaharul Haque (Md.) and Others Vs State of Assam
Gauhati High Court · (2013) 4 GLT 84
Criminal Procedure Code, 1973 (CrPC) — Section 169, 173, 193, 209, 227Penal Code, 1860 (IPC) — Section 147, 148, 324, 448
High Courts07 Feb 2013
Mustt. Halima Khatoon Vs State of Assam and Others
Gauhati High Court · (2013) 2 GLD 1
High Courts07 Feb 2013
Tayenjam Herojit Singh and Others Vs State of Manipur and Others
Gauhati High Court · (2013) 2 GLT 131
Constitution of India, 1950 — Article 12, 14, 16, 16(1), 16(4)Right of Children to Free and Compulsory Education Act, 2009 — Section 18, 2, 2(f), 23, 23(1)
High Courts07 Feb 2013
Mizoram Technocrats Company (P) Ltd. Vs State of Mizoram and Others
Gauhati High Court · AIR 2013 Guw 116
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 55
High Courts07 Feb 2013Dismissed
Abbas Ali Vs State Bank of India and Others
Gauhati High Court · (2013) 2 GLD 517 : (2013) 2 GLT 359 : (2013) 3 LLJ 148
Constitution of India, 1950 — Article 14, 19
High Courts07 Feb 2013
Rama Kanta Dewri and Others Vs State of Assam and Others
Gauhati High Court · (2013) 2 GLT 350
Tiwa Autonomous Council Act, 1995 — Section 17, 17(3)
High Courts06 Feb 2013Partly Allowed
The National Insurance Co. Ltd. Vs Shri Digindra Debnath @ Digendra Debnath and Others
Gauhati High Court · (2014) 2 ACC 587 : (2013) 2 GLD 466
High Courts06 Feb 2013Allowed
Peter H. Rynjah Vs Deputy Commissioner and Others
Gauhati High Court · (2013) 3 GLT 25
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 10(2), 20(2)Electricity Act, 1910 — Section 51