High Courts05 Mar 2013Allowed

Rakesh Sirohia Vs Hanuman Tea Company Ltd.

Gauhati High Court · (2013) 2 GLT 1158

Arbitration and Conciliation Act, 1996 — Section 21(3), 37(1)(a), 9Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(a), 16Contract Act, 1872 — Section 28
High Courts05 Mar 2013

Manik Debnath Vs State of Tripura

Gauhati High Court · (2013) 3 GLD 171 : (2013) 4 GLT 91

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 315, 342Penal Code, 1860 (IPC) — Section 302
High Courts04 Mar 2013

Sri Dilip Guha Vs State of Tripura

Gauhati High Court · (2013) CriLJ 2283 : (2013) 3 GLD 185 : (2013) 4 GLT 136

Criminal Procedure Code, 1973 (CrPC) — Section 311, 391Penal Code, 1860 (IPC) — Section 120B