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Gauhati High Court judgments, 2013

684 judgments · page 27 of 35

High Courts13 Mar 2013Allowed

Dwipen Kr. Pathak Vs State of Assam

Gauhati High Court · (2013) 3 GLD 349 : (2013) 2 GLT 1132

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 227, 228, 482Penal Code, 1860 (IPC) — Section 201, 302, 34, 376(1)
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High Courts12 Mar 2013

Ratan Biswas Vs State of Assam

Gauhati High Court · (2013) 3 GLD 1 : (2013) 2 GLT 1148

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 417, 90
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High Courts08 Mar 2013

OMIL-JSC-JV Vs Union of India and Others

Gauhati High Court · (2013) 198 ECR 427 : (2014) 1 GLT 721 : (2013) 61 VST 370

Arbitration and Conciliation Act, 1996 — Section 2, 2(3)Central Sales Tax Act, 1956 — Section 7, 8, 8(1)Constitution of India, 1950 — Article 226, 265
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High Courts07 Mar 2013Allowed

Bitupan Saikia Vs Nipa Saikia and Another

Gauhati High Court · (2014) 1 DMC 400 : (2013) 4 GLT 380

Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 112Penal Code, 1860 (IPC) — Section 307, 376, 417
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